Some PAST Judgements / Case Laws similar to SRI CONSTRUCTIONS COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 26-06-2022 16:39
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27-01-2022 |
Ragya Bee (died) & Others Versus M/s. P.S.R. Constructions, Rep. by its Partner Sri Patel Srinivas Reddy & Another |
High Court of for the State of Telangana |
27-10-2021 |
Residents of “O” Block, Platinum City Welfare Association (Regd.), Represented by its Joint Secretary, Sri Shashidharayya Mathad, Bangalore Versus M/s. Sheriff Constructions, A Partnership Firm, Bangalore, Represented by its Managing Partner, Ziaulla Sheriff |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
01-07-2021 |
Sri Sreenivasa Constructions, Rep. by D. Kiran Kumar Reddy Versus Shyamala Kumari & Others |
High Court of Judicature at Madras |
08-01-2021 |
SRI Constructions, Represented by its Partner, V. Sri Balan Versus The State of Tamil Nadu, Represented by the Secretary to Government, Commercial Taxes Department, Chennai & Others |
High Court of Judicature at Madras |
14-08-2020 |
Venus Enterprises, Represented by its Managing Partner B.V. Ayyappan & Others Versus Sri Moogambigai Constructions India Pvt. Ltd., Represented by its Managing Director K.M. Velumanie |
High Court of Judicature at Madras |
10-08-2020 |
M/s. Sri Shikara Constructions & Another Versus C. Shyamala & Another |
High Court of for the State of Telangana |
11-10-2019 |
M/s. Sri Sai Constructions, Rep. By Its Managing Director M. Yadagiri Reddy & Another Versus Thambala Upender |
National Consumer Disputes Redressal Commission NCDRC |
03-09-2019 |
Sapthagiri Residents Welfare Association Rep. By Its Sercretary. B. Chandrasekhara Reddy Versus M/s. Sri Constructions, By Its Managing Partnr G Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-08-2019 |
M/s. Ganga Bhavani Constructions (Prop.Sri Reddy Satyanarayana @ Satish) Versus State of Andhra Pradesh & Another |
Supreme Court of India |
28-08-2019 |
M/s. Ganga Bhavani Constructions (Prop.Sri Reddy Satyanarayana @ Satish) Versus State of Andhra Pradesh & Another |
Supreme Court of India |
30-07-2019 |
Sri Sai Krishna Constructions Versus Glove Infracom & Another |
High Court of Judicature at Bombay |
29-08-2018 |
M/s. Sri Lakshmi Constructions, rep.by its Sr. Manager, Accounts & Finance S. Vijaya Raja Kumar Versus The Appellate Deputy Commissioner (CT), Punjagutta Division & Others |
In the High Court of Judicature at Hyderabad |
23-08-2018 |
M/s. Lake Plaza Hotels Ltd., Rep. by its Managing Director Versus M/s. Sri Vamsi Krishna Constructions, Rep. by its Managing Partner G. Venkateswara Rao |
In the High Court of Judicature at Hyderabad |
18-04-2018 |
M/s. Sri Seetharamanjaneya Constructions, Rep. by its Managing Partner P. Satyanarayana Reddy Versus The State of Andhra Pradesh, Rep. by the Principal Secretary, R & B Department, Secretariat |
In the High Court of Judicature at Hyderabad |
18-04-2018 |
M/s. Sri Seetharamanjaneya Constructions, Rep. by its Managing Partner P. Satyanarayana Reddy Versus The State of Andhra Pradesh, Rep. by the Principal Secretary, R & B Department, Secretariat |
High Court of Andhra Pradesh |
21-03-2018 |
M/s. Vijay Sri Constructions Rep. by its Managing Director G. Viswanatha Raju & Another Versus Vijay Sai Residency Owners Welfare Association Rep. by its General Secretary L.S. Naidu & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
22-01-2018 |
Sri Raman Constructions, Rep. by its Managing Partner, V. Ramachandran Versus The Union of India, Rep. by the Executive Engineer, Irrigation Division, Pondicherry & Another |
High Court of Judicature at Madras |
17-10-2017 |
Podila Ratna Versus M/s Sai Constructions Regd.No.1783/2003) Rep. by its Managing Partner Sri Bijjala Niranjan & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
22-09-2017 |
M/s. Sri Moogambigai Constructions India Pvt. Ltd., Rep.by its Managing Director K.M. Velumanie Versus M/s. Venus Enterprises, Rep.by its Managing Partner B.V. Ayyappan & Others |
High Court of Judicature at Madras |
21-08-2017 |
Sri Sudha Constructions (formerly known as Sri Sudha Telecom Consultants) Rep. by its Managing Partner P.V. Rao Versus I.T.I. Limited, rep. by its Chief Regional Manager & Others |
High Court of Judicature at Madras |
04-07-2017 |
M/s. Sri Vishnu Srirama Constructions Rep. by its Managing Partner V. Rajagopal Reddy Versus The Andhra Pradesh Education & Welfare Infrastructure Development Corporation, Rep. by its Managing Director & Others |
In the High Court of Judicature at Hyderabad |
23-12-2016 |
Sunway Opus International (P) Limited Versus Sri Raghava Constructions Limited |
In the High Court of Judicature at Hyderabad |
23-11-2016 |
Akkipeddi Suseela Versus M/s Sri Asitha Constructions, Rep. by its Managing partner, T. Venkateswara Rao |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
22-07-2016 |
Bunga Daniel Babu Versus M/s. Sri Vasudeva Constructions |
Supreme Court of India |
15-10-2014 |
H.G. Rama Krishna Versus B.K. Constructions, Rep. by its Managing Partner, Sri Bakhtyar Kamaluddin Khan & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
08-10-2014 |
Dugganna Chandra Sekhar Versus Kuchimanchi Constructions, rep. by its Proprietor Kuchimanchi Sri Rama Kishore |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
25-09-2014 |
Vasant & Others Versus Sri Sai Constructions & Another |
High Court of Karnataka Circuit Bench At Dharwad |
21-08-2014 |
M/s. Sri Sai Akhil Constructions, Rep. by its Representative/Proprietor, Malladi Veera Venkata Satya Surya Nagendra Versus Tammira Subba Lakshmi |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
08-07-2014 |
Dr. Vasu Kumar Gajula Versus M/s. Vaishnavi Constructions Rep. by Sri V. Srinivasa Sai Managing partner & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
24-04-2014 |
M/s. Sri Sidhartha Constructions (Represented By its Managing Partner) & Others Versus Human Rights and Consumer Protection Cell BMRWS (Regd.) rep. by Thakur Rajkumar Sing & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
30-01-2014 |
M/s. Sri Krishna Abhyudya Constructions, Rep. by Smt. A. Annupama Reddy & Others Versus Sai Annapurna Residency Owners Welfare Association & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
27-01-2014 |
M/s. Vivek Constructions Corporation, Represented by Sri Balmukund Gupta & Another Versus Kamal Dhanani |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
17-12-2013 |
M/s. Sri Suveela Apartments Owners Welfare Association, a registered society Under the Andhra Pradesh Societies Registration Act Versus M/s. Sri Suveela Constructions |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
28-11-2013 |
Smt. Yadav Sai Lakshmi Versus M/s. Chebrole Constructions rep. by its Managing Partner Sri C.Prabhakar Sarma Chebrole Residency & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
13-11-2013 |
M/s Bagmane Constructions Pvt. Ltd. Versus Sri. D. Digambarnath & Others |
High Court of Karnataka |
14-08-2013 |
Raviteja Towers Flat Owners Association, Rep. by its President Munakala Raja Rao Versus M/s. Sri Venkateswara Constructions, Rep. by its Proprietor |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
08-04-2013 |
Sri Willy Kan Versus Sikhara Constructions & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
21-02-2013 |
ING Vysya Bank Ltd., Himayathnagar Branch Hyderabad rep. by its regional Collection Manager Versus M/s. Surasani Constructions A Proprietary Concern, rep. by its Proprietor
Sri S.B.Ramesh Reddy |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
17-12-2012 |
M/s. Sri Srinivasa Constructions & Another Versus Sri Dharmapuri Venkateshwar Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
10-12-2012 |
M/s Kiran Real Estates and Constructions @ Kiran Krishna Real Estates and Constructions Pvt. Ltd. Versus Sri Kandam Vitta Padmanabham |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
16-10-2012 |
Balaji Residency Welfare Society Versus Sri Balaji Constructions, Rep. by its Managing Partner & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
02-07-2012 |
M/s. Sri Krishna Constructions rep. by its partner C. Vamsi Krishna Versus M/s. Tiffin's Barytes, Asbestos & Pains Ltd., Chennai |
High Court of Judicature at Madras |
30-01-2012 |
Sri Sastha Constructions Rep. by its Proprietor V. Sreekrishnan Versus K.K. Ravi & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
30-01-2012 |
Sri Sastha Constructions Rep. by its Proprietor V. Sreekrishnan Versus S. Murugesan & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
18-11-2011 |
Sri Dharmapuri Venkateswar Rao Versus M/s Srinivasa Constructions & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
28-10-2011 |
Smt. Kanpuri Parvathi & Another Versus Abhiram Constructions and Industries, Rep. by its Sole Proprietor Sri Padavala Tirumala Rao & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
27-09-2011 |
M/s.Sri Vyshnavi Constructions & Developers Rep. by its Managing Partners Sri C.G.Sajjan & Others Versus Ch.Mahender Reddy & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
01-03-2011 |
M/s. KNR Constructions Ltd., Versus The Managing Director, Sri Ramachandran R. Nair & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
26-10-2010 |
M/s. Sri Sun Constructions Versus The Commissioner Dharmapuri Municipality Dharmapuri |
High Court of Judicature at Madras |
23-06-2010 |
Union of India & Another Versus Sri Ramakrishna Constructions & Another |
High Court of Orissa |
01-04-2010 |
M/s Sri Constructions rep, by its Managing Partner Polavarapu Srinivas Versus Paravthaneni Madhusudan Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
18-12-2009 |
Sri Vinayaga Constructions Versus Commissioner of Central Excise & Service Tax, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
10-11-2009 |
Tungana Jalaja Kumar Versus Sri Vigneswara Constructions rep. by its proprietor, Sri P. Rama Raju & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
06-11-2009 |
Smt.Anuradha Prasad P.V. Versus M/s.Golden Palms Constructions, a Registered partnership firm, having its registered office represented By its Managing Partner, Sri Sourabh Modi & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
03-11-2009 |
Sri Ajay Kumar Mohta Versus M/s.S.V.L. Real Estates & Constructions Pvt. Ltd., Rep. by its Managing Director Sri K.S.N. Chowdary Visakhapatnam. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
26-08-2009 |
Sri Akkireddy Appa Rao Sri Akkireddy Appa Rao Versus M/s.Dheeraj Constructions, Rep. by its Proprietor Sri Kondapu Bhaskara Reddy |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
03-03-2008 |
M/s. Caronet Constructions (India) Private Ltd, rep. by its Manager Mr. K.V. Varadharajaswamy, Villivakkam Versus The Managing Director Sri Ram Chits, Tamil Nadu, Chennai & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
14-12-2007 |
Sri Balaji Constructions Versus Govt., of Andhra Pradesh, rep., by its Secretary (R&B), Secretariat & Others
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High Court of Andhra Pradesh |
09-10-2007 |
N.R. Constructions Pvt. Ltd. Versus Sri Ram Badan Singh & Others
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Supreme Court of India |
21-09-2007 |
N. Venkata Swamy Naidu Versus M/s. Sri Surya Teja Constructions Pvt. Ltd & Others
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High Court of Andhra Pradesh |
04-10-2005 |
N. Venkataswamy Naidu Versus Sri Suryateja Constructions (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
09-09-2005 |
M/s. Sri Harsha Constructions rep by its Managing Partner Versus Union of India Rep by The General Manager, South Central Railway Rail Nilayam & Others
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High Court of Andhra Pradesh |
31-03-2005 |
Government of A.P. & Others Versus Sri Rama Engineering Constructions (Engineers & Contractors)
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High Court of Andhra Pradesh |
23-11-2004 |
Ramky Infrastructures Limited Versus Sri. Lakshmi Metal Industries and Constructions & Others
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High Court of Andhra Pradesh |
29-12-2003 |
Sri Ramajayam Constructions Versus The Superintending Engineer
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High Court of Judicature at Madras |
27-08-2003 |
Mrs. M. Janaki & Others Versus Vijaya Sri Constructions |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
04-07-2003 |
V.V. Ramana Murthy & Others Versus Sri Sai Krishna Constructions |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
07-02-2003 |
Sri Swaminathan Constructions Versus The Divisional Engineer National Highways & Others
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High Court of Judicature at Madras |
01-02-2002 |
J.L.Prasad Versus Sri Rama Krishna Constructions |
Supreme Court of India |
24-07-2001 |
GENERAL MANAGER, B.C. RAILWAY VERSUS SRI RAMA ENGINEERING CONSTRUCTIONS, HYDERABAD
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High Court of Andhra Pradesh |
02-08-2000 |
SRI RAMA ENGINEERING CONSTRUCTIONS, HYDERABAD VERSUS GOVT. OF ANDHRA PRADESH, I AND CAD DEPT.
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High Court of Andhra Pradesh |
20-04-1999 |
SRI SHIVA SHAKTHI CONSTRUCTIONS PVT. LTD. VERSUS ENGINEER-IN-CHIEF (ADM. WING), IRRIGATION AND CAD DEPT., HYD.
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High Court of Andhra Pradesh |
21-03-1992 |
ADITYA CONSTRUCTIONS, REPTD. , BY ITS PARTNER, sri CHIRANJILAL VYAS VERSUS SECRETARY, HOUSING, MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPT, HYDERABAD
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High Court of Andhra Pradesh |
26-11-1991 |
M/s.Kayes Constructions through its Managing Partner Sri M.Krishnamoorthy Versus Union of India represented by the General Manager, Southern Railway
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High Court of Judicature at Madras |