SURYA T V LIMITED

Activity: Business Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL2000PLC104798 		ROC
RoC-Delhi 		Incorporation Date
28-03-2000
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
104798 		Registration Date
28-03-2000 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 12,87,000



Contact Information
E-Mail Address
NA
Registered Address
408-409PADMA TOWER-1 RAJENDRA PLACE NEW DELHI DL 110008 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SURYA T V LIMITED

Last Checked Past / Closed Litigation On 24-06-2022 10:35
09-06-2022 Sivakumar Versus Surya Exports and Imports A firm Rep. by its Proprietor Mr.N. Surya Srinivas & Others High Court of Judicature at Madras
26-05-2022 S.J. Surya Versus The Deputy Commissioner of Income Tax, Central Circle II (4), Chennai High Court of Judicature at Madras
18-05-2022 M/s. Surya Alloy Industries Limited Versus Commissioner of CGST & CX, Bolpur Commissionerate Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
12-05-2022 Gurukanwarpal Kirpal Singh Versus Surya Prakasam & Others Supreme Court of India
09-02-2022 Govindan Selvaraj Versus Pneusmasta Venkata Sathya Surya Subbaraju & Another High Court of Judicature at Madras
09-02-2022 M/s. Sree Surya Developers & Promoters Versus N. Sailesh Prasad & Others Supreme Court of India
09-02-2022 Sree Surya Developers and Promoters V/S N. Sailesh Prasad and Others With Raja Pushpa Properties Pvt. Ltd V/S N. Sailesh Prasad and Others. Supreme Court of India
04-02-2022 V.U. Surya Prakash Versus The Chief Election Commissioner, Election Commission of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
12-11-2021 S. John De Britto Versus Sree Gundlu Muneswara Swamy Temple Trust (Regd.,), Rep. by its Secretary A.B. Surya, Bengaluru High Court of Karnataka
22-09-2021 Surya Versus The Sub - Divisional Magistrate & Revenue Divisional Officer, Tiruppur & Another High Court of Judicature at Madras
22-09-2021 M/s. Surya Coach Builders Private Limited (Unit-II), Represented herein by its Managing Director Versus Southern Railway, Represented by its Deputy Chief Engineer/Stores, Office of the Chief Administrative Officer, Construction, Egmore & Others High Court of Judicature at Madras
20-09-2021 Surya Educational & Charitable Trust Versus M/s. Setia Builders Engineers And Contractors Supreme Court of India
24-08-2021 T. Surya Satish Goud Versus State of Telangana High Court of for the State of Telangana
22-07-2021 Suresh @ Surya Naik & Another Versus State Through Public Prosecutor, High Court of Bombay at Goa, Panaji-Goa In the High Court of Bombay at Goa
22-07-2021 Suresh @ Surya Naik & Another Versus State Through Public Prosecutor, High Court of Bombay at Goa, Panaji-Goa In the High Court of Bombay at Goa
18-06-2021 Vijay Krishna Poultry Pvt. Ltd, Surya Nagar, Represented through its Director, P. Vivek & Others Versus State of Orissa & Others High Court of Orissa
20-04-2021 Surya Narayan Mishra & Another Versus State of Odisha & Others High Court of Orissa
24-03-2021 Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
24-03-2021 Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
09-03-2021 K. Surya Prakash Versus T. Rohini & Others High Court of Karnataka Circuit Bench At Dharwad
21-01-2021 Kadali Durgarao Versus Kadali Surya Kumari & Another High Court of Andhra Pradesh
20-01-2021 Kadali Durgarao Versus Kadali Surya Kumari & Another High Court of Andhra Pradesh
20-01-2021 Kadali Durga Rao Versus Kadali Surya Kumari & Another High Court of Andhra Pradesh
07-01-2021 Tadepalli Surya Venkata Subbayya Sarma Versus State of Andhra Pradesh rep. by its Prl. Secretary, Home Department, Velagapudi & Others High Court of Andhra Pradesh
07-01-2021 Tadepalli Surya Venkata Subbayya Sarma Versus State of Andhra Pradesh rep. by its Prl. Secretary, Home Department, Velagapudi & Others High Court of Andhra Pradesh
03-11-2020 Biraji @ Brijraji & Another Versus Surya Pratap & Others Supreme Court of India
17-09-2020 M/s. Sri Chakrapani Dall Mill Contractors Sri Chakra Dall Producers, Partners P. Naga Surya Sasidhara Rao and P.Sai Venkata Subba Rao & Others Versus The Hon'ble Chief Judicial Magistrate-cum-Principal Assistant Sessions Judge, Guntur, Guntur District & Others High Court of Andhra Pradesh
22-07-2020 Geeta Bai & Others Versus Surya Bahadur Yadav & Others High Court of Chhattisgarh
14-07-2020 Surya Phukan Versus State of Assam & Others High Court of Gauhati
04-06-2020 Surya Versus The State of Tamil Nadu Rep. by its Principal Secretary to Government, Home, Prohibition and Excise Department, Chennai & Others Before the Madurai Bench of Madras High Court
04-06-2020 Devagupthapu Hara Venkata Surya Satyanarayana Murthy @ TV5 Murthy & Another Versus State of A.P., Rep., by its SHO Cyber Crime P.S. CID A.P. through Public Prosecutor, High Court of A.P., Amaravathi High Court of Andhra Pradesh
03-03-2020 Hotel Surya, Iritty, Represented by Its Managing Partner, K.T. Mathew Versus The State of Kerala, Represented by Secretary To Government, Department of Commercial Taxes, Thiruvananthapuram High Court of Kerala
27-02-2020 R. Rahamathullah, Partner- M/s. Surya Timber & Saw Mill, Thoothukudi & Others Versus The Assistant Director of Panchayats, Thoothukudi & Others Before the Madurai Bench of Madras High Court
09-12-2019 Surya Prakash & Another Versus Renuka Devi & Another High Court of Karnataka
28-05-2019 A.Prabhakaran Veresus The Chairman, Surya Bankers, Kulavamukku, Kuzhalmannam, Palakkad Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-05-2019 Commissioner of Central Excise & Service Tax Versus Satyabrata, Swain, General Manager of Surya Polyback Private Limited High Court of Uttarakhand
08-03-2019 M/s. Surya Constructions Versus State of Uttar Pradesh & Others Supreme Court of India
11-02-2019 Surya Timber Traders Versus State Tax Officer, Tirunelveli District High Court of Judicature at Madras
28-01-2019 Adhikarla Satya Surya Kanaka Durga Prasad Versus Ch. Rambabu National Consumer Disputes Redressal Commission NCDRC
21-01-2019 P. Surya Narayana Murthy Prop of M/s. Gaiety 'N' Gains, Chennai Versus Dr. K. Senthil Nathan Director of Sri Devi Hospital, Chennai High Court of Judicature at Madras
14-01-2019 Surya Sankaranarayanan Versus Government of Kerala & Others High Court of Kerala
08-01-2019 Suryakant @ Surya Versus The State by Sub Inspector of Police, Raibag Police Station, Now Represented by State Public Prosecutor High Court of Karnataka Circuit Bench At Dharwad
14-12-2018 OLYM Roy Versus Surya Pratap Singh Bhadauria & Another Uttarakhand State Consumer Disputes Redressal Commission Dehradun
14-12-2018 Thandra Kondala Rao & Another Versus Jalagam Surya Rao & Others In the High Court of Judicature at Hyderabad
19-11-2018 Sumit Kandhari Versus Surya Industries High Court of Punjab and Haryana
13-11-2018 Surya Kant Versus Brahmshakti Sanjivani Hospital, Haryana National Consumer Disputes Redressal Commission NCDRC
16-10-2018 Sas Hospitality Pvt. Ltd. & Another Versus Surya Constructions Pvt. Ltd. & Others High Court of Delhi
14-09-2018 Surya Narayan Tripathi Versus State High Court of Judicature at Allahabad
11-09-2018 The Commissioner of Central Excise, Chennai IV Commissionerate, Chennai Versus Surya Fine Chemicals, Chennai & Another High Court of Judicature at Madras
05-09-2018 Patri Surya Kumar Versus The State of Andhra Pradesh rep. by its Principal Secretary to Government, Revenue (Endowments) Department, A.P. Secretariat & Another In the High Court of Judicature at Hyderabad
18-07-2018 Sree Surya Fund, Rep. through its partner B. Sivakumar, Theni & Others Versus R. Sundarrajan & Another Before the Madurai Bench of Madras High Court
04-07-2018 C.C.E. & S.T., Jaipur-II V/S Surya Construction Company Customs Excise Service Tax Appellate Tribunal New Delhi
02-07-2018 CC, Hyderabad-Customs V/S Surya Telecom Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
21-06-2018 Surya Food & Agro Ltd V/S Commissioner of Customs & Central Excise, Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
12-06-2018 Union of India, represented by the Chief Postmaster General, A.P. Circle & Others Versus N. Surya Rao In the High Court of Judicature at Hyderabad
08-06-2018 Surya Prakash Verma Versus The Regional Manager, The Oriental Insurance Co. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
06-06-2018 CCE, Coimbatore V/S Surya Prakaas Foundry and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-06-2018 Uppalapati Subba Raju Versus Kakarlapudi Surya Kumar & Another High Court of Andhra Pradesh
26-04-2018 Surya Prakash Kothari V/S Commissioner of Customs, Tuticorin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-04-2018 Ponangi Veera Venkata Satyanarayana & Another Versus Ponangi Surya Subrahmanyam & Others In the High Court of Judicature at Hyderabad
23-03-2018 Rajaninath Shrikant Shirodkar @ Rajanikant Shrikant Shirodkar @ Rajnikant Surya Shirodkar @ Rajanikant Surya Shirodkar & Another Versus Shree Kamakshi Saunsthan, Through its Attorney Pradeep Ramakrishna Kamat Budkule In the High Court of Bombay at Goa
23-03-2018 Nagarjun Valluripalli, Director, Surya Ray Elixiris Private Limited & Others Versus The State of Andhra Pradesh, rep. by its Public Prosecutor & Another In the High Court of Judicature at Hyderabad
23-03-2018 Nagarjun Valluripalli, Director, Surya Ray Elixiris Private Limited & Others Versus The State of Andhra Pradesh, rep. by its Public Prosecutor & Another High Court of Andhra Pradesh
20-03-2018 B. Surya Prakash & Others Versus The State of Karnataka & Others High Court of Karnataka
07-03-2018 Surya Alloy Industries Versus Jay Prestressed Products Limited High Court of Judicature at Calcutta
24-01-2018 Surya Kuer Versus State of Bihar & Others High Court of Judicature at Patna
18-01-2018 The Food Corporation of India, rep. by its Senior Regional Manager Versus M/s. Sri Surya Chandra Raw & Boiled Rice Mill, Rep. by its Managing Partner, Ch. Chandrabhagwan Reddy & Others In the High Court of Judicature at Hyderabad
18-01-2018 The Food Corporation of India, rep. by its Senior Regional Manager Versus M/s. Sri Surya Chandra Raw & Boiled Rice Mill, Rep. by its Managing Partner, Ch. Chandrabhagwan Reddy & Others High Court of Andhra Pradesh
11-12-2017 Surya Vikash Plywood Pvt. Ltd V/S CCE, Panchkula Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
16-11-2017 B. Durga Prasad Versus Sri Surya Prakash, Managing partner of M/s. Surya Prakash & Co, Builder /Ex.President of Laxmi Narayana Villa Telangana State Consumer Disputes Redressal Commission Hyderabad
10-11-2017 Gudipudi Surya Gopala Srinivasa Rao & Another Versus State of Andhra Pradesh & Another In the High Court of Judicature at Hyderabad
10-11-2017 Gudipudi Surya Gopala Srinivasa Rao & Another Versus State of Andhra Pradesh & Another High Court of Andhra Pradesh
31-10-2017 M/s. Boorugu Nagaiah Rajanna Rep. by its Partner Boorugu Surya Prakash Rao Versus Joint family of Masetty Venkanna & sons Rep. by its Karta and Manager Masetty Venkateswara Rao & Others High Court of Andhra Pradesh
31-10-2017 M/s. Boorugu Nagaiah Rajanna Rep. by its Partner Boorugu Surya Prakash Rao Versus Joint family of Masetty Venkanna & sons Rep. by its Karta and Manager Masetty Venkateswara Rao & Others In the High Court of Judicature at Hyderabad
10-10-2017 Surya Prakash V/S Rachna High Court of Madhya Pradesh
10-10-2017 Surya Prakash Versus Rachna High Court of Madhya Pradesh
22-09-2017 Andhra Bank, Somajiguda Branch, Hyderabad Versus Korlepara Surya Kumari & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
20-09-2017 K. Krishnamoorthy Versus J. Surya Bai & Another High Court of Judicature at Madras
01-09-2017 G. Surya Kumari & Another The Government of Tamil Nadu, Rep. By Secretary to Govt., Law Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
01-09-2017 G. Surya Kumari & Another Versus The Government of Tamil Nadu, Rep. By Secretary to Govt., Law Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
22-08-2017 Surya Bir Srivastava Versus Registrar, Cooperative Societies & Others High Court of Judicature at Allahabad
22-08-2017 Krishnananda Surya Versus Prameela High Court of Karnataka
09-08-2017 Surya Wires Pvt. Ltd V/S Commissioner of Central Excise, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-05-2017 Sugapriya Paper & Boards (P) Ltd., Represented by its Director V. Surya & Another Versus Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Chennai & Others Before the Madurai Bench of Madras High Court
23-05-2017 Lt Col Surya Deo Yadav Versus Union of India & Another Armed Forces Tribunal Principal Bench New Delhi
05-05-2017 Commissioner of Central Excise & ST, Faridabad V/S Surya Hi-Tech Services Pvt. Limited Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
27-04-2017 Sri Krishna Estate & Construction Pvt. Ltd. Versus Surya Narayan Patra National Consumer Disputes Redressal Commission NCDRC
18-04-2017 Commissioner of Central Excise, Chandigarh V/S Surya Ispat Udyog Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
23-02-2017 K. Babu, Partner, Surya Jewel Park, Padinjare Nada, Vaikom Versus State of Kerala, Represented by The Public Prosecutor & Another High Court of Kerala
16-02-2017 U. Samuel Stephen Versus Surya Gandhi & Another Before the Madurai Bench of Madras High Court
22-12-2016 Shalby Limited & Others Versus Dr. Digambar Surya Naik, DIN 01682688, Director and shareholder of the Company & Others In the High Court of Bombay at Goa
29-11-2016 Nagapudi Surya Prakash Versus M/s Aditya Housing & Infrastructure Development Corporation Pvt., Ltd., Rep. by its Managing Director & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
28-11-2016 The Manager, National Insurance Company Limited, Branch Office, Dindigul Versus Surya @ Suriyapandian & Others Before the Madurai Bench of Madras High Court
28-11-2016 Surya Begum Versus The Tamil Nadu Wakf Board, Rep. By its Chairman & Others High Court of Judicature at Madras
15-11-2016 Surya Alloy Industries Ltd Versus Union of India & Others High Court of Judicature at Calcutta
19-10-2016 Surya Prakash Sharma & Another Versus Netra Pal Singh & 2 Others High Court of Judicature at Allahabad
18-10-2016 Ravindranath Srihari Kuthuru Versus Master Jagat Surya High Court of Karnataka
07-10-2016 S. Sangeetha Proprietor of M/s. Surya Tech Zone Chennai Versus The Presiding Officer Debts Recovery Tribunal & Others High Court of Judicature at Madras
29-09-2016 Surya Narain Versus Deputy Director of Consolidation, Bhadohi High Court of Judicature at Allahabad
11-08-2016 Surya Narain Mishra Versus Additional District & Session Judge High Court of Judicature at Allahabad



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