DIN: 07418896

SUBHRANSU SEKHAR BISWAL

Companies Associated
CIN Company Name Status
U23209MH2021PTC360938 NEWALT ENERGY PRIVATE LIMITED Active
U11202MH2020PTC337388 LEAFINITI BIOENERGY PRIVATE LIMITED Active
AAK-3042 ZEUSNJOVE CONSULTANTS LLP
U74999MH2019PTC321460 DISUBH MANAGEMENT PRIVATE LIMITED Active
U23101KA2014PLC077336 MAX REFINERY LIMITED Active
U74999MH2018PTC305802 SUBHRANSU SEKHAR BISWAL HOLDINGS PRIVATELIMITED Active
U74999MH2019PTC319110 CHEEKI FASHION & BEAUTY PRIVATE LIMITED Active


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