Some PAST Judgements / Case Laws similar to SUN INDIA CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 13-06-2022 10:33
|
07-03-2022 |
Dr. Vijay Kumar Versus Birla Sun Life Insurance Co. Ltd., Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
22-02-2022 |
Sun Pharmaceutical Industries Ltd. Versus Olcare Laboratories Pvt. Ltd. |
High Court of Delhi |
22-02-2022 |
Sun TV Network A Company incorporated under the Indian Companies Act, 1956, Tamil Nadu Versus Sony Music Entertainment India Private Limited, A Private Limited Company incorporated and registered Under the Indian Companies Act, 1956, Mumbai |
High Court of Judicature at Madras |
01-02-2022 |
Birla Sun Life Insurance Company Ltd., One Indiabulls Centre, Maharashtra Versus Bhanwari Devi |
National Consumer Disputes Redressal Commission NCDRC |
25-01-2022 |
Sun Pharmaceutical Industries Ltd. Versus Uggapi Tech Solutions P. Ltd. & Others |
High Court of Delhi |
12-01-2022 |
M/s. Sun TV Network Ltd., Rep.by its Authorised Signatory, M. Jothi Basu Versus M/s. Super Good Films Private Limited, Rep.by its Managing Director, R.B. Chowdary & Others |
High Court of Judicature at Madras |
15-12-2021 |
Cipla Limited Versus Sun Pharmaceutical IndustriesLtd, Chennai |
High Court of Judicature at Madras |
13-12-2021 |
Sun Tower Residents Welfare Association Versus Ghaziabad Development Authority through its Vice Chairman & Others |
High Court of Judicature at Allahabad |
28-09-2021 |
Billy Yuen-Kuen Sun Versus Michael Chin-Chen Sun |
Court of Appeal of New Zealand |
23-09-2021 |
Sun Pharma Laboratories Limited, Rep by its Authorized Signatory Chandra Nahata Versus D.D. Pharmaceuticals Private Limited, Rajasthan & Another |
High Court of Judicature at Madras |
27-08-2021 |
Sun pharmaceutical Industries Limited Versus Cipla Limited |
High Court of Judicature at Madras |
06-07-2021 |
Sun Pharmaceutical Industries Ltd., Nandanam, Chennai Versus CIPLA Ltd., Chennai |
High Court of Judicature at Madras |
27-05-2021 |
Sun Pharmaceutical Industries Ltd, Chennai Versus Cipla Limited, Chennai |
High Court of Judicature at Madras |
26-05-2021 |
M/s. Sun City Project Pvt. Ltd. Through its Director Varun Aggarwal, Haryana Versus The Jaipur Development Authority, through its Secretary, Jaipur |
High Court of Rajasthan Jaipur Bench |
25-05-2021 |
Sun Pharmaceutical Industries Limited Versus Commissioner of Central Excise, Customs, Indore, (MP) |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
01-04-2021 |
Amit Kumar Ruhela Versus Sun Eye Hospital & Lasik Surgery Center & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-04-2021 |
Amit Kumar Ruhela Versus Sun Eye Hospital & Lasik Surgery Center & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2021 |
Sun Agro Chemicals Versus Tamil Nadu Pollution Control Board |
National Green Tribunal Southern Zone Chennai |
05-02-2021 |
Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
22-12-2020 |
M/s. Sun Tv Network Ltd., Represented by its Authorised Signatory, M. Jyothibasu Versus Union of India & Others |
High Court of Judicature at Madras |
19-11-2020 |
Sun Pharma Laboratories Limited, Sikkim Versus Union of India Through the Secretary, Department of Revenue, Ministry of Finance, New Delhhi & Others |
High Court of Sikkim |
02-11-2020 |
M/s. Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
02-11-2020 |
M/s. Sri Venkateswara Creations, Rep. by its Managing Partner, Venkata Ramana Reddy & Another Versus M/s. Sun TV Network Limited, Rep. by its Authorised Signatory M. Jyothi Basu & Others |
High Court of Judicature at Madras |
06-10-2020 |
M/s. SUN DYE CHEM, Rep by its Partner N. Prabaharan Versus The Assistant Commissioner (ST), Tirupur Rural Circle- II, Tirupur & Another |
High Court of Judicature at Madras |
23-09-2020 |
Charu Sharma & Others Versus Birla Sun Life Insurance Company Ltd., Maharshtra & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-08-2020 |
Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. |
High Court of Delhi |
04-08-2020 |
Birla Sun Life Insurance Co. Ltd. & Now Known As Aditiya Birla Sun Life Insurance Co. Ltd.), Maharashtra & Another Versus Narendra Pundlik Ramteke |
National Consumer Disputes Redressal Commission NCDRC |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
04-06-2020 |
Sun Mobility Private Limited Represented by its Managing Director Versus Arumugam Rajpendra Babu & Others |
High Court of Judicature at Madras |
04-06-2020 |
Sun Mobility Private Limited Represented by its Managing Director Versus Arumugam Rajpendra Babu & Others |
High Court of Judicature at Madras |
20-05-2020 |
M/s. Sun Pharmaceutical Industries Limited, Represented by its Authorised Signatory, Nilesh Mahendra Kumar Gandhi & Another Versus The Assistant Commercial Tax Officer (Check of Accounts) & Others |
High Court of Andhra Pradesh |
07-02-2020 |
Birla Sun Life Insurance Co. Ltd Versus Meena Devi |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
31-01-2020 |
Deputy Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
30-01-2020 |
Pramod Poddar Versus Birla Sun Life Insurance Company Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
29-01-2020 |
Chedde Mahesh Versus Birla Sun Life Insurance Co. Ltd & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-01-2020 |
Birla Sun Life Insurance Company Limited & Others Versus Sunita |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
29-11-2019 |
Birla Sun Life Insurance Company Ltd. & Another Versus Ashok Kumar Kuthiala |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
22-11-2019 |
M/s. Sun Trading & Another Versus Tarsem Singh Lally |
High Court of Punjab and Haryana |
06-11-2019 |
Sun Pharmaceutical Industries Ltd. and Others V/S Gyan Singh Thakur and Others. |
High Court of Madhya Pradesh Indore Bench |
05-11-2019 |
Sun Pharmaceutical Industries Ltd V/S Union of India Department of Chemicals And Petrochemicals and Others. |
Supreme Court of India |
16-10-2019 |
Agarwal Coal Corporation Pvt. Ltd. Versus Sun Paper Mill Ltd. & Another |
National Company Law Appellate Tribunal |
15-10-2019 |
Birla Sun Life Insurance Co. Ltd. & Another Versus Golla Venkateswaramma |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
12-09-2019 |
Sun Pharmaceutical Industries Ltd. And Another V/S State Bank of India |
Supreme Court of India |
12-09-2019 |
Sun Pharmaceutical Industries Ltd. And Another V/S State Bank of India |
Supreme Court of India |
04-09-2019 |
State Bank of India Versus Sun Pharmaceuticals Industries Ltd. & Another |
High Court of Judicature at Calcutta |
30-08-2019 |
Sun Group, by its President, Kalanithi Maran & Others Versus B.R.K. Aathithan |
Before the Madurai Bench of Madras High Court |
20-08-2019 |
Birla Sun Life Insurance Co. Ltd. Versus Konchada Ravi Kumar |
National Consumer Disputes Redressal Commission NCDRC |
19-07-2019 |
Sidharth Chauhan Versus Aditya Birla Real Estate Fund Through its investment Manger & Lawful attorney, Aditya Birla Sun Life AMC Limited & Another |
High Court of Judicature at Bombay |
25-06-2019 |
Commissioner of Central Excise, Custom and Service Tax, Vapi V/S Sun Pharmaceutical Industries Ltd |
High Court of Judicature at Bombay |
31-05-2019 |
Beena Rajesh Raika Versus Birla Sun Life Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-05-2019 |
Sun Pharmaceuticals Industries Ltd. & Another Versus State Bank of India & Others |
High Court of Judicature at Calcutta |
15-05-2019 |
Sun Pharma Laboratories Ltd V/S Intas Pharmaceuticals Limited |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd. Versus Intas Pharmaceuticals Limited |
High Court of Delhi |
22-04-2019 |
Sun Electronics Private Limited Pratham, Gujarat Versus ElecTek Solutions Private Limited & Others |
Competition Commission of India |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-04-2019 |
Pr. Commissioner of Income Tax, Vadodara V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
10-04-2019 |
Luxury Lifeline, through its Proprietor Rahul Versus Sun Petpack Jabalpur Pvt. Ltd., through its Directors & Another |
In the High Court of Bombay at Nagpur |
14-03-2019 |
M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore |
High Court of Judicature at Madras |
14-03-2019 |
M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore |
High Court of Judicature at Madras |
26-02-2019 |
Union of India Versus Sun Rise, Guwahati |
High Court of Gauhati |
26-02-2019 |
Sumitra Samantray Versus Birla Sun Life Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-02-2019 |
Srikanth Srikande & Others Versus Sun Shine Hospitals & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-02-2019 |
Srikanth Srikande & Others Versus Sun Shine Hospitals & Another |
National Consumer Disputes Redressal Commission NCDRC |
22-02-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-02-2019 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
08-02-2019 |
Principal Commissioner of Income Tax Versus M/s. Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
04-01-2019 |
Pr. Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
22-12-2018 |
Midas Developers Pvt. Ltd. & Another Versus Sun Developer & Another |
High Court of Judicature at Bombay |
13-12-2018 |
Sun Pharmaceutical Industries Limited V/S Brexsun Pharma Private Limited |
High Court of Delhi |
10-12-2018 |
Sun Pharmaceutical Industries Ltd. V/S Poonam Gupta and Others. |
Supreme Court of India |
03-12-2018 |
Sun Electric Pte Ltd & Another Versus Menrva Solutions Pte Ltd & Another |
Supreme Court of Singapore |
20-11-2018 |
Acit Non Corporate Circle 20(1) Versus Sun TV Network Limited, Chennai |
Income Tax Appellate Tribunal Chennai |
01-11-2018 |
Sun Pharmaceutical Industries Limited V/S Systopic Laboratories Limited |
High Court of Delhi |
01-11-2018 |
Sun Pharmaceutical Industries Limited Versus Systopic Laboratories Limited |
High Court of Delhi |
12-10-2018 |
Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others |
High Court of Delhi |
12-10-2018 |
Sun Pharmaceutical Industries Ltd V/S Infocom Network Limited and Others |
High Court of Delhi |
12-10-2018 |
Sun Pharmaceutical Industries Ltd. Versus Infocom Network Limited & Others |
High Court of Delhi |
10-10-2018 |
M/s. SUN Direct TV Pvt Ltd., Represented by its Vice President-Finance/Authorised Singatory, Chennai Versus The Assistant Commissioner of Income Tax, Non-Corporate Circle-20(1), Chennai |
High Court of Judicature at Madras |
08-10-2018 |
Sun Pharmaceutical Industries Limited Versus Pfizer Inc |
Intellectual Property Appellate Board |
04-09-2018 |
Norbert Shaba Rego Versus Birla Sun Life Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-09-2018 |
Principal Commissioner of Income Tax V/S Sun Pharmaceutical Industries Ltd. |
High Court of Gujarat At Ahmedabad |
20-08-2018 |
Sun Pharmaceutical Industries Limited Through Its Authorised Representative Hani Rizvi V/S Mahesh Kumar Asnani and Others. |
Supreme Court of India |
10-08-2018 |
Sun Pharmaceutical Industries Limited Through Its Authorised Representative Hani Rizvi V/S Mahesh Kumar Asnani and Others. |
Supreme Court of India |
24-07-2018 |
Sudesh Bala Versus Birla Sun Life Insurance Company Limited, Gurgaon & Another |
Haryana State Consumer Disputes Redressal Commission Panchkula |
13-07-2018 |
Pr. Commissioner Of Income Tax Vadodara 2 V/S M/s Sun Pharmaceutical Industries Ltd. |
Supreme Court of India |
12-07-2018 |
Dr. hitesh s. mehta V/S Ranbaxy laboratories ltd. (now sun pharmaceutical |
Supreme Court of India |
03-07-2018 |
Sun Pharmaceutical Industries V/S State of West Bengal and Others. |
High Court of Judicature at Calcutta |
18-05-2018 |
M/s Sun Pharmaceutical Industries Ltd V/S Poonam Gupta And Another. |
Supreme Court of India |
24-04-2018 |
The Commissioner of Prohibition and Excise & Another Versus Golden Sun Hotel Beach Resorts, Rep. by its Director, R.L. Jain, Kanchipuram |
High Court of Judicature at Madras |
23-04-2018 |
Pr. Commissioner of Income Tax, Vadodara 2 V/S Sun Pharmaceutical Industries Ltd |
High Court of Gujarat At Ahmedabad |
10-04-2018 |
Tamil Nadu Cement Corporation Ltd., Rep by its Deputy General Manager Versus Sun Industries, Rep. by its partner, K.T. Ramaraja & Others |
High Court of Judicature at Madras |
02-04-2018 |
Sun Pharmaceutical Industries Ltd V/S Ashish Vij |
Supreme Court of India |
14-03-2018 |
Hilton International Manage (Maldives) Pvt Ltd Versus Sun Travels & Tours Pvt Ltd |
Supreme Court of Singapore |
22-02-2018 |
Birla Sun Life Insurance Co. Ltd. & Another Versus Rajesh Chhajjer |
National Consumer Disputes Redressal Commission NCDRC |
19-02-2018 |
M/s. Sun TV Network Ltd., Rep by its Authorised Signatory, M. Jyothibasu Murasoli Maran Towers, Chennai & Another Versus M/s. Prabhudeva Studios Private Limited, Rep. by its Director, Ishari K. Ganesh, Mylapore & Others |
High Court of Judicature at Madras |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
16-02-2018 |
Sun Pharmaceuticals Industries Ltd V/S Commissioner of Central Excise & ST, Puducherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
13-02-2018 |
Sun Pharmaceutical Industries Ltd V/S Ashish Vij |
Supreme Court of India |