DIN: 00008293

SUNNY GAUR

Companies Associated
CIN Company Name Status
U74140UP2011PTC052975 JAYPEE INFRA VENTURES PRIVATE LIMITED Active
U01010MP2006SGC018423 MADHYA PRADESH JAYPEE MINERALS LIMITED Active
U26960UP2011PLC046390 JAYPEE ASSAM CEMENT LIMITED Active
U62100DL2020PTC369230 AMRUT AVIATION PRIVATE LIMITED Active
U40101UP2007SGC032835 PRAYAGRAJ POWER GENERATION COMPANY LIMITED Active
U70200DL2007PTC165875 AVNI INFRA DEVELOPERS PRIVATE LIMITED Strike Off
U45201DL1997PTC087698 CEEKAY ESTATES PRIVATE LIMITED Active
U99999HP1994PLC031518 BINA POWER SUPPLY COMPANY LIMITED Amalgamated
U26941UP2004PLC029175 JAYPEE CEMENT LIMITED Amalgamated
U24233UP2010PLC040828 KANPUR FERTILIZERS & CEMENT LIMITED Active
U10100MP2010SGC022879 MP JAYPEE COAL FIELDS LIMITED Active
U70101DL1997PTC087978 SUNVIN ESTATES PRIVATE LIMITED Amalgamated
U85191UP2012PLC053358 JAYPEE HEALTHCARE LIMITED Active
U10200MP2009SGC021909 MP JAYPEE COAL LIMITED Active
U74210DL1992PTC048726 JAYPEE VENTURES PRIVATE LIMITED Amalgamated
L14106UP1995PLC019017 JAIPRAKASH ASSOCIATES LIMITED Active
U62200DL2011PLC222727 HIMALYAPUTRA AVIATION LIMITED Active


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