Some PAST Judgements / Case Laws similar to SRI NARAYANA PVT LTD
Last Checked Past / Closed Litigation On 03-04-2021 10:04
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12-10-2020 |
Swastik Filaments Private Limited, Rep. by its Manager G. Chandrassekhar, Chennai Versus Sri Narayana Industrial Yarns Private Limited, Rep. by its Board of Directors, Trichy, Tamilnadu |
High Court of Judicature at Madras |
21-01-2019 |
P. Surya Narayana Murthy Prop of M/s. Gaiety 'N' Gains, Chennai Versus Dr. K. Senthil Nathan Director of Sri Devi Hospital, Chennai |
High Court of Judicature at Madras |
16-11-2017 |
B. Durga Prasad Versus Sri Surya Prakash, Managing partner of M/s. Surya Prakash & Co, Builder /Ex.President of Laxmi Narayana Villa |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
20-02-2015 |
Sri Narayana Moorthy Travels Versus Income-tax Officer |
Income Tax Appellate Tribunal Chennai |
21-01-2014 |
Sri Phanidra Finance Corporation, Rep. by its Managing Partner B. Narayana Murty Versus Gali Brahmanandham (died) & Others |
In the High Court of Judicature at Hyderabad |
16-10-2012 |
Sri Lakshmi Saraswathi Apartments Welfare Association, having its office Versus G. Shiva Narayana & Others |
National Consumer Disputes Redressal Commission NCDRC |
07-08-2012 |
M/s. Sri Venkata Narayana Filling Station, A partnership firm, Krishna District, rep. by its Partner I. Jaya Hari Rao Indian Oil Corporation Ltd., Rep. by its Managing Director & Others |
High Court of Andhra Pradesh |
10-07-2012 |
V. Narayana Versus The Director, Sri Venkateswara Institute of Medical Sciences & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-05-2012 |
Tonse N.M. Pai (Sri Tonse Narayana M. Pai) Versus All Goa Manipal Finance Group of Companies Creditors Association |
National Consumer Disputes Redressal Commission NCDRC |
21-11-2011 |
M/s. Sri Lakshmi Narayana Packaging Co., (P) Ltd., Represented by its Director, S. Murugesan Versus The Branch Manager, The Tamil Nadu Industrial Investment Corporation Limited & Others |
Before the Madurai Bench of Madras High Court |
28-07-2011 |
Krishna, S/o.Narayana Rao Phadke (died) Represented by Mrs.Shobhana Phadke, W/o.K.N.Phadke & Others Versus The Indian Institute of Economics, represented by its Director Sri Abdul Khader & Another |
High Court of Andhra Pradesh |
21-07-2011 |
Sri Ganesh Enterprises, Prop: Sri Puripanda Visweswara Rao Versus M/s. Narayana Cold Storage, Rep. by its Manager |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
17-09-2010 |
Tummala Lakshmana Rao Versus Sri Sadhu Narayana & Others |
High Court of Andhra Pradesh |
23-03-2010 |
Sri. T.S. Muralidhar Versus Sri. H. Narayana Singh Proprietor H.N. Enterprises |
High Court of Karnataka |
15-02-2010 |
The Commissioner of Income Tax, Rep. by Smt. Vijaya Mohanram, Bangalore Versus M/s. United Breweries Limited, Rep. by Sri T.S. Narayana Rao, Bangalore & Another |
High Court of Karnataka |
15-09-2009 |
Sri Vedula Narayana Rao Versus M/s R.K. ownship & Estates Pvt. Ltd. Rep. by its Chairman & Managing Director |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
10-09-2009 |
Sri Narayana Versus The State of Karnataka Department of Co-operation Vikasa Soudha, Bangalore & Others |
High Court of Karnataka |
25-08-2009 |
M/s Sri Maruthi Chits & Finance, Rep. by its Managing Partner
Sri Desamsetti Gowri Sankara Narayana Swamy Versus Karri Vydhuryam |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
17-07-2009 |
T. Venkatram Reddy & Another Versus Sri N. Venkata Narayana & Another |
High Court of Andhra Pradesh |
27-11-2008 |
Sri. Amarawadi Venkata Narsaiah Trust, Rep. by its Chairman, Dr. T.V. Narayana Versus The State of Andhra Pradesh, Rep. by its Secretary, Agricultural Department & Others
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High Court of Andhra Pradesh |
17-10-2008 |
Bharat Sanchar Nigam Ltd. Versus Sri Narayana Thimmappa Madivel
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Supreme Court of India |
01-09-2008 |
The Commissioner of Income Tax Chennai Versus M/s. Sri Narayana Gurtuviah Chetty's Estate & Charities
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High Court of Judicature at Madras |
07-01-2008 |
A. Sandosh Versus The Dean Sri lakshmi Narayana Institute of Medical Sciences
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High Court of Judicature at Madras |
30-11-2007 |
Sri Narayana S. Bhat Versus The State of Karnataka Rep. By Its Principal Secretary & Another
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High Court of Karnataka |
16-02-2006 |
M/s. Sarathi Leasing Finance Limited Versus Sri B. Narayana Shetty
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High Court of Karnataka |
09-12-2002 |
M/s United Foundaries P. Ltd. Versus M/s.Sri Surya Narayana Paper & Board P. Ltd.
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High Court of Judicature at Madras |
04-08-2000 |
S. Ramadoss & Others Versus Arulmighu Sri Lakshmi Narayana, Amma Mandapam Road, Srirangam by its Trustee M. Bride Mohan Ramanuja Doss & Others |
High Court of Judicature at Madras |
26-04-2000 |
KRISHNA CERAMICS AND REFRACTORIES, RAJAHMUNDRY VERSUS SRI K.V. NARAYANA, RAJAHMUNDRY
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High Court of Andhra Pradesh |
12-03-1999 |
SRI NARAYANA SWAMY VERSUS MUNIYAMMA
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High Court of Karnataka |
21-01-1997 |
NARAYANA RAO AND SONS REP. BY ITS PARTNER SRI C. NARAYANA RAO VERSUS GOVERNMENT OF ANDHRA PRADESH REP. BY ITS SECRETARY FOOD AND AGRICULTURE (MARKETING) DEPARTMENT, HYDERABAD
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High Court of Andhra Pradesh |
21-10-1996 |
V.G. Chinnasamy Gounder and Another Versus The Executive Officer Sri Ragupathi Narayana Perumai Koil, Madavilagam, Pappini Village, Dharapuram Taluk, Periyar District
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High Court of Judicature at Madras |
31-07-1995 |
State of Tamil Nadu Versus Sri Narayana Oil Mills
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High Court of Judicature at Madras |
25-09-1992 |
The Employees' State Insurance Corporation, Bangalore Versus Sri B.S. Narayana Rao
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High Court of Karnataka |
05-09-1990 |
J. SANKAR RAO VERSUS RANGA SHUBHE FIRKA, SRI BHAGAVANDAS VITTOBA TEMPLE BY ITS PRESIDENT, SRI L. S NARAYANA RAO
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High Court of Andhra Pradesh |
15-06-1989 |
K. Narayana, Proprietor, Petitioner. Sri Srinivasa Talkies, Kodumuru. Versus Govt. of A.P., represented by its Secretary, Home Department, Hyderabad |
High Court of Andhra Pradesh |
13-08-1986 |
Polangani Basavayya Versus Kasi Visweswara Swamy Temple, Arthanuru Rep. By Its Heriditory Trustee Sri M Narayana Murthy |
High Court of Andhra Pradesh |
19-09-1961 |
H. H. Sri Mahant Narayana Dossjee Varu, Sri Mahant Of Sri Hathiramjee Versus State Of Andhra Pradesh Represented By The District Collector, Chittoor
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High Court of Andhra Pradesh |
04-10-1940 |
Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Versus Konathala Jaggayya & Others |
High Court of Judicature at Madras |
14-02-1939 |
The Chairman, Municipal Council, Anakapalli & Another Versus Sri Rajah Vyricherla Narayana Gajapatiraju BahadurGaru |
High Court of Judicature at Madras |
04-05-1937 |
Revenue Divisional Officer Versus Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu |
High Court of Judicature at Madras |
29-04-1937 |
Sri Sri Rajah Krishna Chandra Gajapathi Narayana Deo Garu, Rajah Of Parlakimedi Versus Kuppili Ramajogi Dora |
High Court of Judicature at Madras |
28-02-1933 |
S. Narayana Iyengar, Trustee of Sri Santhanagopalaswami Ranganathaswami Temple, Kila Pattam Versus K.V. Desika Chariar |
High Court of Judicature at Madras |
20-04-1932 |
Pogaru Ramamurti Versus Sri Rajah Mirja Sri Pushavati Alaka Narayana Gajapatiraju Maharaju Manya Sultan Bahadur |
High Court of Judicature at Madras |
07-12-1931 |
(Sri) Krishna Chendra Gaja pati Narayana Deo Versus Challa Ramanna & Others |
Privy Council |
25-02-1930 |
Sri Sri Sri Gajapathi Krishna Chandra Deo Garu, Zamindar Of Nandigam Estate Versus His Highness Sri Mirja Rajah Sri Pushpati Alakh Narayana Gajapathi Raju Maharaja Manya Sultan Bahadur Varu, Rajah Of Vizianagram |
High Court of Judicature at Madras |
28-11-1929 |
Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Garu Versus Sri Rajah Vyricherla Narayana Gajapatiraju Saheba of Gangapur |
High Court of Judicature at Madras |
05-11-1929 |
Sri Mirza Raja Sri Pushavati Alakh Narayana Gajapathiraj Maharaj Manya Sultan Bahadur Garu, Rajah Of Vizianagram Versus Vuggina Appalaswami & Others |
High Court of Judicature at Madras |
23-04-1926 |
Sri Sri Sri Krishna Chandra Gajapathi Narayana Deo Maharajulugaru, Zamindar of Parlakimedi & Trustee of the Gods Sri Ramaswami and Sri Jagannadhaswami of Parlakimedi Versus Yalla Ramayya (dead) & Others |
High Court of Judicature at Madras |
17-08-1925 |
Commissioner Of Income-Tax Versus Sri Krishna Chandra Gajapathi Narayana Deo, Rajah Of Parlakimedi |
High Court of Judicature at Madras |
12-03-1925 |
Sri Paramahamsa Sriranga Narayana Jeer Swamigal Versus Sri Paramahamsa Ahobila Jeer Swamigal |
High Court of Judicature at Madras |
15-02-1916 |
Palavalasa Appalaswamy Versus Sri Dantaluri Narayana Gajapathiraju |
High Court of Judicature at Madras |
21-12-1915 |
Attyam Venkatasubbarayaduand; Bachoti Bhavan Narayana Sastri Versus Sri Rajah Velugoti Govinda; Krishna Yachendrulu Varu; Bahadur Zemindar Garu |
High Court of Judicature at Madras |
29-04-1910 |
Mukti Gopaludu Versus Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajahlingam, Minor By His Guardian, The Collector Of Gunjam |
High Court of Judicature at Madras |
07-04-1909 |
Richard Taylor Versus Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajulu Garu Rajah Of Parlakimidi |
High Court of Judicature at Madras |