w w w . L a w y e r S e r v i c e s . i n



Sahu Shivaji v/s Ma Sakti Steel Traders Proprietor Sujeet Jaiswal


Company & Directors' Information:- S A L STEEL LIMITED [Active] CIN = L29199GJ2003PLC043148

Company & Directors' Information:- I S G TRADERS LIMITED [Active] CIN = L51909WB1943PLC011567

Company & Directors' Information:- M TO M TRADERS PRIVATE LIMITED [Amalgamated] CIN = U51100GJ2005PTC046435

Company & Directors' Information:- M M S STEEL PRIVATE LIMITED [Active] CIN = U27109TZ1996PTC006849

Company & Directors' Information:- TRADERS PRIVATE LIMITED [Active] CIN = U51909GJ2001PTC040133

Company & Directors' Information:- G. O. STEEL PRIVATE LIMITED [Active] CIN = U27100PB2007PTC031033

Company & Directors' Information:- I P TRADERS PRIVATE LIMITED [Active] CIN = U51909WB2003PTC097400

Company & Directors' Information:- A N TRADERS PRIVATE LIMITED [Active] CIN = U55101DL1994PTC060786

Company & Directors' Information:- TRADERS LIMITED [Strike Off] CIN = U99999MH1948PLC010149

Company & Directors' Information:- B. S. TRADERS PRIVATE LIMITED [Active] CIN = U67120DL1981PTC116873

Company & Directors' Information:- K R TRADERS PVT LTD [Active] CIN = U51909AS1987PTC002815

Company & Directors' Information:- J M G STEEL PRIVATE LIMITED [Strike Off] CIN = U27105BR1992PTC004985

Company & Directors' Information:- H L STEEL PVT LTD [Active] CIN = U27107AS1992PTC003726

Company & Directors' Information:- K V M STEEL PRIVATE LIMITED [Active] CIN = U29141DL1988PTC031248

Company & Directors' Information:- K STEEL PRIVATE LIMITED [Strike Off] CIN = U27104JH1973PTC000998

Company & Directors' Information:- R. J. STEEL PRIVATE LIMITED [Active] CIN = U28112MH2009PTC193047

Company & Directors' Information:- M M STEEL PRIVATE LIMITED [Active] CIN = U27107MH2001PTC131270

Company & Directors' Information:- D L J P TRADERS PVT LTD [Active] CIN = U51909WB1991PTC052047

Company & Directors' Information:- D G TRADERS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC064431

Company & Directors' Information:- R. D. TRADERS PRIVATE LIMITED. [Active] CIN = U17200MH2007PTC170419

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Company & Directors' Information:- R G S TRADERS PRIVATE LIMITED [Active] CIN = U65921CH1992PTC012297

Company & Directors' Information:- B L STEEL PVT LTD [Active] CIN = U51909WB1981PTC034021

Company & Directors' Information:- K V TRADERS PVT LTD [Active] CIN = U17297WB1989PTC047906

Company & Directors' Information:- STEEL TRADERS PVT LTD [Active] CIN = U51909WB1938PTC009345

Company & Directors' Information:- R K G STEEL PRIVATE LIMITED [Active] CIN = U27109DL2004PTC128852

Company & Directors' Information:- M L STEEL TRADERS PRIVATE LIMITED [Active] CIN = U51909WB2009PTC133629

Company & Directors' Information:- V B STEEL PRIVATE LIMITED [Active] CIN = U28112MH2010PTC211691

Company & Directors' Information:- I B STEEL COMPANY PRIVATE LIMITED [Strike Off] CIN = U28910MH2010PTC211344

Company & Directors' Information:- M L TRADERS PRIVATE LIMITED [Active] CIN = U01404PB2009PTC033017

Company & Directors' Information:- A R TRADERS PRIVATE LIMITED [Active] CIN = U01404PB2009PTC033018

Company & Directors' Information:- O. P. TRADERS LIMITED [Active] CIN = U51497PB1994PLC014170

Company & Directors' Information:- S A P TRADERS PRIVATE LIMITED [Active] CIN = U51909HR2011PTC042479

Company & Directors' Information:- J S C STEEL PRIVATE LIMITED [Active] CIN = U27106UP2013PTC061568

Company & Directors' Information:- R P TRADERS PRIVATE LIMITED [Active] CIN = U27109WB1998PTC086732

Company & Directors' Information:- S. M. STEEL PRIVATE LIMITED [Active] CIN = U51101MH2013PTC239811

Company & Directors' Information:- R K P STEEL LTD [Active] CIN = L27109WB1980PLC033206

Company & Directors' Information:- C P STEEL PRIVATE LIMITED [Active] CIN = U27100WB2008PTC127447

Company & Directors' Information:- R R TRADERS PRIVATE LIMITED [Active] CIN = U51109UP1991PTC013245

Company & Directors' Information:- A. K. J. STEEL PRIVATE LIMITED [Active] CIN = U28112WB2010PTC144880

Company & Directors' Information:- D & T TRADERS PRIVATE LIMITED [Active] CIN = U74899DL1994PTC063612

Company & Directors' Information:- C D STEEL PVT LTD [Under Liquidation] CIN = U27109WB1981PTC034340

Company & Directors' Information:- T M S STEEL PRIVATE LIMITED [Strike Off] CIN = U02710TZ1996PTC007498

Company & Directors' Information:- V A TRADERS PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039480

Company & Directors' Information:- R K M TRADERS PRIVATE LIMITED [Active] CIN = U51109WB2008PTC130202

Company & Directors' Information:- P AND R TRADERS PRIVATE LIMITED [Active] CIN = U51909AS2006PTC008176

Company & Directors' Information:- S K TRADERS PVT LTD [Strike Off] CIN = U17299WB1989PTC046495

Company & Directors' Information:- P M R STEEL PRIVATE LIMITED [Active] CIN = U51102DL2003PTC122675

Company & Directors' Information:- C T STEEL PVT LTD [Active] CIN = U27109WB2005PTC106634

Company & Directors' Information:- P G STEEL PVT LTD [Strike Off] CIN = U24111AS1998PTC005409

Company & Directors' Information:- S D TRADERS PRIVATE LIMITED [Active] CIN = U51909PB2010PTC034457

Company & Directors' Information:- A AND S STEEL PRIVATE LIMITED [Active] CIN = U63090DL1987PTC027835

Company & Directors' Information:- A G TRADERS PRIVATE LIMITED [Active] CIN = U74899DL1947PTC001282

Company & Directors' Information:- M U TRADERS PRIVATE LIMITED [Converted to LLP] CIN = U51900AS2008PTC008853

Company & Directors' Information:- T. P. TRADERS PVT. LTD. [Active] CIN = U25209WB1995PTC068943

Company & Directors' Information:- N. L. TRADERS PRIVATE LIMITED [Strike Off] CIN = U52100UP2012PTC049307

Company & Directors' Information:- P T TRADERS PRIVATE LIMITED [Active] CIN = U67120AS1999PTC005836

Company & Directors' Information:- TRADERS & TRADERS PVT. LTD. [Strike Off] CIN = U51109WB1992PTC055444

Company & Directors' Information:- J S STEEL PRIVATE LIMITED [Active] CIN = U52190CT1978PTC001432

Company & Directors' Information:- S K TRADERS PRIVATE LIMITED [Strike Off] CIN = U51109KL2003PTC016071

Company & Directors' Information:- U M STEEL PRIVATE LIMITED [Strike Off] CIN = U27209TN1986PTC013670

Company & Directors' Information:- S AND H TRADERS PRIVATE LIMITED [Under Process of Striking Off] CIN = U51909KL1998PTC012688

Company & Directors' Information:- L N STEEL PRIVATE LIMITED [Active] CIN = U27310WB2007PTC118206

Company & Directors' Information:- M & I TRADERS PRIVATE LIMITED [Active] CIN = U51109MP2008PTC020491

Company & Directors' Information:- L. K. TRADERS PRIVATE LIMITED [Active] CIN = U50400HR2011PTC043898

Company & Directors' Information:- K. D. W. STEEL PRIVATE LIMITED [Active] CIN = U28910UP2011PTC043976

Company & Directors' Information:- R. N. STEEL PRIVATE LIMITED [Active] CIN = U27100WB2007PTC116588

Company & Directors' Information:- P M STEEL PRIVATE LIMITED [Active] CIN = U27105MP1982PTC001915

Company & Directors' Information:- M R STEEL (INDIA) PRIVATE LIMITED [Active] CIN = U27100TG2013PTC088808

Company & Directors' Information:- A V TRADERS PRIVATE LIMITED [Active] CIN = U51909AS2010PTC009934

Company & Directors' Information:- C K STEEL PVT LTD [Active] CIN = U29150WB1975PTC030259

Company & Directors' Information:- P G TRADERS PRIVATE LIMITED [Active] CIN = U74120UP2011PTC043805

Company & Directors' Information:- R C TRADERS PRIVATE LIMITED [Active] CIN = U74999UP2016PTC085068

Company & Directors' Information:- M K G TRADERS PRIVATE LIMITED [Active] CIN = U51494DL2008PTC183965

Company & Directors' Information:- K STEEL & COMPANY PVT LTD [Strike Off] CIN = U51909WB1991PTC053960

Company & Directors' Information:- S L TRADERS PRIVATE LIMITED [Strike Off] CIN = U15109UP1987PTC008981

Company & Directors' Information:- K N TRADERS PRIVATE LIMITED [Strike Off] CIN = U51109DL1984PTC017665

Company & Directors' Information:- N S STEEL PVT LTD [Strike Off] CIN = U27106PB1980PTC004266

Company & Directors' Information:- S R TRADERS PVT LTD [Active] CIN = U51909WB1985PTC039063

Company & Directors' Information:- B P TRADERS PVT LTD [Strike Off] CIN = U28931WB1980PTC032693

Company & Directors' Information:- K A TRADERS PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC060650

Company & Directors' Information:- A M TRADERS PRIVATE LIMITED [Strike Off] CIN = U52100DL1993PTC054323

Company & Directors' Information:- V D M TRADERS PRIVATE LIMITED [Strike Off] CIN = U51392KL2003PTC016586

Company & Directors' Information:- V C TRADERS PRIVATE LIMITED [Strike Off] CIN = U51496KL2005PTC018548

Company & Directors' Information:- J AND J TRADERS PRIVATE LIMITED [Strike Off] CIN = U19129UP1992PTC014356

Company & Directors' Information:- R C STEEL PVT LTD [Strike Off] CIN = U28112AS1980PTC001811

Company & Directors' Information:- B AND M TRADERS PVT LTD [Strike Off] CIN = U52321TN1988PTC016066

Company & Directors' Information:- A V V S TRADERS PVT LTD. [Strike Off] CIN = U51102TN1988PTC016437

Company & Directors' Information:- V M TRADERS PVT LTD [Strike Off] CIN = U05001UP1990PTC011859

Company & Directors' Information:- A P TRADERS PRIVATE LIMITED [Active] CIN = U17297UP1994PTC016102

Company & Directors' Information:- P D STEEL PRIVATE LIMITED [Strike Off] CIN = U74899DL1989PTC038426

Company & Directors' Information:- A K STEEL PVT LTD [Strike Off] CIN = U99999DL1961PTC003566

Company & Directors' Information:- H S P STEEL PRIVATE LIMITED [Strike Off] CIN = U27100MH2013PTC242983

Company & Directors' Information:- A A TRADERS PRIVATE LIMITED [Active] CIN = U74899DL1964PTC004250

Company & Directors' Information:- A V B TRADERS PRIVATE LIMITED [Active] CIN = U51909MH2003PTC138973

Company & Directors' Information:- D H STEEL PRIVATE LIMITED [Strike Off] CIN = U27109RJ2012PTC039742

Company & Directors' Information:- R K TRADERS PVT LTD [Active] CIN = U31200MH1976PTC018744

Company & Directors' Information:- D AND P TRADERS PRIVATE LIMITED [Strike Off] CIN = U52322PN2009PTC133581

Company & Directors' Information:- M M TRADERS PRIVATE LIMITED [Active] CIN = U51500MH1975PTC018056

Company & Directors' Information:- N R TRADERS PRIVATE LIMITED [Strike Off] CIN = U51900MH2005PTC157670

Company & Directors' Information:- R K TRADERS PRIVATE LIMITED [Active] CIN = U23201MH1976PTC018743

Company & Directors' Information:- R A STEEL PRIVATE LIMITED [Active] CIN = U51909MH2014PTC253625

Company & Directors' Information:- M. P. TRADERS PRIVATE LIMITED [Active] CIN = U51909WB2016PTC215988

Company & Directors' Information:- A & T TRADERS PRIVATE LIMITED [Active] CIN = U51900CH2015PTC035530

Company & Directors' Information:- B M TRADERS PRIVATE LIMITED [Strike Off] CIN = U51909CH2010PTC032424

Company & Directors' Information:- N. V. STEEL PRIVATE LIMITED [Strike Off] CIN = U27310DL2009PTC186541

Company & Directors' Information:- K. D. STEEL PRIVATE LIMITED [Strike Off] CIN = U28939DL2012PTC244467

Company & Directors' Information:- U R TRADERS PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC056950

Company & Directors' Information:- L M TRADERS PRIVATE LIMITED [Active] CIN = U51497DL2014PTC274205

Company & Directors' Information:- INDIA TRADERS PRIVATE LIMITED [Strike Off] CIN = U74900DL2014PTC269271

Company & Directors' Information:- M G TRADERS (INDIA) PRIVATE LIMITED [Strike Off] CIN = U51101KA2012PTC066173

Company & Directors' Information:- V S TRADERS PRIVATE LIMITED [Active] CIN = U23109GJ2002PTC040842

Company & Directors' Information:- STEEL INDIA PRIVATE LIMITED [Strike Off] CIN = U00349KA1958PTC001309

Company & Directors' Information:- D & R TRADERS PRIVATE LIMITED [Strike Off] CIN = U74999DL1996PTC081454

Company & Directors' Information:- R S TRADERS PVT LTD [Strike Off] CIN = U24119WB1980PTC033197

Company & Directors' Information:- A. L. TRADERS PRIVATE LIMITED [Strike Off] CIN = U74999DL2000PTC105282

Company & Directors' Information:- K S TRADERS PVT LTD [Strike Off] CIN = U51909PB1990PTC010753

Company & Directors' Information:- P S TRADERS PRIVATE LIMITED [Strike Off] CIN = U92490TN1979PTC007957

Company & Directors' Information:- S P TRADERS PVT LTD [Strike Off] CIN = U51909WB1985PTC038361

Company & Directors' Information:- S S TRADERS AND CO PVT LTD [Strike Off] CIN = U65923DL1959PTC003031

Company & Directors' Information:- A K L TRADERS PVT LTD [Strike Off] CIN = U51909MP1989PTC005014

Company & Directors' Information:- TRADERS LIMITED [Dissolved] CIN = U99999MH1951PLC010277

Company & Directors' Information:- M.A. STEEL PVT. LTD. [Strike Off] CIN = U99999DL2000PTC006366

    CRMP No. 1615 of 2017

    Decided On, 07 March 2019

    At, High Court of Chhattisgarh

    By, THE HONOURABLE MR. JUSTICE GOUTAM BHADURI

    For the Petitioner: Vikash Pandey, Advocate. For the Respondent: A.N. Pandey, Advocate.



Judgment Text

1. Heard.

2. The present petition is against the order dated 06.09.2017 passed in criminal revision No.26/2017, whereby the revision preferred against the order dated 19.04.2017 was dismissed by the Court below.

3. The facts as would reveal that a complaint under Section 138 of the Negotiable Instruments Act, 1881 (hereinafter referred to as the N.I. Act) was preferred by the respondent, wherein the complainant was examined on 25.10.2016 and on that date he was cross-examined by the counsel of the accused. Subsequently, an application under Section 311 Cr.P.C. was filed making a prayer that the original counsel was the senior counsel Shri Anwarrul Haque on that date he was out of station and the cross-examination was conducted by his junior Shri Surendra Pandey without any instructions and certain questions were left out to be put in the cross-examination, therefore, one chance may be given to the petitioner/accused to get him cross-examined. The said application was dismissed by order dated 19.04.2017. Subsequently, having challenged in the revision, the same was also dismissed.

4. Learned counsel for the petitioner would submit that the complainant was examined though was cross-examined but certain relevant questions could not be put forth and thereafter when it was discovered by the senior, the instant application under Section 311 Cr.P.C. was filed. He further submits that in order to contest the case on merits one opportunity may be granted to the petitioner to cross-examine the witness namely Sujeet Jaiswal and no prejudice would be caused if one opportunity is granted to the petitioner.

5. Per contra, learned counsel for the respondent opposes the prayer made by learned counsel for the petitioner and submits that the order of both the Courts below are well merited, which do not call for any interference.

6. Perused the order dated 19.04.2017. The trial Court while dismissing the application has stated that since the memo contains the name of Shri Anwarrul Haque and Shri Surendra Pandey and perusal of the deposition sheet reveals that the proper examination has been made and no reason has been assigned to invoke Section 311 Cr.P.C., therefore, the same was dismissed.

7. Perused the order-sheet of the Court below. The application moved under Section 311 Cr.P.C. is also perused. The reason has been assigned that since the senior was out of station, as such proper defence could not be put forth.

Taking into the facts of this case, it appears that no prejudice would be caused if one opportunity is given to the petitioner to further cross-examine the complainant. By dismissing the application under Section 311 Cr.P.C., the trial Court has observed that the proper cross-examination has been made.

8. If certain questions have not been put forth, the judgment may eventually rendered inconclusive or speculative, therefore, considering the facts and the submission, in the opinion of this Court, it appears that it would be essential for the just decision of the case to call for the re-examination of such person i.e. the complainant. Consequently, the petition is allowed and the order dated 06.09.2017 passed in Criminal Revision No.26/2017 is set aside. Application filed under Section 311 Cr.P.C. is alllowed and the petitioner is allowed to cross-examine the complainant subject to payment of cost of Rs.5000/- to the respondent. It is further made clear that the payment of cost would be a condition precedent and further in order to call for the witnes

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s, the diet money and expenses shall also be deposited by the petitioner to call the witness for re- examination before the Court. The trial Court shall further be obliged to conclude the case within a period of 45 days from the date of receipt of this order. Registry is directed to sent back the original record forthwith to the trial Court. 9. Accordingly, the petition stands allowed.
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02-05-2019 Ganpatlal Pawan Kumar Traders Private Ltd. Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
25-04-2019 Sadashiv Yashwant Kumbhar & Others Versus M/s. S.J. Iron and Steel Pvt. Ltd. High Court of Judicature at Bombay
24-04-2019 Hari Steel & General Industries Ltd. & Another Versus Daljit Singh & Others Supreme Court of India
18-04-2019 Steel Authority of India Limited, Unit: Iisco Steel Plant Versus Workmen of Steel Authority of India Limited & Others High Court of Judicature at Calcutta
15-04-2019 M/s. Popular Traders Versus The Assistant Commissioner of Income Tax & Others Supreme Court of India
10-04-2019 Oriental Insurance Co. Ltd. Versus Shraddha Traders National Consumer Disputes Redressal Commission NCDRC
09-04-2019 Commissioner of Central Excise & Customs, Bangalore Versus M/s. Jsw Steel Ltd. (Formerly Known As Jindal Vijayanagar Steel Ltd.) Supreme Court of India
04-04-2019 M/s. Steel Park, Represented by its Partner A.S. Hasan Adbulcader, Valliyoor Versus The Commercial Tax Officer, Nanguneri Before the Madurai Bench of Madras High Court
04-04-2019 M/s. Paripooranam Steel Traders, Chennai Versus The Assistant Commissioner of GST & Central Excise, Chennai High Court of Judicature at Madras
02-04-2019 M/s. Swastika Steel & Allied Products Pvt. Ltd. Versus CCE, Kol-II Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
01-04-2019 Steel Authority of India Limited & Another Versus International Commerce Limited & Others High Court of Judicature at Calcutta
01-04-2019 M/s. Obulapuram Mining Company Pvt. Ltd. Versus M/s. JSW Steel Limited High Court of Judicature at Bombay
29-03-2019 The Principal Commissioner of Income Tax Versus Panchmahal Steel Ltd. Supreme Court of India
26-03-2019 Commissioner of Central Excise, Chennai II Commissionerate, Chennai Versus M/s. Kanishk Steel Industries Ltd., Gummidipoondi & Another High Court of Judicature at Madras
19-03-2019 MSC Mediterranean Shipping Company S A & Another Versus BRG Iron & Steel Company Private Limited & Others High Court of Judicature at Calcutta
12-03-2019 State Trading Corporation of India Ltd. Versus M/s. Global Steel Holding Limited & Others Supreme Court of India
08-03-2019 Kamal Kumar Bhuwalka, Managing Director M/S Bhuwalka Castings & Forgings Pvt. Ltd. (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E. Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
08-03-2019 Kamal Kumar Bhuwalka, Managing Director, M/s. Bhuwalka Castings & Forgings Pvt. Ltd (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E.-Bangalore Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
05-03-2019 Principal Commissioner of Income Tax 3 Versus Patel Alloy Steel Co. Pvt. Ltd. Supreme Court of India
28-02-2019 Steel Authority of India Ltd. Versus M/s. Seaspray Shipping Co. Ltd. High Court of Delhi
25-02-2019 Punjab National Bank Versus Indian Steel Infrastructure Pvt. Ltd. & Others High Court of Judicature at Bombay
25-02-2019 Oriental Bank of Commerce Versus H.S. Traders & Another National Consumer Disputes Redressal Commission NCDRC
25-02-2019 M/s. Unik Traders, Rep., by its P.A. Holder, Asif H Thara & Others Versus The Assistant/Deputy Director, Directorate of Revenue Intelligence, Chennai & Others High Court of Judicature at Madras
25-02-2019 M/s. Unik Traders, Rep., by its P.A. Holder, Asif H Thara & Others Versus The Assistant/Deputy Director, Directorate of Revenue Intelligence, Chennai & Others High Court of Judicature at Madras
11-02-2019 Surya Timber Traders Versus State Tax Officer, Tirunelveli District High Court of Judicature at Madras
06-02-2019 Jambu Bisoiani @ Jambhubati Bisoi & Others Versus General Traders & Another High Court of Orissa
05-02-2019 M/s. Radha Krishna Traders & Others Versus Ramprasad Mallick West Bengal State Consumer Disputes Redressal Commission Kolkata