DIN: 00029961

SUBRATA KUMAR ATINDRA MITRA

Companies Associated
CIN Company Name Status
L45203MH2000PLC129790 IL&FS TRANSPORTATION NETWORKS LIMITED Active
L29265WB1957PLC023379 WIRES AND FABRIKS (SA) LTD Active
L65990MH1977PLC019986 CENTRUM CAPITAL LIMITED Active
U72200MH2002PLC138213 AGS TRANSACT TECHNOLOGIES LIMITED Active
U67120MH1994PLC078125 CENTRUM BROKING LIMITED (CN) Active
U67190MH1997PLC108817 MANGAL KESHAV SECURITIES LIMITED Amalgamated
U65993MH1996PLC211198 L&T MUTUAL FUND TRUSTEE LIMITED Active
U65923KL2007PLC021180 INDITRADE FINCORP LIMITED Active
U65910MH1993PLC192085 CENTRUM FINANCIAL SERVICES LIMITED Active
L28920MH1991PLC062542 ONWARD TECHNOLOGIES LIMITED Active
AAJ-8413 QSK ADVISORY LLP


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