STEEL AUTHORITY OF INDIA LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Delhi.Active |
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GST Number(s) 20 Available. Click Here. |
PAN No RCHS00867G |
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CIN L27109DL1973GOI006454 |
ROC RoC-Delhi |
Incorporation Date 24-01-1973 |
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Class Public |
Category Company limited by Shares |
Sub-Category Union Govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 006454 |
Registration Date 24-01-1973 |
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Listing Info |
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National Stock Exchange (NSE) listing as SAIL since 06-07-1995. |
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ISIN Number: INE114A01011
, Instrument: EQ
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Bombay Stock Exchange (BSE) listing as SAIL with code 500113 . |
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ISIN Number: INE114A01011
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- Iron & Steel/Interm.Products. |
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Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 30-08-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 500000,00,000 |
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Paid Up Capital Rs. 413052,52,890 |
Contact Information |
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E-Mail Address secy.sail@sailex.com |
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Registered Address ISPAT BHAWAN LODHI ROAD NEW DELHI DL 110003 IN |
GST Number(s) for STEEL AUTHORITY OF INDIA LIMITED |
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| JHARKHAND | 20RCHS00867G1D3 | |
| JHARKHAND | 20RCHS00436C1DM | |
| WEST BENGAL | 19CALS13241E1DE | |
| WEST BENGAL | 19CALS04084D1D6 | |
| JHARKHAND | 20RCHS00865E1D9 | |
| WEST BENGAL | 19CALS27474G1DQ | |
| WEST BENGAL | 19CALS36059C1D2 | |
| TAMIL NADU | 33CHES20260C1DN | |
| ANDHRA PRADESH | 37AAACS7062F1ZD | |
| DELHI | 07AAACS7062F1ZG | |
| MAHARASHTRA | 27AAACS7062F1ZE | |
| TELANGANA | 36AAACS7062F1ZF | |
| ASSAM | 18AAACS7062F1ZD | |
| UTTAR PRADESH | 09AAACS7062F5Z8 | |
| JAMMU AND KASHMIR | 01AAACS7062F1ZS | |
| JHARKHAND | 20AAACS7062F2ZR | |
| JHARKHAND | 20AAACS7062F1ZS | |
| ODISHA | 21BBNR00329A1D2 | |
| ODISHA | 21BBNR00323B1D6 | |
| ODISHA | 21BBNR00314G1DX | |
Directors |
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| DIN | Name | Since |
| AFGPB9102F | MANGUDI BHADRACHALAM BALAKRISHNAN | 01-07-2019 |
| 08370793 | VIVEK GUPTA | 27-03-2019 |
| 08189837 | HARINAND RAI | 01-08-2018 |
| 07957068 | ATUL SRIVASTAVA | 12-03-2018 |
| 07938062 | NARENDRA KUMAR TANEJA | 22-09-2017 |
| 07811175 | KARTAR SINGH CHAUHAN | 22-09-2017 |
| 07729788 | SARASWATI PRASAD | 08-02-2017 |
| 07725642 | SAMAR SINGH | 04-02-2017 |
| 07389419 | GANESH VISHWAKARMA | 31-12-2015 |
| 07342950 | ASHOK GUPTA | 18-11-2015 |
| 07151526 | PUNEET KANSAL | 07-05-2018 |
| 06845389 | SOMA MONDAL | 01-03-2017 |
| 06389570 | PARMOD BINDAL | 18-11-2015 |
| 03476812 | KRISHAN KUMAR GUPTA | 21-12-2018 |
| 03256818 | ANIL KUMAR CHAUDHARY | 01-09-2011 |
| 03026624 | NILANJAN SANYAL | 04-02-2017 |
| 02924346 | ANSHU VAISH | 18-11-2015 |
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