STANDARD CORPORATION INDIA LIMITED

Activity: Manufacturing (Machinery & Equipments) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here. 		PAN No
AAFCS4440L
CIN
U29211PB1999PLC022397 		ROC
RoC-Chandigarh 		Incorporation Date
26-03-1999
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
022397 		Registration Date
26-03-1999 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1500,00,000
Paid Up Capital
Rs. 1350,73,200



Contact Information
E-Mail Address
mj26_6@yahoo.com
Registered Address
HANDIAYA CHOWKBARNALA PUNJAB PB 148101 IN







Some PAST Judgements / Case Laws similar to STANDARD CORPORATION INDIA LIMITED

Last Checked Past / Closed Litigation On 22-05-2022 10:32
14-03-2022 MARG Limited MARG AXIS”Represented by its Managing Director, G.R.K. Reddy & Others Versus Standard Chartered Bank, Represented by its Accounts Manager, E. Rajendran High Court of Judicature at Madras
15-02-2022 M/s. Standard Shipping and Allied Services Private Limited, Chennai Versus Income Tax Officer Corporate Ward -6(3), Chennai Income Tax Appellate Tribunal Chennai
25-01-2022 M/s. Olympic Cards Ltd., Rep. by its Managing Director, N. Mohamed Faizal Versus Standard Chartered Bank, Small Medium Enterprises Banking, Consumer Banking, Rep. by its Regional Sales Manager, Chennai & Another High Court of Judicature at Madras
10-01-2022 The Managing Director, HDFC Standard Life Insurance Company Limited, Mumbai & Others Versus Suresh Babu, Assistant Sales Manager, Kodungalloor Branch, HDFC Standard Life Insurance Company, Ernakulam & Another High Court of Kerala
06-01-2022 M/s. HDFC Life Standard Life Insurance Company Ltd. Versus Commissioner of Service Tax, Mumbai-i Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-11-2021 Bharat Chabildas Shah & Others Versus Union of India, Represented by Drug Inspector, Office of the Deputy Drugs Controller(India), Central drugs Standard Control Organization, Chennai & Another High Court of Judicature at Madras
09-11-2021 Surender Kumar Singal Versus Standard Chartered Bank, Chandigarh & Another National Consumer Disputes Redressal Commission NCDRC
29-09-2021 Standard Chartered Bank Versus R.C. Srivastava Supreme Court of India
15-07-2021 Ashwani Kumar Gupta Versus HDFC Standard Life Insurance Co. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
14-06-2021 HDFC Standard Life Insurance Ltd. Versus Poonam Bishnoi & Others National Consumer Disputes Redressal Commission NCDRC
14-06-2021 HDFC Standard Life Insurance Ltd. Versus Poonam Bishnoi & Others National Consumer Disputes Redressal Commission NCDRC
13-04-2021 Standard Chartered Bank Through its Manager, Sh. Anand Prakash Versus Lakhwinder Singh National Consumer Disputes Redressal Commission NCDRC
01-03-2021 Business Standard Pvt. Ltd & Another Versus Lohitaksha Shukla & Another High Court of Delhi
25-02-2021 Standard Chartered Bank, Small Medium Enterprises Banking Consumer Banking, Rep. By its Regional Sales Manager K. Satish, Chennai & Another Versus M/s.Olympics Cards Limited, Rep. By its Managing Director Mr.N. Mohammed Faizal, Chennai High Court of Judicature at Madras
25-02-2021 Standard Chartered Bank, Small Medium Enterprises Banking Consumer Banking, Rep. by its Regional Sales Manager K. Satish, Chennai & Another Versus M/s.Olympics Cards Limited, Rep. By its Managing Director Mr.N. Mohammed Faizal High Court of Judicature at Madras
25-02-2021 Bhadra Oil Mills, Thrissur, Represented by Proprietor, I. Shaju Versus Food Safety & Standard Authority of India, New Delhi, Rep. by Its Joint Director & Others High Court of Kerala
09-02-2021 Neha Jain Versus HDFC Standard Life Insurance Co. Ltd., Mumbai & Others Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-02-2021 Neha Jian Versus HDFC Standard Life Insurance Company Ltd., Mumbai & Others Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-11-2020 Sunita & Another Versus HDFC Standard Life Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
09-11-2020 Sunita & Another Versus HDFC Standard Life Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
09-11-2020 Capt. Anand Sarup Bhardwaj Versus Standard Chartered Bank, New Delhi National Consumer Disputes Redressal Commission NCDRC
18-09-2020 M/s. Standard Metalloys Private Limited, through its Authorised Signatory Sumit Tripathi Versus Union of India Rep. by its Secretary, Ministry of Mines & Others High Court of Andhra Pradesh
26-08-2020 Radha Rani Gupta & Another Versus Hdfc Standard Life Insurance Co Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
17-07-2020 Tvl. Standard Agricultural Works, Rep. by its Proprietor Mr.Balwinder Singh Versus The Assistant Commissioner (ST), Ranipet Assessment Circle, Vellore & Another High Court of Judicature at Madras
25-06-2020 Tshaka N O & Others Versus Standard Bank of South Africa Limited & Another Supreme Court of Appeal of South Africa
08-04-2020 Standard Retail Pvt. Ltd. & Others Versus M/s. G.S. Global Corp & Others High Court of Judicature at Bombay
19-03-2020 R. Raghavan, Partner of Dinamalar Group, Dinamalar (RF) New Standard Press Annex, Trichy & Others Versus Educomp Solutions Ltd, Through its Senior Manager Nithish Kumar & Others Before the Madurai Bench of Madras High Court
16-03-2020 The Manager, Standard Chartered Bank, R.S. Puram, Coimbatore Versus M/s. Mehta Jewellers, Rep. by its partner A. Ashish Mehta & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-02-2020 HDFC Standard Life Insurance Co. Ltd. Versus Gangineni Vasundhara National Consumer Disputes Redressal Commission NCDRC
22-01-2020 Easun Holdings Private Limited, Represented by its Managing Director, Chennai Versus Standard Chartered Bank, Chennai High Court of Judicature at Madras
21-01-2020 Standard Chartered Bank V/S MSTC Limited Supreme Court of India
15-01-2020 Seema Begum Versus HDFC Standard Life Insurance Company Limited & Others National Consumer Disputes Redressal Commission NCDRC
09-01-2020 HDFC Standard Life Insurance Co. Ltd., Maharashtra & Others Versus Debashish Sanyal & Another National Consumer Disputes Redressal Commission NCDRC
18-12-2019 Standard Chartered Bank Versus Heavy Engineering Corporation Limited & Another Supreme Court of India
02-12-2019 Standard Chartered Bank Versus Kshitij Khanna National Consumer Disputes Redressal Commission NCDRC
02-12-2019 Standard Chartered Bank Versus Reeta Khanna National Consumer Disputes Redressal Commission NCDRC
08-11-2019 M/s. HDFC Standard Life Insurance Company Ltd. rep. by its Managing Director & Another Versus The Permanent Lok Adalat for Public Utility Services rep. by its Secretary, Kadapa & Another High Court of Andhra Pradesh
01-11-2019 Standard Shoe Sole & Mould (India) Limited Versus Idbi Bank Limited High Court of Judicature at Calcutta
05-09-2019 Edit II Productions Versus Standard Chartered Bank & Others High Court of Judicature at Bombay
16-08-2019 G. Thirumani Versus The Chief Executive Officer, Food Safety & Standard Authority of India, Ministry of Health & Family Welfare Department, New Delhi & Others High Court of Judicature at Madras
19-07-2019 HDFC Standard Life Insurance Company Limited Versus Virpal Nagar National Consumer Disputes Redressal Commission NCDRC
08-05-2019 Heavy Engineering Corporation Limited Versus Standard Chartered Bank & Another High Court of Judicature at Calcutta
03-05-2019 MSTC Limited Versus Standard Chartered Bank High Court of Judicature at Bombay
15-03-2019 Divya Chaturvedi Versus HDFC Standard Life Insurance Co. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
13-03-2019 The Management of Standard Batteries Ltd., Mumbai Versus The Presiding Officer, I Additional Labour Court, Chennai & Others High Court of Judicature at Madras
11-02-2019 Stanley Lawrence Pereira Versus Standard Chartered Bank National Consumer Disputes Redressal Commission NCDRC
05-02-2019 Rang Lal Jat Versus HDFC Standard Life Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
05-02-2019 Rang Lal Jat Versus HDFC Standard Life Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
31-01-2019 Vijay Kumar Jain Versus Standard Chartered Bank & Others Supreme Court of India
30-01-2019 Darshan Singh Versus HDFC Standard Life Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
28-11-2018 Gulab Singh Versus HDFC Standard Life Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
14-11-2018 Basil Varghese, Ernakulam Versus The Authorised Officer, Standard Chartered Bank, Kochi & Others Debts Recovery Tribunal Ernakulam
25-10-2018 M/s. Standard Chartered Versus Ddit, New Delhi Income Tax Appellate Tribunal Delhi
11-09-2018 Rashmeet Kaur & Others Versus HDFC Standard Life Insurance Company Limited & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
28-08-2018 Joydip Dey Versus HDFC Standard Life Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-08-2018 Standard Chartered Bank Versus The District Collector, Coimbatore District High Court of Judicature at Madras
12-07-2018 Sunder Singh Versus HDFC Standard Life Insurance Company Limited & Another Haryana State Consumer Disputes Redressal Commission Panchkula
15-06-2018 Standard Auto Agencies V/S CGST & CE, Bhopal Customs Excise Service Tax Appellate Tribunal New Delhi
07-06-2018 The Branch Manager, HDFC Standard Life Insurance Company Limited & Another Versus Sampathirao Sarvani Devi & Others In the High Court of Judicature at Hyderabad
04-06-2018 Ranjit Singh Versus HDFC Standard Life Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
18-05-2018 Shree Laxmi Iron & Steel Works Pvt. Ltd. Versus Research Designs & Standard Organisation (RDSO)& Others High Court of Judicature at Calcutta
19-04-2018 M/s. Standard Essential Oil Industries & Another Versus Forest Range Officer, Kasargod & Others Supreme Court of India
06-04-2018 M/s. Business Standard Pvt. Ltd. & Others Versus State of M.P. & Others High Court of Madhya Pradesh
06-04-2018 Omprakash Agarwal Versus HDFC Standard Life Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
05-04-2018 Pradeep Anand Shetty Versus Standard Chartered Bank Maharashtra State Consumer Disputes Redressal Commission Mumbai
05-02-2018 Kiranjit Kaur & Others Versus HDFC Standard Life Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
23-01-2018 M/s. Standard Shoe Sole & Mould (India) Ltd., Sedarpet, Pondicherry Versus Customs, Central Excise & Service Tax Settlement Commission, Additional Bench & Another High Court of Judicature at Madras
02-01-2018 M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others High Court of Judicature at Madras
15-12-2017 Standard Chartered Bank Versus Ruchi Soya Industries Ltd. National Company Law Tribunal Mumbai
06-12-2017 Swarajyalakshmi, Proprietrix, Ammu Chemicals & Traders, Salem, Represented by Power of Attorney Agent, V. Ranga Rao Versus Standard Inorganics Private Ltd., Rep. by Munagala Lakshmi Suriya Kumari, Andhra Pradesh & Others High Court of Judicature at Madras
29-11-2017 The Manager, HDFC Standard Life Insurance Co.Ltd, Thissur & Another Versus N. Mohandas Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-11-2017 Rehbar Fin Consultants Pvt. Ltd Versus Standard Chartered Bank & Another National Consumer Disputes Redressal Commission NCDRC
31-10-2017 Standard Alkali V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
22-09-2017 Shree Laxmi Iron & Steel Works Pvt. Ltd. Versus Research Designs & Standard Organisation (RDSO)& Others High Court of Judicature at Calcutta
29-08-2017 Standard Chartered Bank Versus State Bank of India High Court of Delhi
22-08-2017 M/s. Chamunda Standard Mills Versus Regional Provident Fund Commissioner High Court of Delhi
28-07-2017 Deputy Commissioner of Income-Tax, Central Circle-7(3), Mumbai Versus National Standard India Ltd. Income Tax Appellate Tribunal Mumbai
19-07-2017 Selvarathnam & Another Versus M/s. Standard Fire Words Pvt. Ltd., Rep. by its Director Before the Madurai Bench of Madras High Court
06-07-2017 Taher Ahmed Siddiqui Versus Standard Chartered Bank, rep. by its Manager High Court of Andhra Pradesh
23-06-2017 Branch Manager, HDFC Standard Life Insurance Co. Ltd. Versus Pradosh Mandal & Another National Consumer Disputes Redressal Commission NCDRC
09-06-2017 Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram High Court of Judicature at Madras
09-06-2017 Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram High Court of Judicature at Madras
26-04-2017 Seema Aggarwal Versus Standard Chartered Bank Debts Recovery Appellate Tribunal at Delhi
03-04-2017 Standard Electricals Ltd V/S Commr. of C. Ex. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-03-2017 Commissioner of C. Ex., Ludhiana V/S Standard Electricals Ltd. Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
06-03-2017 The Manager, HDFC Standard, Life Insurance Company Ltd. Kannur Versus T. Sankarankutty Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-02-2017 Commissioner of Central Excise V/S Standard Greases Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
02-11-2016 M/s. Standard Shoe Sole & Mould Versus The Customs, Central Excise & Service Tax Settlement Commission, Chennai & Another High Court of Judicature at Madras
06-10-2016 Indian Sugar Exim Corporation Ltd. Versus Standard Chartered Bank Debts Recovery Appellate Tribunal at Delhi
14-09-2016 M/s. Ceedeeyes Standard Towers Pvt. Ltd. Versus The District Collecter of Chennai, Chennai & Others High Court of Judicature at Madras
19-08-2016 Bikram Singh Versus HDFC Standard Life Insurance Company Ltd. National Consumer Disputes Redressal Commission NCDRC
09-08-2016 Swadesh Pal Singh Versus HDFC Standard Life Insurance Company Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
14-07-2016 M/s. Edit II Productions Versus Standard Chartered Bank National Consumer Disputes Redressal Commission NCDRC
07-07-2016 HDFC Standard Life Insurance Company Ltd & Others Versus Dhiraj Kaur wife of Tarlochan Preet Singh & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
16-06-2016 Arun Kumar Das & Another Versus HDFC Standard Life Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-06-2016 The Branch Manager, HDFC Standard Life Insurance Co. Ltd., East Sikkim Versus Aswin Oberoi, M.G. Marg, Gangtok, East Sikkim Sikkim State Consumer Disputes Redressal Commission Gangtok
02-06-2016 DTDC Courier & Cargo Ltd. Versus Standard Corporation India Ltd. & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
20-05-2016 Sukhwinder Singh Versus HDFC Standard Life Insurance Company Limited, Branch Manager & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
03-05-2016 Debayan Nath Versus HDFC Standard Life Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
03-05-2016 HDFC Standard Life Insurance Co. Ltd. & Others Versus Debayan Nath West Bengal State Consumer Disputes Redressal Commission Kolkata



GST Number(s) for STANDARD CORPORATION INDIA LIMITED
HIMACHAL PRADESH 02AAFCS4440L1ZG  
RAJASTHAN 08AAFCS4440L1Z4  



Directors
DIN Name Since
02118132 DARSHAN SINGH 25-03-2008
AOCPS0133C DARSHAN SINGH 31-03-2015
07356007 ATMA SINGH 31-03-2015
07356022 JASWINDER SINGH 31-03-2015
ALGPB7102H KANCHAN BHATIA 01-11-2019
07356041 KARNAIL SINGH 31-03-2015
01157168 NACHHATAR SINGH 26-03-1999
01159352 JOGINDER SINGH 01-04-2015

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.