SRI KAMALAGANAPATHY STEEL ROLLING MILLS LIMITEDActivity: Agriculture and Allied Activities in Tamil Nadu.Active |
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GST Number(s) 33AAECS6252K1Z8 |
PAN No AAECS6252K |
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CIN U02710TN1996PLC075325 |
ROC RoC-Chennai |
Incorporation Date 17-04-1996 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 075325 |
Registration Date 17-04-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 151,66,000 |
Contact Information |
E-Mail Address smentaccts@mgm.co.in |
Registered Address No.5/3, 5th Street, Rutland Gate, Nungambakkam, Chennai TN 600034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SRI KAMALAGANAPATHY STEEL ROLLING MILLS LIMITEDLast Checked Past / Closed Litigation On 25-05-2022 16:21
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05-12-2017 | M/s. Sri Kamalaganapathy Steel Rolling Mills Ltd., Rep by C. Saravanan, Director, Namakkal & Another Versus The Additional Director General, Directorate General of Central Excise Intelligence, Chennai Zonal Unit, Chennai & Another | High Court of Judicature at Madras |
GST Number(s) for SRI KAMALAGANAPATHY STEEL ROLLING MILLS LIMITED |
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TAMIL NADU | 33AAECS6252K1Z8 |
Directors |
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DIN | Name | Since |
06582329 | LAKSHMANA PERUMAL ARUMUGAM | 28-10-2016 |
01038557 | SARAVANAN CHANDRASEKARAN | 11-12-2009 |
00824496 | PADMA RAMASWAMY UDAYAR | 11-12-2009 |
01643855 | MANUEL GNANA MUTHU ANAND | 11-12-2009 |
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