STANDARD HEALTH PVT LTDActivity: Trading in West Bengal.Strike Off |
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CIN U51226WB1977PTC030955 |
ROC RoC-Kolkata |
Incorporation Date 14-04-1977 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030955 |
Registration Date 14-04-1977 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 200 |
Contact Information |
E-Mail Address NA |
Registered Address 10/2 JASTICE MONMOTHDMUKHERJEE RD KOLKATA WB 700012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to STANDARD HEALTH PVT LTDLast Checked Past / Closed Litigation On 14-05-2022 21:11
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16-08-2019 | G. Thirumani Versus The Chief Executive Officer, Food Safety & Standard Authority of India, Ministry of Health & Family Welfare Department, New Delhi & Others | High Court of Judicature at Madras |
02-01-2018 | M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
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