SRI P M V INDUSTRIES PRIVATE LIMITED

Activity: Mining & Quarrying in Andhra Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U13209AP2020PTC115203 		ROC
RoC-Vijayawada 		Incorporation Date
03-08-2020
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
115203 		Registration Date
--- 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 15,00,000
Paid Up Capital
Rs. 15,00,000



Contact Information
E-Mail Address
sripmvindustries@gmail.com
Registered Address
Hema Mansion, Door No 3, Near Nexa Show room, Daspalla Hills, Vishakhapatnam Vishakhapatnam AP 530003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SRI P M V INDUSTRIES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 01-07-2022 09:26
21-10-2021 M/s. S.B. Industries, Assam & Others Versus M/s. Eastern Infratech, Represented By One Of Its Partners Sri Pawan Kumar Siotia High Court of Gauhati
28-09-2021 M/s. Automotive and Industrial Seals Private Limited represented by its Managing Director Jabagurunathan Versus Sri Ranganatha Industries Partnership represented by its Managing Partner Rajagopalan High Court of Judicature at Madras
06-07-2021 Kanchan Oil Industries Limited Versus Sri Ranganath Sukla & Another High Court of Judicature at Calcutta
06-07-2021 Kanchan Oil Industries Limited Versus Sri Ranganath Sukla & Another High Court of Judicature at Calcutta
09-06-2021 M/s. Sri Tulasi Industries Versus M/s. Sri Sapthagiri Industries & Another High Court of for the State of Telangana
09-06-2021 M/s. Sri Tulasi Industries Versus M/s. Sri Sapthagiri Industries & Another High Court of for the State of Telangana
29-04-2021 S. Gopi, Proprietor, M/s. Bangalore Prasanna Perfumes, Chennai Versus B. Sri Hari, Trading as M/s. Sri Maha Ganapathi Cottage Industries, Vijayawada High Court of Judicature at Madras
29-04-2021 S. Gopi, Proprietor, M/s. Bangalore Prasanna Perfumes, Chennai Versus B. Sri Hari, Trading as M/s. Sri Maha Ganapathi Cottage Industries, Vijayawada High Court of Judicature at Madras
22-03-2021 M/s. Naturals Dairy Private Ltd., through its Managing Director, Sri Hemant Kumar Das, Bihar & Others Versus The State of Bihar through the Principal Secretary, Department of Industries, Government of Bihar, Patna & Others High Court of Judicature at Patna
01-12-2020 National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others High Court of Gauhati
30-10-2019 Shirdi Sai Pulses, rep., by its Proprietor, Sri Karumuri Prakash, Guntur District, Andhra Pradesh Versus The Union of India, Rep., by its Secretary, Ministry of Commerce and Industries, New Delhi & Others High Court of Andhra Pradesh
16-09-2019 Sri Narasu's Coffee Company Ltd., rep.by its Managing Director P. Sivanantham Versus Narasu's Sarathy Industries, Salem & Others High Court of Judicature at Madras
16-09-2019 Sri Narasu's Coffee Company Ltd., rep.by its Managing Director P. Sivanantham Versus Narasu's Sarathy Industries, Salem & Others High Court of Judicature at Madras
26-03-2019 M/s. Sri Radhakrishna Multiple Industries (P) Ltd., Rep. By its Director, D. Thangaraj Versus The Tamil Nadu Electricity Regulatory Commission, Alwarpet, Chennai, Rep. by its Secretary & Others High Court of Judicature at Madras
04-12-2018 Sri Mahabir Prosad Choudhary Versus M/s. Octavius Tea & Industries Ltd. & Another Supreme Court of India
01-10-2018 Gattani Industries Rep By Sri Makhan Lal Gattani Versus Union of India & Others High Court of Gauhati
28-02-2018 Sri Ranganathar Industries (P) Ltd., Unit-I and Others V/S CCE, Coimbatore and Others. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-12-2017 Sri Vasavi Industries Ltd. Versus West Bengal State Electricity Distribution Company Limited High Court of Judicature at Calcutta
17-07-2017 Sri Vivekananda Industries V/S CCE, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-07-2017 M/s. Sri Vivekananda Industries Versus CCE, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-07-2017 Micro Hitech Industries a Sole Proprietary Concern of Coutam Kumar Babulal (HUF), rep. by its Karta & Proprietor Sri Goutam Kumar Babulal Versus Uttam Gautam Appliances a Sole Proprietary Concern, Anthrasnahalli, rep. by its Sole Proprietor Sri Uttam Kumar High Court of Karnataka
26-09-2016 State of Telangana, rep., by its Prl. Secretary, Women and Child Welfare Department, Telangana Secretariat & Others Versus M/s. Sri Venkateswara Industries, Mahabobnagar, Mahaboobnagar District, rep., by its Proprietor B. Damodar Reddy & Others In the High Court of Judicature at Hyderabad
01-09-2016 The Management of M/s Chemflo Industries(India) Pvt.Ltd. Versus Sri Sahadev Pandav High Court of Orissa
04-11-2015 M/s. Sri Ram Industries Versus The State of Bihar through the Secretary & Others High Court of Judicature at Patna
23-02-2015 Commissioner of Income Tax Versus M/s. Sri Ranganathar Industries P. Ltd. High Court of Judicature at Madras
23-09-2014 M/s. Sri Saikrupa Industries, Kaloor village, Nizamabad district, rep. by its Partner C. Ramesh & Others Versus Food Corporation of India, Regional Office, Hyderabad, rep. by its General Manager & Others High Court of Andhra Pradesh
08-08-2014 I. Muthulingam Versus U.M. Moorthy The Management, or Sri Nadaraja Ceramic & Chemicals Industries Ltd., rep. by its Deputy Executive Director Before the Madurai Bench of Madras High Court
19-09-2013 M/s. Sri Venkateswara Chemical Industries & Another Versus Kambampati Ramakrishna Rao & Others High Court of Andhra Pradesh
19-08-2013 U.A.L. Industries Ltd. through its Executive Director, Sri Kaushalelsh Nandan Prasad Sinha (K.N.P. Sinha) Versus The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna and Others High Court of Judicature at Patna
04-07-2013 T. Varadaraj Pai, Proprietor M/s. Sri Laxmi Venkataramana Industries Versus Kiran Kumar, Proprietor, Kiran Products & Another Intellectual Property Appellate Board
28-02-2013 M/s. Sri Jambulingeshwara Stone Crushing Industries & Others Versus The State of Karnataka by its Director & Others High Court of Karnataka
13-02-2013 T.K. Venkataraman Managing Partner Sri Vignesh Granites Thimmapuram Post Krishnagiri Taluk & District Versus Government of Tamilnadu rep. By its Secretary Industries Department & Another High Court of Judicature at Madras
13-02-2013 The State of Tamil Nadu Represented by The Deputy Commissioner of Commercial Taxes, Tiruchirappalli Versus Tvl. Sri Jayalakshmi Crusher Industries, Perambalur Before the Madurai Bench of Madras High Court
01-02-2013 M/s. Sri Lakshmi Brick Industries Versus The Tax Recovery Officer XXVII, Range XIV & Others High Court of Judicature at Madras
09-05-2012 M/s. J.K. Tyres and Industries Ltd. Versus Sri. K. Purushothaman & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-04-2012 Sri Venkateswara Educational and Charitable Trust, represented by its Managing Trustee, Er. D. Sivalingam Versus The Secretary to Government of Tamilnadu, Industries SIPCOT (LA) Department, Chennai & Others High Court of Judicature at Madras
09-03-2012 M/s. Kaveri Piping Sytems Pvt. Ltd. Represented by its Director Rakesh Daga Versus Sri Vinod Industries represented by its Proprietor & Another Intellectual Property Appellate Board
28-02-2012 Sri Kasi Vishalakshi Hallow Blocks Rep. By its Proprietor I. Elumpooran Versus The State of Tamil Nadu Rep. by its Secretary, Industries Department & Others High Court of Judicature at Madras
10-12-2011 The Management or Sri Nataraja Ceramic and Chemicals Industries Ltd., represented by its Deputy Executive Director Versus The Presiding Officer, Labour Court & Others Before the Madurai Bench of Madras High Court
30-11-2011 M/s. Sri Ayyappa Food Industries Versus The Commissioner of Central Excise Hyderabad Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
16-11-2011 M/s. Hemanth Industries, Rep. by G. Veera Prakash Reddy Versus M/s. Sri Datta Products, rep. by its Partner Ramaraju Madhusudan Rao High Court of Andhra Pradesh
28-10-2011 Smt. Kanpuri Parvathi & Another Versus Abhiram Constructions and Industries, Rep. by its Sole Proprietor Sri Padavala Tirumala Rao & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
28-06-2011 The State Director, Khadi & Village Industries Commission Versus KISSAN SHG, Repd. by its President-Sri.Mathew Thomas & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-04-2011 Sri Vijay Industries Rep By Its Proprietor M. Thirumoorthy Versus The Deputy Commercial Tax Coimbatore High Court of Judicature at Madras
24-02-2011 TVL. Sri Sakthi Brick Industries Rep.By Its Proprietor M. Sankaran & Others Versus The District Collector Vellore & Others High Court of Judicature at Madras
02-11-2010 Sri Ramaiah & Others Versus The State of Karnataka Industries And Commerce Department & Others High Court of Karnataka
01-10-2010 Sri. Mallegowda & Others Versus State of Karnataka rep by its Secretary Commerce and Industries Department & Others High Court of Karnataka
06-07-2010 M/s. Nipha Exports (P) Limited & Others Versus M/s. Sri Maheshwari Industries & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-07-2010 The New India Assurance Company Limited Versus M/s Polycap Industries Through Sri Vinod Kapoor, Proprietor National Consumer Disputes Redressal Commission NCDRC
12-04-2010 Sri Ramakrishna Steel Industries Ltd., represented by its Managing Director & Others Versus State represented by Inspector of Labour Uthagamandalam District High Court of Judicature at Madras
19-01-2010 M/s. Rain industries Ltd, Rep. by its authorized signatory Sri C.H. Krishna Prasad Versus M/s. Nitin Alloy steels & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-01-2010 Sri Arunachaleswarar Mills Represented By Its Partner S. Natarajamoorthy Krishnapuram Udumalaipettai Versus The Joint Secretary Department Of Industries And Labour Secretariat Chennai & Others High Court of Judicature at Madras
11-01-2010 M/s. Sri Raghavendra Industries Versus The Tamil Nadu lectricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
14-12-2009 M/s. Datta Sai Industries (Known as M/s. Sri Datta Sai Industries) Versus M/s. United India Insurance Company Ltd. Rep. by its Divisional Manager Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
24-11-2009 M/s. Sri Ganesh Industries & Another Versus Commissioner of Central Excise, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-09-2009 Sri. Ananth Awdhani Versus M/s Sun Pharmaceuticals Industries Limited High Court of Karnataka Circuit Bench At Gulbarga
25-08-2009 Sri Choppa Ramanaidu Versus The Manager of Development Officer, Andhra Pradesh Khadi and Vilage Industries Board Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
06-08-2009 The State of Tamil Nadu, Rep. By the Deputy Commissioner of Commercial Taxes, Tiruchirappalli Division Versus Tvl. Sri Jayalakshmi Crusher Industries, Esanai, Perambalur High Court of Judicature at Madras
20-07-2009 Commissioner of Income Tax Chennai III Versus Sri Sudarshan Kumar Rungta Prop.Raunaq Steel Industries High Court of Judicature at Madras
18-06-2009 Sri. S.N. Basavarajappa and Others Versus Management of Vignyan Industries Ltd., Rep. by its General Manager & Another High Court of Karnataka
28-04-2009 Sri Vinayaga Industries & Another Versus CCE Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
27-04-2009 Sri Krishna Tyres & Another Versus J.K. Industries Ltd. & Another Supreme Court of India
16-04-2009 Sri Vignesh Industries, Rep. by its Sole Proprietor Versus The Chairman -cum- Managing Director, Tamil Nadu Electricity Board & Another Before the Madurai Bench of Madras High Court
15-04-2009 Navayuvaka Sangha (R) Rep. by its President Sri. M. Pampana Gouda & Others Versus The Government of Karnataka by its Secretary Dept. of Commerce & Industries (Mines) & Others High Court of Karnataka
10-12-2008 Indian Hair Industries (P) Ltd, Tanuku Versus Sri Lakshmi Narasimha Swamy Vari Devasthanam, Yadagirigutta & Others High Court of Andhra Pradesh
25-09-2008 Bell Products Private Limited Rep. By its Director, D. Dinesh Versus M.K. Gupta, Proprietor Sri Balaji Industries High Court of Judicature at Madras
28-08-2008 M/s. Jayam Food Processing Industries rep. by its Managing Partner Versus M/s. Sri Bhalram Traders rep. by its Managing Director High Court of Judicature at Madras
26-08-2008 Superintendent of Central Excise and Customs rep. by Asst. Commissioner Versus M/s. Sri Vishnupriya Industries Ltd. (in liqn.) rep. by Official Liquidator & Others High Court of Andhra Pradesh
22-02-2008 Sri Ganesh Industries Versus CCE Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-02-2008 M/s. Sri Gurudeva Industries, by its Managing Partner Versus The Director, Department of Agricultural Marketing & Others High Court of Karnataka
12-12-2007 Sri Durga Industries, Vijayawada Versus Tirumala Tirupathi Devastanams, rep. by its Executive Officer, Tirupathi & Others High Court of Andhra Pradesh
23-07-2007 Sri Ranganathar Industries Ltd. Versus CCE Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
05-07-2007 M/S Cargo Tarpaulin Industries Versus Sri Mallikarjun B. Kori National Consumer Disputes Redressal Commission NCDRC
04-06-2007 M/s. Sri Amman Steels and Allied Industries, rep. by its Managing Partner, Trichy Versus The Commercial Tax Officer, Office of the Commercial Tax Office, Srirangam Circle, Trichy Before the Madurai Bench of Madras High Court
09-05-2007 M/s Dharamshibhai Mohan Bhai Bedia Partner of M/s. Silver Engineering Co., Rajkot Versus Sri Sai Industries, Coimbatore Intellectual Property Appellate Board
27-04-2007 The State Bank of India Sathy Road, Ganapathy Coimbatore-641 006 rep. by its Executive Committee Versus Mr. A.K. Kandaswamy Proprietor Sri Ranga Industries & Another High Court of Judicature at Madras
13-03-2007 The Government of Tamil Nadu, rep. by its Secretary, Industries Department, Chennai & Others Versus M/s. Ponneri Steet Industries, rep. by Sri O.P. Sharma, Partner, Chennai & Another High Court of Judicature at Madras
17-08-2006 Sri. N. Shaik Sab Versus The State of Karnataka, by its Secretary (SSI & Mines), Commerce & Industries Dept. & Another High Court of Karnataka
10-07-2006 M/s. Sri Maruthi Marine Industries Ltd. Versus Munusamy & Others High Court of Judicature at Madras
09-12-2005 Sri Vasavi Industries Ltd. Versus West Bengal Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
12-12-2004 Sri Durga Industries, Vijayawada, a partnership firm rep. by its Partner Versus Tirumala Tirupathi Devastanams, rep. by its Executive Officer & Others High Court of Andhra Pradesh
23-11-2004 Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others High Court of Andhra Pradesh
05-12-2003 Sri Hanuman Sugar and Industries Ltd. Versus Commissioner of Income-tax High Court of Judicature at Calcutta
10-10-2003 Sri Buvaneswari Graph Paper & Others Versus The National Small Industries & Another High Court of Judicature at Madras
27-01-2003 D.C.M. Sri Ram Industries Limited Versus Indo Organics High Court of Delhi
09-01-2003 M/s. Gayatri Projects Limited Rep., by its Senior Manager Sri P. Kameswara Rao Versus The Government of A.P., rep., by its Secretary, Industries Commerce M.II] Department, Secretariat Buildings Hyderabad and others High Court of Andhra Pradesh
11-02-2002 SRI BHARGAVI GRANITES INDUSTRIES PVT. LTD. VERSUS GOVT. OF INDIA High Court of Andhra Pradesh
08-06-2000 White House Process Private Ltd. Versus Sri Mahalakshmi Engineering Industries Tamil Nadu State Consumer Disputes Redressal Commission Chennai
09-03-2000 Sri Balaji Oil and Ice Industries, Agra Versus Divisional Level Sales Tax Exemption Committee, Agra Division, Agra and Others Supreme Court of India
30-11-1999 M/s.Sri Meenakshi Steel Industries Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
13-08-1998 Premium Industries India Ltd., Calcutta Versus Quality Fabricators, rep. by its Proprietor Sri Arunagiri, 404, Anna Salai, O.P. Building, II Floor, Madras 35. and 2 others High Court of Judicature at Madras
24-04-1998 PRADEEP MINERALS AND GRANITES (P) LIMITED REP., BY ITS MANAGING DIRECTOR SRI K. SUBBA REDDY VERSUS THE STATE OF A. P. REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, INDUSTRIES AND COMMERCE (M. II) DEPARTMENT, HYDERABAD High Court of Andhra Pradesh
27-11-1997 M/s. Cottage Industries, (Unit of Sri Aurobindo Udyog Trust) Sri Aurobindo Ashram, Pondicherry represented by its Manager & Another Versus The Union of India represented by its Joint Secretary, Ministry of Civil Supplies, Consumer Affairs and Public Distribution (Department of Civil Supplies), Krishibhavan, New Delhi & Another High Court of Judicature at Madras
11-02-1997 Commissioner of Income Tax Versus Sri Ramakrishna Steel Industries Limited High Court of Judicature at Madras
18-12-1996 General Sewing Machines Works Versus Sri Rama Krishna Industries Registrar of Trade Marks Chennai
27-11-1996 State of Karnataka and Another Versus Sri Lakshmi Coconut Industries Supreme Court of India
02-02-1996 ANDHRA MECHANICAL AND ELECTRICAL INDUSTRIES LTD., APPELLANT rep. BY ITS SECRETARY. SRI M. RAJARAM, HYDERABAD VERSUS ASSISTANT REGIONAL DIRECTOR, E.8. CORPORATION, HYDERABAD High Court of Andhra Pradesh
29-09-1995 SRI VENKATRAMA OIL INDUSTRIES COMPANY LIMITED, HUSSAINPURAM, N. S. B. V. CHOWDARY VERSUS THE UNION OF INDIA, REP. BY ITS GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDERABAD High Court of Andhra Pradesh
21-08-1995 Management of Sri Ramakrishna Steel Industries Limited Versus Presiding Office, Labour Court and Another High Court of Judicature at Madras
02-12-1994 Sri Jagannath Industries Versus State Of Orissa High Court of Orissa



Directors
DIN Name Since
08820202 Bapi Raju Patchamatla 03-08-2020
08820201 Karuna Sree Patchamatla 03-08-2020
08820213 Sailaja Komali 03-08-2020

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