Some PAST Judgements / Case Laws similar to SUPPLIES INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-12-2020 02:30
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12-10-2020 |
The Management Tamil Nadu Civil Supplies Corporation Ltd., Chennai Versus S. Syed Abdul Kadhar & Others |
High Court of Judicature at Madras |
01-10-2020 |
The Regional Manager, Tamil Nadu Civil Supplies Corporation, Kilpauk, Chennai Versus The Additional Commissioner of Labour, Chennai, (Appellate Authority as under the -Payment of the Gratuity Act, 1972) Chennai & Others |
High Court of Judicature at Madras |
10-09-2020 |
A. Sudharani Versus The State of Andhra Pradesh, Rep., by its Principal Secretary, Civil Supplies Department, Velagapudi, Guntur District & Others |
High Court of Andhra Pradesh |
26-08-2020 |
Mansingh Yadav Versus Chhattisgarh State Civil Supplies Services Corporation Limited Through Its Managing Director, District Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
20-08-2020 |
TNCSC Employees Union, Affiliated with Labour Progressive Federation, Rep. by its State President, Chennai Versus Tamil Nadu Civil Supplies Corporation, Rep. by its Managing Director, Chennai & Others |
High Court of Judicature at Madras |
20-07-2020 |
The Regional Manager Tamilnadu Civil Supplies Corporation District Collectorate Namakkal Region Namakkal Versus The Appellate Authority Under the Payment of Gratuity Act, 1972 The Joint Commissioner of Labour, Coimbatore & Others |
High Court of Judicature at Madras |
30-06-2020 |
Chhattisgarh Road Carrier, Chhattisgarh Versus Chhattisgarh State Civil Supplies Corporation Limited, Chhattisgarh & Others |
High Court of Chhattisgarh |
29-06-2020 |
K. Arunagiri Versus The Managing Director, Tamil Nadu , Civil Supplies Corporation Ltd., Chennai & Another |
High Court of Judicature at Madras |
02-06-2020 |
S. Muthumanickaraja Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Chennai & Others |
Before the Madurai Bench of Madras High Court |
20-05-2020 |
K. Madhusudhana Naidu Versus The State of Andhra Pradesh, rep. by its Secretary, Consumer Affairs, Food and Civil Supplies (CS.I) Department & Others |
High Court of Andhra Pradesh |
23-03-2020 |
S. Satheesh Chandran Versus The State of Kerala Represented by The Secretary, Department of Food & Civil Supplies, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
14-02-2020 |
Dama Srikantam Versus The State of Andhra Pradesh, rep. By its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department, Secretariat Buildings, Velagapudi, Amaravati & Others |
High Court of Andhra Pradesh |
12-02-2020 |
Jose Mathew Versus The State of Kerala Represented by Its Secretary, Food & Civil Supplies (B) Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
20-01-2020 |
Dasari Venkata Srinviasa Rao Proprietor, Shanmukha Rice Traders Shop & Another Versus State of Andhra Pradesh Rep. by its Principal Secretary Department of Consumer Affairs Food & Civil Supplies, Secretariat, Velagapudi, Amaravati & Others |
High Court of Andhra Pradesh |
03-01-2020 |
The Management, Tamilnadu Civil Supplies Corporation, Rep.by through its Senior Regional Manager Versus The Joint Commissioner of Labour, Dasildar Nagar, Anna Nagar, Madurai & Others |
Before the Madurai Bench of Madras High Court |
19-12-2019 |
A. Anandaraja Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Chennai & Another |
High Court of Judicature at Madras |
19-12-2019 |
P. Mohanamba Versus The State of Andhra Pradesh Rep. by its Principal Secretary Civil Supplies Department Secretariat, Velagapudi & Others |
High Court of Andhra Pradesh |
09-12-2019 |
Maddu Deva Sahayam Versus The State of Andhra Pradesh, rep by its Principal Secretary, Consumer Affairs and Civil Supplies Department, Guntur Dist. & Others |
High Court of Andhra Pradesh |
29-11-2019 |
Tamil Nadu Civil Supplies Corporation, Employees Union, Represented by its State General Secretary, G.S. Valluvan Versus Tamil Nadu Civil Supplies Corporation, Represented by its Managing Director, Chennai & Another |
High Court of Judicature at Madras |
28-11-2019 |
Tamil Nadu Civil Supplies Corporation, Employees Union, Regd. No.325/CPT, Represented by its State General Secretary, G.S. Valluvan & Another Versus Tamil Nadu Civil Supplies Corporation, Represented by its Managing Director, Chennai & Others |
High Court of Judicature at Madras |
20-11-2019 |
M/s. Somnath Developers & Another Versus Gujarat State Civil Supplies Corporation Ltd. & Others |
High Court of Gujarat At Ahmedabad |
22-10-2019 |
R. Selvamani Versus The Tamil Nadu Civil Supplies Corporation, Rep. by its Chairman Cum Managing Director, Chennnai & Another |
High Court of Judicature at Madras |
01-10-2019 |
E. Aparna Versus State of Andhra Pradesh, Represented by its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department & Others |
High Court of Andhra Pradesh |
09-09-2019 |
National Federation of Farmers Procurement, Processing & Retailing Cooperatives of India Limited (NACOF), Manager Ramjeet Satyarthi Versus The Commissioner, Civil Supplies and Consumer Protection Department, Government of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
05-09-2019 |
TNCSC Employees Union, Represented by its State President, Chennai Versus Tamil Nadu Civil Supplies Corporation, Represented by its Managing Director, Chennai & Others |
High Court of Judicature at Madras |
29-08-2019 |
M/s. Indian Oil Corporation Limited, Indian Oil Bhavan, Chennai & Others Versus Commissioner of Civil Supplies & Consumer Protection Department, Ezhilagam, Chennai & Others |
High Court of Judicature at Madras |
21-08-2019 |
R. Sarangapani Versus The Senior Regional Manager, The Tamilnadu Civil Supplies Corporation Limited, Cuddallore & Others |
High Court of Judicature at Madras |
06-08-2019 |
Jaswant Singh Versus Government of Punjab, through its Secretary, Department of Food, Civil Supplies & Consumer Affairs, Punjab & Others |
High Court of Punjab and Haryana |
20-06-2019 |
C.E. Manjula Versus State of Karnataka, Represented by its Principal Secretary To Government, Department of Food & Civil Supplies, Dr. B.R. Ambedkar Veedhi, Bengaluru & Others |
High Court of Karnataka |
22-05-2019 |
The Regional Manager, M/s. Induslnd Bank, Corporate Office-Ratail, T. Nagar, Chennai & Another Versus State of Kerala, Rep. by Secretary, Department of Civil Supplies, Secretariat, Trivandrum & Others |
High Court of Kerala |
26-04-2019 |
Sreekanth Nayaka & Others Versus Deputy Commissioner, Civil Supplies & Consumer Affairs Department, Ballari |
High Court of Karnataka Circuit Bench At Dharwad |
24-04-2019 |
D.S. Kumar & Others Versus The Managing Director, Tamil Nadu Civil Supplies Corporation Limited, Kilpauk, Chennai |
High Court of Judicature at Madras |
10-04-2019 |
Delta Limited Versus Director, Directorate of Supplies & Disposal & Others |
High Court of Judicature at Calcutta |
20-03-2019 |
V. Balasubramanian Versus Tamilnadu Civil Supplies Corporation Limited Rep. by its Chairman and Managing Director, Chennai & Another |
High Court of Judicature at Madras |
14-03-2019 |
P. Radhakrishnan Versus The Tamil Nadu Civil Supplies Corporation, Rep. by its Regional Manager, Kancheepuram Region, Kancheepuram |
High Court of Judicature at Madras |
14-03-2019 |
K. Gopinath Versus The Secretary, Municipal Administration & Water Supplies Department, Chennai & Others |
High Court of Judicature at Madras |
12-03-2019 |
P. Ravichandran Versus The Regional Manager, Tamil Nadu Civil Supplies Corporation Ltd, Cuddalore |
High Court of Judicature at Madras |
06-03-2019 |
Ramanathan Radha Krishnan Versus Green Fuel Supplies Pvt. Ltd., Bengaluru |
High Court of Karnataka |
05-03-2019 |
District Manager, Telangana State Civil Supplies Corporation Limited, Medak Versus Authorized Officer, State Bank of India, Sressed Assets Recovery Branch & Another |
High Court of for the State of Telangana |
04-03-2019 |
R. Ramachandran Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Kilpauk, Chennai & Another |
Before the Madurai Bench of Madras High Court |
04-03-2019 |
M. Gunasekaran Versus The State of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supplies Department, Chennai & Others |
High Court of Judicature at Madras |
26-02-2019 |
The Regional Manager, Tami Nadu Civil Supplies Corporation Ltd., Vengikal, Thiruvannamalai Versus S. Ramesh & Others |
High Court of Judicature at Madras |
06-02-2019 |
The Managing Director, Tamil Nadu Civil Supplies Corporation Ltd. & Another Versus Jayakodi & Others |
High Court of Judicature at Madras |
05-02-2019 |
Ritu Bhatia Versus Ministry of Civil Supplies Consumer Affairs & Public Distribution & Others |
Supreme Court of India |
31-01-2019 |
Mohan Roopsingh Naik Versus District Manager, Karnataka Food & Civil Supplies Corporation & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
11-01-2019 |
Punjab State Civil Supplies Corporation Ltd. (Punsup) & Another Versus Controlling Authority Under the Payment of Gratuity Act, 1972 & Another |
High Court of Punjab and Haryana |
13-11-2018 |
Siva Pavani Filling Station, rep.by its Partner, C. Radha Krishnam Raju Versus State of Andhra Pradesh, rep.by its Prl. Secretary, Civil Supplies Department, Vijayawada & Others |
High Court of Andhra Pradesh |
08-11-2018 |
The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation, Tiruvarur & Another Versus M/s. Kannan Lorry Service, Rep. by its Sole Proprietor, R. Nagarajan |
High Court of Judicature at Madras |
07-08-2018 |
Radha Versus Food & Civil Supplies Department |
High Court of Delhi |
23-07-2018 |
Gopi Chandrakar, Chhattisgarh & Another Versus State of Chhattisgarh Through The Secretary, Department of Food, Civil Supplies & Consumer Affairs, Chhattisgarh & Others |
High Court of Chhattisgarh |
17-07-2018 |
Tamil Nadu Civil Supplies Corporation, Rep.by its Managing Director, Chennai Versus Lakshmi Export, Rep.by its Managing Director, V. Dhanapal & Another |
High Court of Judicature at Madras |
12-07-2018 |
S. Arumugam Versus Pondicherry Agricultural Products, Food & Civil Supplies Corporation Ltd (PAPSCO), Represented by the Managing Director, Pondicherry |
High Court of Judicature at Madras |
04-07-2018 |
M/s. Ranjit Singh & Co. Barnala & Another Versus Managing Director, Punjab State Civil Supplies Corporation & Others |
High Court of Punjab and Haryana |
02-07-2018 |
P. Suriyamoorthy Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Chennai & Another |
Before the Madurai Bench of Madras High Court |
05-06-2018 |
The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation Ltd V/S The Joint Commissioner of Labour and Others. |
IN THE HIGH COURT OF MADRAS (MADURAI BENCH) |
24-04-2018 |
The Tamil Nadu Civil Supplies Corporation, Rep. by its Managing Director & Others Versus M/s. Saravana Transport Rep. by its Proprietor S. Prabhakaran |
High Court of Judicature at Madras |
05-04-2018 |
The Management, Tamil Nadu Civil Supplies Corporation Ltd., Represented by Senior Regional Manager, Kilpauk Versus K. Narayanan & Others |
High Court of Judicature at Madras |
16-03-2018 |
V. Masthanaiah Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Civil Supplies Department & Others |
In the High Court of Judicature at Hyderabad |
08-03-2018 |
The Andhra Pradesh State Civil Supplies Corporation Ltd., rep.by its Vice Chairman & Managing Director Versus M/s. Kesarimol Promod Kumar, rep.by its Proprietor, Pramod Kumar Agarwal |
In the High Court of Judicature at Hyderabad |
06-03-2018 |
S. Rabilash Versus The Kerala State Civil Supplies Corporation Limited, Kochi, Represented By The Chairman & Managing Director & Others |
High Court of Kerala |
02-03-2018 |
G. Balasubramanian Versus The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation Limited, Madurai |
Before the Madurai Bench of Madras High Court |
23-02-2018 |
Gopi Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Chennai & Another |
Before the Madurai Bench of Madras High Court |
14-02-2018 |
U. Sudhakar Versus The General Manager, Tamil Nadu Civil Supplies Corporation Ltd., Chennai & Others |
Before the Madurai Bench of Madras High Court |
09-02-2018 |
K.N. Radhakrishnan Versus State of Kerala, Represented by The Secretary To Government, Civil Supplies & Consumer Affairs, Secretariat |
High Court of Kerala |
08-02-2018 |
Rajendra Kumar Verma (D) Th. Lrs. Versus Additional District Magistrate (Civil Supplies) & Others |
Supreme Court of India |
05-02-2018 |
K.N. Radhakrishnan Versus State of Kerala, Represented by The Secretary to Government, Civil Supplies & Consumer Affairs, Secretariat |
High Court of Kerala |
22-01-2018 |
G. Robin Sitharanjan Versus The State of Tamil Nadu, Rep. By its Principal Secretary, Municipal & Water Supplies Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
03-01-2018 |
Narendra Kumar Singh & Others Versus The Bihar State Food & Civil Supplies Corporation Ltd., Through its Managing Director, Patna & Others |
High Court of Judicature at Patna |
21-12-2017 |
Sri Paulthai Lorry Booking Office, Through its Proprietor G. Jeyasingh, Tuticorin Versus The Managing Director, Tamil Nadu Civil Supplies Corporation & Others |
Before the Madurai Bench of Madras High Court |
18-12-2017 |
Tamil Nadu Civil Supplies Corporation Employees Union (Regn.No.325/CPT), Kilpauk, rep. By its General Secretary M. Pechimuthu Versus The Management of Tamil Nadu Civil Supplies Corporation Ltd., Kilpauk, rep. By its Chairman and Managing Director |
High Court of Judicature at Madras |
11-12-2017 |
K.M. Ravi Versus State of Tamil Nadu, Rep. by its Principal Secretary, Municipal Administration & Water Supplies Department, Chennai & Others |
High Court of Judicature at Madras |
07-12-2017 |
S. Appeal Versus The State of Tamilnadu, rep. by Inspector of Police, Civil Supplies Criminal Investigation Wing (CSCID) |
High Court of Judicature at Madras |
06-12-2017 |
A. Balakrishnan Versus The Managing Director, Head Office, Tamil Nadu Civil Supplies Corporation Ltd. & Others |
High Court of Judicature at Madras |
05-12-2017 |
Fisherman Care, Registered Association, Rep. by its President L.T.A. Peter Rayan Versus Union of India, Rep. by the Secretary, Ministry of Agriculture Food & Civil Supplies, New Delhi & Others |
High Court of Judicature at Madras |
22-11-2017 |
R. Vallatharasu & Others Versus The Managing Director, Tamil Nadu Civil Supplies Corporation Ltd. & Another |
High Court of Judicature at Madras |
20-11-2017 |
C. Lethika Bhai Versus State of Kerala, Represented By its Secretary, Department of Food, Civil Supplies & Consumer Affairs & Others |
High Court of Kerala |
09-11-2017 |
The Secretary, Best of Seven Card Holders Society, Bangalore Versus The Additional Director for Food and Civil Supplies, Bangalore & Others |
High Court of Karnataka |
03-11-2017 |
State Rep.by The Inspector of Police, Civil Supplies C.I.D., Kuzhithurai Versus Sheik Usman & Another |
Before the Madurai Bench of Madras High Court |
25-10-2017 |
S. Poovammal Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, Kilpauk & Others |
Before the Madurai Bench of Madras High Court |
25-10-2017 |
Sri Paulthai Lorry Booking Office, through its Proprietor G. Jayasing Versus The Managing Director, Tamil Nadu Civil Supplies Corporation & Others |
Before the Madurai Bench of Madras High Court |
12-10-2017 |
Union of India rep. by its Secretary, Ministry of Defence, Department of Defence Production & Supplies, New Delhi & Others Versus Ordnance Clothing Factory Workers' Union, Represented by its General Secretary, C. Srikumar & Others |
High Court of Judicature at Madras |
06-09-2017 |
V. Lingaiah Versus The State of Karnataka, rep. by its Principal Secretary Food and Civil Supplies Department & Others |
High Court of Karnataka |
23-08-2017 |
Rajendra Devidas Kate Versus The State of Maharashtra, Through its Principal Secretary, Food, Civil Supplies and Consumer Protection Department & Others |
In the High Court of Bombay at Aurangabad |
10-08-2017 |
The Kerala State Civil Supplies Corporation, Rep. by its Managing Director Versus Dhanalakshmi Traders, Grand Merchants & Commission Agents & Another |
In the High Court of Judicature at Hyderabad |
04-08-2017 |
P. Mathivanan Versus The Tamil Nadu Civil Supplies Corporation, Rep. by its Regional Manager (Chennai South), Chennai & Another |
High Court of Judicature at Madras |
03-08-2017 |
A. Thirumurugan Versus The Tamil Nadu Civil Supplies Corporation rep. by its Managing Director & Another |
High Court of Judicature at Madras |
14-07-2017 |
Tamil Nadu Civil Supplies Corporation Employees Union rep. by its General Secretary M. Pachimuthu & Another Versus The Management of Tamil Nadu Civil Supplies Corporation Ltd., rep. by its Chairman & Managing Director & Others |
High Court of Judicature at Madras |
13-07-2017 |
The Commissioner of Civil Supplies & Consumer Protection, Chepauk, Chennai & Others Versus P. Mariappa Raja |
High Court of Judicature at Madras |
11-07-2017 |
Punjab State Civil Supplies Corporation Ltd. & Another Versus M/s Atwal Rice & General Mills Rep. by its Partners |
Supreme Court of India |
04-07-2017 |
Muhammed Abdul Hakkim M.A. Hakkim Trading Company Versus Kerala State Civil Supplies Corporation Ltd., represented by its Managing Director & Others |
High Court of Kerala |
13-06-2017 |
M/s. Ashok Transport represented by its Proprietor Versus The Managing Director, Tamil Nadu Civil Supplies Corporation, & Another |
Before the Madurai Bench of Madras High Court |
02-06-2017 |
A. Asaithambi Versus The State of Tamilnadu, Rep. By its Principal Secretary, Dept. of Civil Supplies, Govt. & Others |
High Court of Judicature at Madras |
05-05-2017 |
Fairdeal Supplies Ltd. Versus Commissioner of Customs |
High Court of Gujarat At Ahmedabad |
19-04-2017 |
Sadhna Kumari Versus Bihar State Food & Civil Supplies Corporation Limited & Others |
High Court of Judicature at Patna |
18-04-2017 |
V. Gnanamoorthy & Others Versus State by The Inspector of Police, Civil Supplies CID, Cuddalore, Cuddalore District |
High Court of Judicature at Madras |
03-04-2017 |
Kshitij Samuh Seva Sansthan (A Society Registered Under the Societies Registration Act, 1958), Registered Office at Nahargarh, through its Authorised Signatory, Mahaveer Prasad Sharma Versus State of Rajasthan, Department of Food & Civil Supplies, Secretariat, through its Principal Secretary & Others |
High Court of Rajasthan Jaipur Bench |
27-03-2017 |
Ambujakshi Amma & Co., represented by its Partner, D. Chandra Mohanan & Others Versus State of Kerala, represented by Secretary To Government, Food & Civil Supplies Department & Others |
High Court of Kerala |
15-03-2017 |
Ramangouda Versus The Commissioner-Cum-Appellate Authority For Food And Civil Supplies, Cunningham & Others |
High Court of Karnataka Circuit Bench At Dharwad |
08-03-2017 |
Chinnegowda Rice Mill, Represented by its Proprietor, M.C. Thimmegowda Versus State of Karnataka, Department of Food, Civil Supplies & Consumer Affairs Department & Others |
High Court of Karnataka |
03-03-2017 |
The Regional Manager, Tamil Nadu Civil Supplies Corporation Ltd., Sipcot Complex, Vengikal, Thiruvannamalai Versus S. Ramesh & Others |
High Court of Judicature at Madras |