SUNIL A.S CONSTRUCTION PRIVATE LIMITEDActivity: Construction in Madhya Pradesh.Active |
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CIN U45202MP2008PTC021045 |
ROC RoC-Gwalior |
Incorporation Date 14-08-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 021045 |
Registration Date 14-08-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 250,00,000 |
Paid Up Capital Rs. 3,00,000 |
Contact Information |
E-Mail Address sunilasconst@gmail.com |
Registered Address VILLAGE &POST OFFICE --- SIDHI NEAR JAI SINGH NAGAR SHAHDOL MP 484771 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SUNIL A.S CONSTRUCTION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 13:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SUNIL A.S CONSTRUCTION PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02246675 | BRIJESH KUMAR SINGH | 14-08-2008 |
02246726 | DHIRENDRA PRATAP SINGH | 14-08-2008 |
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