SRI B R CASTINGS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Haryana.Active |
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CIN U27104HR2005PTC035717 |
ROC RoC-Delhi |
Incorporation Date 03-05-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 035717 |
Registration Date 03-05-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 28-09-2019 |
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Last Balance Sheet Date 31-03-2019 |
Financials |
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Authorized Capital Rs. 30,00,000 |
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Paid Up Capital Rs. 29,47,500 |
Contact Information |
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E-Mail Address nidhi@spmr.in |
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Registered Address 1367 Sector-37 FARIDABAD HR 121003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SRI B R CASTINGS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-06-2022 15:49
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| 12-07-2018 | M/s. Sri Balaji Centrifugal Castings Versus M/s. ICICI Bank Limited rep. by its Authorized Officer & Another | In the High Court of Judicature at Hyderabad |
| 09-11-2012 | M/s. Sri Kanaka Durga Castings (P) Ltd, Pondicherry Rep by Managing Director Versus The Executive Engineer II, Electricity Department, Puducherry & Others | High Court of Judicature at Madras |
| 07-04-2011 | M/s.Sri Bhavani Castings Ltd., Ramanayya Peta, Kakinada Represented by its Managing Director Versus The Commissioner of Central Excise, Commissionerate-II | High Court of Andhra Pradesh |
| 18-12-2009 | M/s. Sri Ram Automotive Alloy Castings Pvt. Ltd. Versus CCE, Coimbatore | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
Directors |
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| DIN | Name | Since |
| 01281604 | NEELAM SANCHETY | 03-05-2005 |
| 01166427 | MANGAL CHAND SANCHETY | 03-05-2005 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.