STEEL ASHOKA PVT LTDActivity: Trading in West Bengal.Strike Off |
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CIN U52342WB1959PTC024110 |
ROC RoC-Kolkata |
Incorporation Date 24-01-1959 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024110 |
Registration Date 24-01-1959 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address NA |
Registered Address 9 JAGAMOHAN MULLICK LANE KOLKATA WB 700007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to STEEL ASHOKA PVT LTDLast Checked Past / Closed Litigation On 02-07-2022 14:20
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01-04-2016 | M/s Ankur Steel Corporation Versus M/s Ashoka Mercantile Limited | High Court of Judicature at Allahabad |
08-11-2005 | Jindal Steel & Power Ltd. & Another Versus Ashoka Alloy Steel Ltd. & Others | Supreme Court of India |
08-10-1999 | Ashoka Steel Corporation Pvt. Ltd. Versus The Official Liquidator, High Court At Calcutta | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
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