STEEL PLANT PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
06AAACR7626Q1ZU 		PAN No
AAACR7626Q
CIN
U74210MH1959PTC011311 		ROC
RoC-Mumbai 		Incorporation Date
---
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
09-03-1959 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 9,75,000



Contact Information
E-Mail Address
pravingcb@gmail.com
Registered Address
B H D VAKOLA MARKETNEHRU ROAD VAKOLA SANTACRUZ EAST MUMBAI MH IN 400055



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to STEEL PLANT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 03-07-2022 02:14
26-10-2021 P.B. Nayak & Others Versus Managing Director, Bhilai Steel Plant & Others Supreme Court of India
10-03-2021 Syed Samsad Ahmed alias S. Shamsaad Ahmed Versus The IISCO Steel Plant (SAIL) & Others High Court of Judicature at Calcutta
10-03-2021 Syed Samsad Ahmed alias S. Shamsaad Ahmed Versus The IISCO Steel Plant (SAIL) & Others High Court of Judicature at Calcutta
14-01-2021 Managing Director, Steel Authority of India Ltd., Bokaro Steel Plant, Bokaro through J.T. Kongari, Bokaro Versus Their workman represented by Bokaro Karmachari Panchayat, Bokaro High Court of Jharkhand
14-01-2021 Managing Director, Steel Authority of India Ltd., Bokaro Steel Plant, Bokaro through J.T. Kongari, Bokaro Versus Their workman represented by Bokaro Karmachari Panchayat, Bokaro High Court of Jharkhand
11-11-2020 Management of Sail-Bokaro Steel Plant Versus Workman High Court of Jharkhand
01-10-2020 Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh High Court of Chhattisgarh
26-05-2020 Management of Bokaro Steel Plant, A Unit of Steel Authority of India Ltd., (Sail) Bokaro Steel City, District Bokaro, Through Its Constituted Attorney, P.S. Dwivedi Versus Presiding Officer, Bokaro & Others High Court of Jharkhand
27-02-2020 Management of Bokaro Steel Plant Versus The General Secretary & Others High Court of Jharkhand
12-02-2020 M/s. Steel Authority of India Ltd., Salem Steel Plant, Represented by its Deputy General Manager, Finance & Accounts, K. Sivaguru, Versus The Union of India, Represented by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
13-05-2019 Adwaita Prasad Biswal Versus Rourkela Steel Plant High Court of Orissa
18-04-2019 Steel Authority of India Limited, Unit: Iisco Steel Plant Versus Workmen of Steel Authority of India Limited & Others High Court of Judicature at Calcutta
18-04-2019 Steel Authority of India Limited, Unit: Iisco Steel Plant Versus Workmen of Steel Authority of India Limited & Others High Court of Judicature at Calcutta
02-07-2018 Suryoday Steel Plant Pvt. Ltd. and Others V/S C.C.E. & S.T.-Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
27-06-2018 Steel Authority of India Limited, Salem Steel Plant, Represented by its V. Nandagopal, Dy. General Manager (F&A) Versus The Secretary to the Govt. of India, Ministry of Science & Technology, New Delhi & Others High Court of Judicature at Madras
19-06-2018 Steel Authority of India Limited, Bhilai Steel Plant, Bhilai, (C.G.) Versus State of Chhattisgarh, Through the Secretary, Department of Urban Administration and Development, Mantralaya, Naya Raipur (C.G.) & Others High Court of Chhattisgarh
10-01-2018 Bokaro Contractor Association Versus Bokaro Steel Plant High Court of Jharkhand
03-11-2017 Steel Authority of India Ltd., Through its Managing Director, Bhilai Steel Plant, Bhilai Versus State of Madhya Pradesh, through Principal Secretary, Mineral Resources Department, Vallabh Bhawan, Bhopal & Another High Court of Chhattisgarh
07-09-2016 The Management of Bokaro Steel Plant of Steel Authority of India Limited, District Bokaro Versus Amarwa Devi & Others High Court of Jharkhand
01-02-2016 Steel Authority of India Ltd. Bhilai Steel Plant, Bhilai Through Chief Executive Officer, Bhilai Steel Plant Versus State Industrial Court, Raipur (CG) & Others High Court of Chhattisgarh
11-09-2014 Palanisamy Versus State represented by Inspector of Police Steel Plant Circle High Court of Judicature at Madras
16-05-2014 M/s. Sail, Bokaro Steel Plant Versus Commissioner of Central Excise & Service Tax, Jamshedpur Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
05-07-2013 M/s. Steel Authority of India Ltd., Rourkela Steel Plant, Rourkela, Represented through its Dy. General Manager Versus Presiding Officer, Industrial Tribunal, Rourkela & Another High Court of Orissa
01-03-2013 D.K. Lalwani Versus Bhilai Steel Plant Steel Authority of India Limited Through its Managing Director & Others National Consumer Disputes Redressal Commission NCDRC
15-05-2012 Chandan Kumar Versus Bokaro Steel Plant High Court of Jharkhand
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
25-01-2012 Kartar Singh & Others Versus Steel Authority of India Ltd, Rourkela Steel Plant & Others High Court of Orissa
14-12-2011 Aslam Jamir Versus Bhilai Steel Plant & Another High Court of Chattisgarh
14-12-2011 M.G. Ramachandran & Others Versus State represented by Inspector of Police Salem Steel Plant Police Station High Court of Judicature at Madras
30-09-2011 Panneerselvam, General Secretary, Steel Plant Employees Union, Salem & Others Versus The Executive Director, Salem High Court of Judicature at Madras
07-09-2011 Koneti Manju Versus M/s. Rashtriya Ispat Nigam Ltd. Rep. by its D.C.M. (Finance) Visakapatnam Steel Plant Visakapatnam & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
13-05-2011 Management of Bokaro Steel Plant, a subsidiary of Steel Authority of India Ltd. Versus State of Jharkhand & Another High Court of Jharkhand
05-05-2011 Workman Sri P.C. Manjhi Versus The Management of Bokaro Steel Plant High Court of Jharkhand
05-05-2011 Workman Sri P.C. Manjhi Versus The Management of Bokaro Steel Plant High Court of Jharkhand
15-04-2011 G.C.Kanungo Versus Rourkela Steel Plant & Another High Court of Orissa
22-03-2011 Sarb Narayan Singh Versus Managing Director, Bokaro Steel Plant High Court of Jharkhand
18-03-2011 Basant Kumar Patra Versus Rourkela Steel Plant (Sail) & Others High Court of Orissa
04-03-2011 Chandan Kumar.Secretary Versus Bokaro Steel Plant High Court of Jharkhand
08-12-2010 Vajravelu Versus The Management of Salem Steel Plant, Salem & Another High Court of Judicature at Madras
28-09-2010 E. Sridhar & Others Versus Visakhapatnam Steel Plant, Rep. by its Chairman & Managing Director, Visakhapatnam & Others High Court of Andhra Pradesh
15-06-2010 Koyyana Ramachandra Rao Versus Visakhapatnam Steel Plant, rep. by its Chairman and Managing Director, Visakhapatnam High Court of Andhra Pradesh
25-05-2010 Dr. Harekrishna Sethi Versus Steel Authority of India Ltd., Rourkela Steel Plant, rep. through its Managing Director, SAIL, Rourkela & Others High Court of Orissa
23-04-2010 Bokaro Steel Plant, Bokaro Versus Workmen High Court of Jharkhand
18-03-2010 Inox Air Products Limited Versus Kalyani Gerdau Steels Limited (formerly known as SJK Steel Plant Limited) High Court of Andhra Pradesh
01-02-2010 Kandasamy & Others Versus State represented by The Inspector of Police Steel Plant Police Station, Salem & Another High Court of Judicature at Madras
15-01-2010 Satish Chandra Gupta Versus Steel Authority of India Limited, Managing Director, Bokaro Steel Plant High Court of Jharkhand
16-11-2009 C. Sababathy Versus Salem Steel Plant Management represented by the Executive Director, Salem & Another High Court of Judicature at Madras
10-07-2009 Vizag Profiles Ltd. Versus Rashtriya Ispat Nigam Limited (RINL), popularly known as Visakhapatnam Steel Plant & Another High Court of Andhra Pradesh
26-02-2009 Management of Bokaro Steel Plant Versus Presiding Officer, Labour Court High Court of Jharkhand
27-11-2008 Kannam Nageswara Rao Department, Visakhapatnam Steel Plant Versus Rashtriya Ispat Nigam Limited Visakhapatnam Steel Plant, Rep. by its Chairman & Managing Director Visakhapatnam High Court of Andhra Pradesh
14-07-2008 Management of Bokaro Steel Plant Versus Ramawati Devi High Court of Jharkhand
28-02-2008 Syed Samsad Ahmed Alias S Shamsad Ahemad Versus Hsco Steel Plant High Court of Judicature at Calcutta
15-02-2008 Natarajan, D. Perumalpalayam, Sukkam-patti PO, Salem District Versus State, rep. by Inspector of Police, Salem Steel Plant High Court of Judicature at Madras
04-12-2007 SJK Steel Plant Limited High Court of Andhra Pradesh
04-12-2007 SJK Steel Plant Limited High Court of Andhra Pradesh
02-11-2007 M/s R.S. Avtar Singh & Co., a partnership firm duly registered with the Registrar of Firms Versus Visakhapatnam Steel Plant (Rashtriya Ispat Nigam Limited) & Others High Court of Andhra Pradesh
02-11-2007 M/s R.S. Avtar Singh & Co Versus Visakhapatnam Steel Plant (Rashtriya Ispat Nigam Limited) & Others High Court of Andhra Pradesh
10-07-2007 Hembai Versus Bhilai Steel Plant High Court of Chattisgarh
09-02-2007 Ravi @ Ravichandran & Another Versus State rep. by Inspector of Police, Steel Plant Police Station, Salem High Court of Judicature at Madras
12-09-2006 Management Of Bokaro Steel Plant Versus Presiding Officer Labour Court High Court of Jharkhand
24-04-2006 Hotel Deepti Versus Rourkela Steel Plant High Court of Orissa
03-04-2006 M/s. Shivamoni Steel Tubes Limited Versus Durgapur Steel Plant High Court of Karnataka
13-12-2005 Steel Authority of India Limited, Salem Steel Plant Versus The Salem Urukkalai Thittathal Nilam Ilanthor Sangam & Others High Court of Judicature at Madras
15-07-2005 Niranjan Das General Manager, Traffic and Raw Material Dept., Rourkela Steel Plant Versus General Manager, Traffic and Raw Material Dept., Rourkela Steel Plant High Court of Orissa
01-04-2004 Employees' State Insurance Corporation, Calcutta Versus Steel Authority of India Ltd., Durgapur Steel Plant, Durgapur High Court of Judicature at Calcutta
15-07-2003 Sudarshan Anand Versus Bokaro Steel Plant High Court of Jharkhand
01-04-2002 Management of Bokaro Steel Plant Versus Presiding Officer, Labour Court High Court of Jharkhand
28-03-2002 Steel Plant Employees Union, Salem, represented by its General Secretary, Salem and others Versus Steel Authority of India Limited, represented by its Chairman, New Delhi and others High Court of Judicature at Madras
02-02-2001 Keshari Steels Mini Steel Plant Versus Madhya Pradesh Electricity Board High Court of Madhya Pradesh
17-01-2001 STEEL PLANT CANTEEN EMPLOYEES UNION, VISAKHAPATNAM VERSUS CHAIRMAN-CUM-MANAGING DIRECTOR, VISAKHAPATNAM STEEL PROJECT, VISAKHAPATNAM High Court of Andhra Pradesh
11-01-2001 Jindal Vijaynagar Steel Plant Versus Indofer Society & Others High Court of Judicature at Calcutta
31-03-2000 G. PENTAYYA REDDY VERSUS CHIEF SUPERINTENDENT (MECH), VISAKHAPATNAM STEEL PLANT, VISAKHAPATNAM High Court of Andhra Pradesh
25-11-1999 Durgapur Steel Plant Versus Kisan Jawanjal High Court of Judicature at Calcutta
08-09-1999 Steel Authority of India Ltd., Rourkela Steel Plant Versus Jema High Court of Orissa
23-03-1999 Bokaro Steel Plant of Steel Authority of India Ltd. Versus Presiding Officer, Labour Court High Court of Bihar
10-12-1998 Sail, Rourkela Steel Plant Versus Rajesh Kisan High Court of Orissa
15-04-1998 Retired Bhilai Steel Plant Employee Association Versus Steel Authority Of India High Court of Madhya Pradesh
22-01-1997 D.P.Tiwari Versus Managing Director, Bhilai Steel Plant High Court of Madhya Pradesh
08-04-1996 NAROTTAM RAM VERSUS CONCILIATION OFFICER AND JOINT COMMR. OF LABOUR, VISAKHAPATNAM STEEL PLANT High Court of Andhra Pradesh
06-09-1995 SPL. DY. COLLECTOR (LA), STEEL PLANT, VISAKHAPATNAM VERSUS N. GOPALAKRISHNA AIAH High Court of Andhra Pradesh
08-05-1995 Sitaram Soni Versus Bhilai Steel Plant High Court of Madhya Pradesh
21-01-1994 Steel Authority of India Ltd., Rourkela Plant Versus Kanchanbala Mohanty High Court of Orissa
30-04-1993 M.S.P.Rajes and another Versus The Inspector of Police, Salem Steel Plant, Salem and others High Court of Judicature at Madras
23-04-1993 The Union of India represented by the Steel Authority of India Ltd., Salem Steel Plant, Salem Versus Kuppayammal and another High Court of Judicature at Madras
09-11-1992 Niranjan Ghosh Versus Managing Director Durgapur Steel Plant High Court of Judicature at Calcutta
04-03-1992 SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, unit VI, STEEL PLANT, VISAKHAPATNAM VERSUS TEKUMALLAVARAHA NARASIMHAM High Court of Andhra Pradesh
07-02-1991 Bhilai Steel Plant, Bhilai Versus Special Area Development Authority, Bhilai and others High Court of Madhya Pradesh
14-05-1990 Rourkela Mazdoor Sabha Versus Rourkela Steel Plant High Court of Orissa
31-10-1988 Smt. Saiyada Mossarrat Versus Hindustan Steel Limited, Bhilai Steel Plant, Bhilai (M. P.) and Others Supreme Court of India
06-01-1988 Ayodhya Ram Versus Employer in relation to the Management of Bokaro Steel Plant High Court of Bihar
12-03-1987 Management of Rourkela Fertiliser Plant, Hindustan Steel Limited, Rourkela Versus D. S. Verma and Another Supreme Court of India
11-02-1987 Gandharba Bhoi Versus Steel Authority of India Ltd., Rourkela Steel Plant High Court of Orissa
24-12-1985 Pranab Kumar Basu Versus Executive Director Alloy Steel Plant High Court of Judicature at Calcutta
31-10-1985 The Special Deputy Collector (LA) and Land Acquisition Officer, Salem Steel plant, Salem & Another Versus Kuppu Gounder & Others High Court of Judicature at Madras
17-08-1983 Steel Authority of India Ltd., Bhilai Steel Plant Versus Aeltemesh Rein High Court of Madhya Pradesh
29-04-1980 Hindustan Steel Limited, Bhilai Steel Plant Versus State of Madhya Pradesh High Court of Madhya Pradesh
13-04-1978 Steel Plant Private Ltd Versus Swastika Alloy Steel Ltd High Court of Judicature at Calcutta
05-04-1978 Steel Plant P Ltd Versus Swastika Alloy Steel Ltd High Court of Judicature at Calcutta
10-03-1978 K A Abraham Versus General Manager Bhilai Steel Plant Hindustan Steel Pvt Ltd High Court of Madhya Pradesh
17-01-1978 Singeshwar Prasad Hajari Tanti Versus General Manager Bhilai Steel Plant Bhilai M P High Court of Madhya Pradesh



GST Number(s) for STEEL PLANT PRIVATE LIMITED
HARYANA 06AAACR7626Q1ZU  



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