SWASTIK FILAMENTS PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Tamil Nadu.Active |
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GST Number(s) 33AABCS0442C1Z4 |
PAN No AABCS0442C |
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CIN U17293TN1995PTC031976 |
ROC RoC-Chennai |
Incorporation Date 22-06-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 031976 |
Registration Date 22-06-1995 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 204,02,100 |
Contact Information |
E-Mail Address swastikfil@gmail.com |
Registered Address D-1,LOTUSCOLONY,CHAMIERSROAD,NANDANAM,CHENNAI-35. NANDANAM,CHENNAI-35. NANDANAM,CHENNAI-35. TN 600035 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SWASTIK FILAMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-04-2021 08:14
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12-10-2020 | Swastik Filaments Private Limited, Rep. by its Manager G. Chandrassekhar, Chennai Versus Sri Narayana Industrial Yarns Private Limited, Rep. by its Board of Directors, Trichy, Tamilnadu | High Court of Judicature at Madras |
23-01-2003 | Chockalingam Versus Swastik Filaments Pvt. Ltd. | High Court of Judicature at Madras |
23-01-2003 | Chockalingam Versus Swastik Filaments Pvt. Limited | High Court of Judicature at Madras |
GST Number(s) for SWASTIK FILAMENTS PRIVATE LIMITED |
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TAMIL NADU | 33AABCS0442C1Z4 |
Directors |
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DIN | Name | Since |
08285621 | AJAY NARAYAN | 28-11-2018 |
00855520 | HEERALAL | 30-09-1997 |
00659032 | SUBBIAH CHETTIAR NARAYANAN | 30-09-1998 |
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