DIN: 00020021

SUBHASH CHANDRA BHARGAVA

Companies Associated

CIN Company Name Status
L67120GJ2007PLC058890 ADITYA BIRLA CAPITAL LIMITED Active
U65990GJ1991PLC064603 ADITYA BIRLA FINANCE LIMITED Active
U67120MH1990NPL058298 OTC EXCHANGE OF INDIA Under Liquidation
L17199GJ1956PLC001107 ADITYA BIRLA NUVO LIMITED Amalgamated
L24121UP1978PLC008027 JAIPRAKASH ENTERPRISES LIMITED Amalgamated
U26941UP2004PLC029175 JAYPEE CEMENT LIMITED Amalgamated
U74899HR1994PLC040956 ESCORTS CONSTRUCTION EQUIPMENT LIMITED Amalgamated
U40300MH2015PTC268114 WAACOX ENERGY PRIVATE LIMITED Active
U36991HP1995PLC031163 JAIPRAKASH POWER VENTURES LIMITED Amalgamated
L74899MH1993PLC274881 A K CAPITAL SERVICES LIMITED Active
U66000MH2015PLC260801 ADITYA BIRLA SUN LIFE PENSION MANAGEMENT LIMITED Active
U40102MH2007PTC175289 PALACE SOLAR ENERGY PRIVATE LIMITED Active
U63040MH1994PLC079098 MAHINDRA TRUCKS AND BUSES LIMITED Amalgamated
U40108MH2018PLC309087 ADITYA BIRLA RENEWABLES SUBSIDIARY LIMITED Active


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