Some PAST Judgements / Case Laws similar to SURESH AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-04-2021 03:28
|
23-03-2021 |
Jayashree Suresh Gharat & Others Versus Union of India, Through General Manager |
High Court of Judicature at Bombay |
22-03-2021 |
R. Suresh Kumar & Others Versus The District Collector, Karur & Others |
Before the Madurai Bench of Madras High Court |
19-03-2021 |
A. Suresh Versus Minor. Pavishna, Represented by next friend and mother Revathi @ Loganayagi & Others |
High Court of Judicature at Madras |
10-03-2021 |
M/s. Just Water (TZ) Ltd., Represented by its Power of Attorney Agent N. Suresh, Tanzania Versus Canadian Crystaline Water India Ltd. Chennai & Another |
High Court of Judicature at Madras |
10-03-2021 |
K. Suresh Prabhu & Another Versus S. Ramesh & Another |
High Court of Judicature at Madras |
26-02-2021 |
K. Suresh Versus State rep.by Dy. Superintendent of Police, Economic Offences Wing-II, Chennai & Others |
High Court of Judicature at Madras |
19-02-2021 |
Sayeed Salman(alias) Suresh Versus Haseena Syed |
High Court of Judicature at Madras |
10-02-2021 |
Suresh Kumar Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
04-02-2021 |
Sunita Suresh Katre Versus United India Insurance Company Ltd., Through Its Divisional Manager, Maharashtra & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
29-01-2021 |
Suresh Kumar Sharma Versus State of Rajasthan & Another |
Supreme Court of India |
19-01-2021 |
Suresh Damodar Kagne, Since Deceased through his Legal Heirs & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
14-01-2021 |
The Principal Chief Conservator of Forests (Planning & Development) Versus Suresh Mathew |
High Court of Kerala |
13-01-2021 |
Dr. R. Rajeevan & Another Versus Dr. M.V. Suresh & Others |
High Court of Kerala |
11-01-2021 |
The State of Maharashtra, through, Dipak Bhaskar Bandekar Dy.S.P., Anti-Corruption Bureau, Sindhudurg Versus Suresh Baliram Rane |
High Court of Judicature at Bombay |
04-01-2021 |
Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
28-12-2020 |
Suresh Kumar Balmik Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
18-12-2020 |
Suresh Shah Versus Hipad Technology India Private Limited |
Supreme Court of India |
17-12-2020 |
Kurichi Thangabalu Karthick & Another Versus M/s. Raj Television Network Limited, Represented by its Admin Manager Suresh |
High Court of Judicature at Madras |
11-12-2020 |
Suresh Versus The State of Maharashtra through its Police Station Officer, City Police Station, Chandrpur, Dist. Chandrapur & Another |
In the High Court of Bombay at Nagpur |
09-12-2020 |
Dr. Suresh Chandra Gupta Versus NCT of Delhi |
High Court of Delhi |
04-12-2020 |
Pranoti Sudesh Dalvi & Others Versus Suresh Raghuvir Priolkar & Others |
In the High Court of Bombay at Goa |
30-11-2020 |
P. Suresh Versus R. Rangasamy & Others |
High Court of Judicature at Madras |
24-11-2020 |
V. Suresh Versus Kerala Small Industries Development Corporation, Represented by its Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
23-11-2020 |
Suresh Kumar Versus The Union of India Represented by the Secretary Ministry of Home Affairs New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-11-2020 |
The New India Assurance Co. Ltd., Vellore District Versus P. Suresh & Another |
High Court of Judicature at Madras |
18-11-2020 |
Suresh Versus State of Haryana |
High Court of Punjab and Haryana |
11-11-2020 |
Suresh Kumar @ Bhavani Maharaj Dahyabhai Trivedi Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
04-11-2020 |
Ashique Exports (P) Ltd., Represented by its Managing Director, P.C. Thahir Versus K.K. Suresh Trading as M/s. Shastha Industries, Kerala & Others |
High Court of Judicature at Madras |
28-10-2020 |
Kurichi Thangabalu Karthick & Another M/s. Raj Television Network Ltd Rep by its Admin Manager Mr. Suresh, Chennai |
High Court of Judicature at Madras |
28-10-2020 |
Lesly Philip Abraham, Kozhikode Versus M/s. Prithvi Housing, represented by its Managing Partner Suresh Ayyappan & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-10-2020 |
M/s. Sree Maruthi Traders, Represented by its Proprietor, S. Suresh, Kanniyakumari District Versus The State Tax Officer, (Inspection Cell) Virudhunagar, Tirunelveli Division |
Before the Madurai Bench of Madras High Court |
27-10-2020 |
Suresh Vinayak Morajkar @ Suresh Vinayak Azgaonkar & Another Versus Union of India, represented by CBI/ACB/GOA through PP. |
In the High Court of Bombay at Goa |
26-10-2020 |
Suresh Chandra Versus Joga Singh Bisht & Others |
Supreme Court of India |
23-10-2020 |
K.M. Suresh Babu Versus Chalil Kunhikrishna Kurup |
High Court of Kerala |
15-10-2020 |
M/s. Swift Tech Engineers (India) Private Limited, Rep. by its Director P.M. Suresh Babu, Chennai Versus M/s. Bindhu Techflow Solutions Private Limited, Chennai & Another |
High Court of Judicature at Madras |
01-10-2020 |
The Divisional Manager, United India Insurance Co. Ltd., Vellore Versus M. Suresh & Another |
High Court of Judicature at Madras |
24-09-2020 |
K.K. Sheela Versus N.G. Suresh |
High Court of Kerala |
21-09-2020 |
Suresh Kumar Versus Union of India & Others |
High Court of Himachal Pradesh |
16-09-2020 |
M/s. Kostal India Private Ltd., rep. by its Power of Attorney holder Suresh Sthanu Versus The Dispute Resolution Panel-2 & Others |
High Court of Judicature at Madras |
15-09-2020 |
Ponmani Suresh Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
28-08-2020 |
Suresh Banechand Runwal & Others Versus Datta Kundlik Varghude & Another |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2020 |
Suresh Kumar Banjare Versus State of Chhattisgarh, Through its Secretary, Department of Education, District Raipur (Chhattisgarh) & Others |
High Court of Chhattisgarh |
14-08-2020 |
Geethamma & Another Versus K.R. Suresh Kumar & Another |
High Court of Karnataka |
14-08-2020 |
P.P. Suresh Kumar, Managing Director, Kerala Communications Cable Ltd., Kochi & Another Versus The Deputy Director, Directorate General of GST Intelligence (DGGI), Thiruvananthapuram & Others |
High Court of Kerala |
14-08-2020 |
R. Suresh Kumar Versus The Government of Tamil Nadu, Secretary to Home Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
13-08-2020 |
Pokala Suresh Kumar Versus Government of Telangana, Revenue Department, rep. by its Prl.Secretary, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
11-08-2020 |
Thripurala Suresh Versus The State of Telangana, rep., by its Principal Secretary to Government, Home Department & Others |
High Court of for the State of Telangana |
07-08-2020 |
Suresh & Another Versus State Rep.by the Inspector of Police, K.Paramathi Police Station, Karur |
Before the Madurai Bench of Madras High Court |
06-08-2020 |
Adith Suresh (minor), ‘Anugraha', Thavakkara West, Kannur Versus The Managing Director, ICICI Prudential Life Insurance Company ltd., Mumbai & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-08-2020 |
S. Suresh Kumar Versus The Chief Engineer (Personnel)Tamil Nadu Generation and Distribution Corporation Ltd.,TANGEDCO, Chennai & Others |
Before the Madurai Bench of Madras High Court |
05-08-2020 |
Suresh & Others Versus State of Karnataka, Represented by State Public Prosecutor, Bangalore |
High Court of Karnataka |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others |
High Court of Karnataka |
24-07-2020 |
K. Suresh Kumar Versus Union of India |
High Court of for the State of Telangana |
10-07-2020 |
Suresh Kumar & Others Versus Tarun Kapoor & Others |
High Court of Delhi |
09-07-2020 |
The Managing Director, Tamil Nadu State Transport Corporation Limited, Vellore Versus M. Suresh |
High Court of Judicature at Madras |
03-07-2020 |
Somalinga @ Suresh Versus The State of Karnataka, (Through Halsoor P.S.), Represented by Addl. State Public Prosecutor, Kalaburagi |
High Court of Karnataka Circuit Bench OF Kalaburagi |
29-06-2020 |
Munna Gupta @ Suresh Kumar Sah @ Suresh Kumar Versus State of Bihar through the Commissioner, Excise Department, Government of Bihar & Others |
High Court of Judicature at Patna |
25-06-2020 |
Suresh Versus State of Kerala Rep. by Public Prosecutor, High Court of Kerala |
High Court of Kerala |
23-06-2020 |
Amit Suresh Lodha & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
08-06-2020 |
Shriram Versus Suresh Kumar (Dead) & Another |
High Court of Chhattisgarh |
05-06-2020 |
Suresh Nair Versus Union of India, Represented by the Ministry of External Affairs, E-Block, Central Secretariat, New Delhi, Represented by its Secretary & Others |
High Court of Kerala |
19-05-2020 |
V. Suresh Serve Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
14-05-2020 |
Ranjana Suresh Patil Versus State of Karnataka, Rep. by its Secretary, Bengaluru & Others |
High Court of Karnataka Circuit Bench At Dharwad |
01-05-2020 |
Bank of Baroda Erstwhile Dena Bank Versus Suresh Chand Seth & Others |
High Court of Delhi |
29-04-2020 |
Suresh Chandra Mishra Versus State of Odisha & Another |
High Court of Orissa |
28-04-2020 |
K.S. Suresh Versus The State of Karnataka by Tirumalashettihalli Police Station, Bangaluru |
High Court of Karnataka |
27-04-2020 |
Dr. Suresh & Others Versus University Grants Commission, Bahadurshah Zafar Marg, New Delhi & Others |
In the High Court of Bombay at Nagpur |
24-04-2020 |
Baddela Suresh & Others State of Andhra Pradesh rep. by Special Chief Secretary, Revenue Excise-II Department, Guntur & Another |
High Court of Andhra Pradesh |
15-04-2020 |
Suresh Gordhanbhai Gorasiya Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
23-03-2020 |
Suresh Vishwanath Shinde Versus State of Maharashtra |
High Court of Judicature at Bombay |
20-03-2020 |
Suresh Chandra Das Versus The State of Tripura to be represented by the Chief Secretary to the Government of Tripura, Civil Secretariat, New Secretariat Complex, West Tripura & Another |
High Court of Tripura |
19-03-2020 |
Leelabai Versus Saroja Suresh Salunke |
High Court of Karnataka Circuit Bench At Dharwad |
17-03-2020 |
P. Suresh Versus State Rep.by Assistant Commissioner of Police, Pattabiram Range, (T-11, Thirunindravur Incharge) |
High Court of Judicature at Madras |
17-03-2020 |
V. Suresh Kumar Versus A. Ramasamy & Another |
High Court of Judicature at Madras |
16-03-2020 |
V.T. Suresh Kumar Versus Managing Director, KSRTC, Thiruvananthapuram & Others |
High Court of Kerala |
13-03-2020 |
Suresh Versus State by Deputy Superintendent of Police, on the file of Veppur Police |
High Court of Judicature at Madras |
13-03-2020 |
Suresh Kumar Kamboj & Others Versus State of Haryana & Another |
High Court of Punjab and Haryana |
12-03-2020 |
Suresh Versus State by Deputy Superintendent of Police, Tittagudi Sub Division |
High Court of Judicature at Madras |
11-03-2020 |
Suresh Bhalchandra Nagarkar & Another Versus Baby Jaywant Shinde |
High Court of Judicature at Bombay |
06-03-2020 |
Rupesh Suresh Palande & Others Versus Smitika Rupesh Palande & Others |
High Court of Judicature at Bombay |
05-03-2020 |
K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others |
High Court of Judicature at Madras |
04-03-2020 |
The Divisional Manager, The Oriental Insurance Co. Ltd., Tiruvannamalai Versus Suresh Kumar & Others |
High Court of Judicature at Madras |
02-03-2020 |
Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others |
Supreme Court of India |
28-02-2020 |
The State of Maharashtra Versus Suresh Navnath Londhe & Others |
High Court of Judicature at Bombay |
26-02-2020 |
Rappid Geo Services Pvt. Ltd., rep. by its Managing Director S.V. Suresh Babu Versus The Union of India, rep. by its Secretary, Department of Petroleum, New Delhi & Others |
High Court of Andhra Pradesh |
26-02-2020 |
Suresh Kumar Chauhan Versus Dr. Puneesh Rohtagi |
High Court of Delhi |
25-02-2020 |
M/s. Zee Telefilms Ltd. (Now Known as Zee Entertainment Enterprises Ltd.) Versus Suresh Productions & Others |
Supreme Court of India |
24-02-2020 |
S. Suresh Versus The Management Exide Industries Ltd., Madurai & Others |
Before the Madurai Bench of Madras High Court |
19-02-2020 |
Suresh Chand & Another Versus Suresh Chander (D) Thr LRs. & Others |
Supreme Court of India |
10-02-2020 |
The State of Maharashtra Versus Ashok Suresh Laxman Babar Sainagar Zopadpatti & Others |
High Court of Judicature at Bombay |
07-02-2020 |
D. Suresh Versus The District Collector, Puducherry & Others |
High Court of Judicature at Madras |
06-02-2020 |
Suresh Kumar Verma Versus Allahabad Bank & Others |
Debts Recovery Appellate Tribunal at Allahabad |
06-02-2020 |
Md Mufty Ashadullah Versus Suresh Kr Dhanuka & Others |
High Court of Gauhati |
05-02-2020 |
Suresh Kumar Choubey (Suresha Choubey now) & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
04-02-2020 |
O.N. Ravishankar & Another Versus Shyam Fincom Private Ltd., Represented by its Director, Suresh Kumar Ramsisaria & Others |
High Court of Karnataka |
04-02-2020 |
Suresh Tanted & Others Versus State of MP. |
High Court of Madhya Pradesh Bench at Indore |
03-02-2020 |
Gopal Reddy, Bellary Versus Suresh Mahendrakar & Others |
High Court of Karnataka |
31-01-2020 |
N.T. Thomas (Wrongly shown as M.T. Thomas in the Judgment in R.C.A) Versus Suresh Pai |
High Court of Kerala |
31-01-2020 |
H. Suresh Versus State of Karnataka by P.S.I. Mahila Police Station, Shimoga |
High Court of Karnataka |