SWIRL EXIM PRIVATE LIMITEDActivity: Trading in Delhi.Strike Off |
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CIN U51909DL2006PTC147870 |
ROC RoC-Delhi |
Incorporation Date 23-03-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 147870 |
Registration Date 23-03-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2009 |
Last Balance Sheet Date 31-03-2009 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address raju_icsi@rediffmail.com |
Registered Address B-15 IIIRD FLOORSHANKAR GARDEN VIKASPURI NEW DELHI DL 110018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SWIRL EXIM PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-02-2023 17:57
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SWIRL EXIM PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00095110 | DHIRENDRA DADWAL | 16-10-2006 |
01576545 | SANDEEP CHAUHAN | 23-03-2006 |
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