SRI SRI SRI INFRASTRUCTURES PRIVATE LIMITEDActivity: Construction in Telangana.Active |
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CIN U45200TG2008PTC058078 |
ROC RoC-Hyderabad |
Incorporation Date 10-03-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 058078 |
Registration Date 10-03-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 30-09-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 100,00,000 |
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Paid Up Capital Rs. 61,00,000 |
Contact Information |
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E-Mail Address sssipl2009@rediffmail.com |
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Registered Address H NO:6-1-905, KHAIRATABAD HYDERABAD TG 500004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SRI SRI SRI INFRASTRUCTURES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-06-2022 01:24
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| 23-11-2004 | Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others | High Court of Andhra Pradesh |
Directors |
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| DIN | Name | Since |
| 02023666 | SRINIVAS RAO TUMMURI | 10-03-2008 |
| 02023679 | MADHAVI TUMMURI | 10-03-2008 |
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