SWAYMBHU NATURAL RESOURCES PRIVATE LIMITEDActivity: Mining & Quarrying in West Bengal.Active |
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GST Number(s) 19AAQCS4620P1ZK |
PAN No AAQCS4620P |
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CIN U10300WB2011PTC166207 |
ROC RoC-Kolkata |
Incorporation Date 10-08-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 166207 |
Registration Date 10-08-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 300,00,000 |
Contact Information |
E-Mail Address contact@snrl.co.in |
Registered Address PLOT X-1,2 & 3, BLOCK EP, SECTOR- V SALT LAKE KOLKATA WB 700091 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SWAYMBHU NATURAL RESOURCES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 07:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SWAYMBHU NATURAL RESOURCES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SWAYMBHU NATURAL RESOURCES PRIVATE LIMITED |
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WEST BENGAL | 19AAQCS4620P1ZK |
Directors |
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DIN | Name | Since |
00119488 | RAJENDRA PRASAD RITOLIA | 07-11-2014 |
00190884 | ANTHONY DILIP ROZARIO | 21-03-2018 |
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