SURYA MINERALS PRIVATE LIMITEDActivity: Mining & Quarrying in Orissa.Active |
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CIN U14109OR2002PTC006938 |
ROC RoC-Cuttack |
Incorporation Date 03-10-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006938 |
Registration Date 03-10-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 12,20,000 |
Contact Information |
E-Mail Address thebaria@rediffmail.com |
Registered Address C 16 INDUSTRIAL ESTATEROURKELA SUNDARGARH OR 769004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SURYA MINERALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SURYA MINERALS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00660340 | RITA PUJARI | 10-12-2005 |
00628335 | RAMENDRA KUMAR PUJARI | 10-12-2005 |
00628418 | RAJIV PUJARI | 03-10-2002 |
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