STEEL EXCHANGE INDIA PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Telangana.Amalgamated |
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CIN U27100TG1999PTC033099 |
ROC RoC-Hyderabad |
Incorporation Date 21-12-1999 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 033099 |
Registration Date 21-12-1999 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 700,00,000 |
Paid Up Capital Rs. 200,00,000 |
Contact Information |
E-Mail Address NA |
Registered Address FLAT NO.303, MY HOME LAXMI-NIVAS APTS. GREEN LANDS, AMEERPET,HYDERABAD. AMEERPET,HYDERABAD. TG 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to STEEL EXCHANGE INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-06-2022 22:52
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15-05-2018 | JSW Steel Ltd. JSW Centre, Bandra (East), Mumbai Versus Securities & Exchange Board of India SEBI Bhawan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
19-05-2017 | M/s. Kusum Iron & Steel Ltd. Through its Director, Shri Sanjay Kumar Agarwal Versus Securities & Exchange Board of India SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
17-09-2013 | RMG Alloy Steel Ltd. Versus Securities and Exchange Board of India SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
09-04-1998 | FIRTH INDIA STEEL COMPANY LIMITED VERSUS ION EXCHANGE FINANCE LIMITED | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
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