SWASTIKA ALLOY STEEL LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.Strike Off |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U27106DL1973PLC006666 |
ROC RoC-Delhi |
Incorporation Date 18-06-1973 |
||||||||||
Class Public |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 006666 |
Registration Date 18-06-1973 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address A/6, NEW RAJENDRA NAGAR, NEW DELHI DL 110060 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SWASTIKA ALLOY STEEL LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 03:07
|
||
13-04-1978 | Steel Plant Private Ltd Versus Swastika Alloy Steel Ltd | High Court of Judicature at Calcutta |
05-04-1978 | Steel Plant P Ltd Versus Swastika Alloy Steel Ltd | High Court of Judicature at Calcutta |
Directors |
||
DIN | Name | Since |
India's most comprehensive litigation gathering and reporting.