Some PAST Judgements / Case Laws similar to SRI B L C PVT LTD
Last Checked Past / Closed Litigation On 10-04-2021 18:59
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| 01-04-2021 |
Sri Joubansen Tripura Versus The State of Tripura |
High Court of Tripura |
| 30-03-2021 |
Sri Birat Chandra Dagara Versus Odisha Manganese & Minerals Limited, Represented by its Director, Saurav Misra, Bhubaneswar |
High Court of Orissa |
| 26-03-2021 |
Sri Raj Kishore Panda Versus Government of Odisha & Another |
High Court of Orissa |
| 24-03-2021 |
Karur Sri Ramakrishna Educational & Charitable Trust, Represented by its Secretary, Sasikumar, Karur Versus The District Registrar, Karur & Others |
Before the Madurai Bench of Madras High Court |
| 23-03-2021 |
M/s. Balaji Builders & Developers Through Its Proprietor, Sri T.V. Srinivasaa Murthy Versus J. Renuga & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 15-03-2021 |
M/s. Sri Lakshmi Venkateswara General Merchants and Commission Agents, represented by its partner, Kalyandurg, Ananthapur District Versus The State of Andhra Pradesh, represented by its Principal Secretary, Revenue Department (CT), Guntur District & Others |
High Court of Andhra Pradesh |
| 12-03-2021 |
Sri Soumen Sarkar Versus The State of Tripura, Represented by the Secretary, Home Department, West Tripura & Others |
High Court of Tripura |
| 10-03-2021 |
Sri Subash Ch. Nama Das @ Sri Subash Nama Das Versus The State of Tripura, Represented by its Secretary Cum Commissioner, Department of Home, West Tripura |
High Court of Tripura |
| 01-03-2021 |
M/s. Sri Balaji Assemblies & Plastics (P) Ltd., Rep. by its Director, Chennai Versus The Assistant Commissioner, Selaiyur Assessment Circle, Chennai |
High Court of Judicature at Madras |
| 22-02-2021 |
Sri Venkateshwara Financer, Rep.by its Owner, V. Varadararajan Versus Sargunammal |
High Court of Judicature at Madras |
| 19-02-2021 |
Sri Niranjan Kanu & Others Versus Mayna Rani Kanu & Others |
High Court of Tripura |
| 18-02-2021 |
Sri Bikash Bhowmik Versus The State of Tripura, To be represented by the Secretary, West Tripura & Others |
High Court of Tripura |
| 18-02-2021 |
United India Insurance Co. Ltd., New Delhi Versus Sri Lal Meena & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 18-02-2021 |
Kimji Patel Versus The Idol of Sri. Samayapuram Mariamman S. Kannanoor Mannachanallur Taluk, Represented by its Executive Officer, Trichy & Others |
High Court of Judicature at Madras |
| 17-02-2021 |
The State of Tripura, To be Represented by the Commissioner & Secretary to the Government of Tripura, West Tripura. & Others Versus Sri Ajay Mallik & Others |
High Court of Tripura |
| 12-02-2021 |
Vanaja & Others Versus Sri Saravana Transport, Kancheepuram & Another |
High Court of Judicature at Madras |
| 11-02-2021 |
Sri Pushpavaneshwaraswami Temple, Devasthanam, Represented by its Executive Officer, West Thirupunthuruthi Versus A. Jeyapal & Others |
Before the Madurai Bench of Madras High Court |
| 08-02-2021 |
His Holiness Sri-La-Sri Kasivasi Muthukumaraswamy Thambiran Swamigal, Rep. by Power Holder Srimath Sundaramurthi, Thambiran Swamigal, Joint Head of Kasimadam, Thirupanandhal Versus The Government of Tamil Nadu, Rep. by its Additional Chief Secretary to Government, Tourism, Culture and Religious Endowments Department, Chennai & Others |
High Court of Judicature at Madras |
| 04-02-2021 |
M. Vijay Nayak Versus M/s. Sri Sai Book Manufacturers, Represented by its Proprietor, S. Sateesh |
High Court of Karnataka |
| 01-02-2021 |
M/s. M.P. Jalan, Rep. By Its One of The Partner, Sri Rajesh Jalan & Another Versus M/s. Indian Oil Corpn. Ltd., (Assam Oil Division), Assam & Others |
High Court of Gauhati |
| 28-01-2021 |
Sri Raju Banik Versus The State of Tripura and Others |
High Court of Tripura |
| 27-01-2021 |
Palanisamy @ Duraisamy & Another Versus M/s. Sri Harish Textiles Process, by its Proprietor K.P. Murugan, Erode |
High Court of Judicature at Madras |
| 25-01-2021 |
Ms. Kabyashree Dutta & Another Versus Sri Rahul Tamuli & Others |
High Court of Gauhati |
| 22-01-2021 |
Jinesh (HUF), Represented by its Kartha Sri. Jinesh, Bangalore Versus The Income Tax Officer Ward 4(3), Bangalore |
High Court of Karnataka |
| 22-01-2021 |
Dasari Sambasiva Rao Versus M/s. Sri Srinivasa Service Station, Rep.by its Managing Partner Dammalapati Srinivas & Others |
High Court of Andhra Pradesh |
| 21-01-2021 |
M/s Versha Technotrade Pvt. Ltd., Guwahati, Represented By Sri Aakash Surana Versus The State of Assam Represented By The Commissioner And Secretary To The Govt. Of Assam, Public Works Development Department, Dispur Guwahati & Others |
High Court of Gauhati |
| 18-01-2021 |
Messers Sri Sai Pressing, Chennai Versus G.S. Muthu & Another |
High Court of Judicature at Madras |
| 18-01-2021 |
Employers in relation to the management of Katras Area of M/s. Bharat Coking Coal Limited, through General Manager (P)/Legal Sri Santosh Kumar Singh, District & Others Versus Shanti Kumari |
High Court of Jharkhand |
| 13-01-2021 |
Sri Manakula Vinayagar Medical college and Hospital, Represented by its Chairman and Managing Director, M. Dhanasekaran Versus Union of India, Represented by the Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
| 08-01-2021 |
SRI Constructions, Represented by its Partner, V. Sri Balan Versus The State of Tamil Nadu, Represented by the Secretary to Government, Commercial Taxes Department, Chennai & Others |
High Court of Judicature at Madras |
| 08-01-2021 |
Sri Hari Versus State represented by the Additional Superintendent of Police, CBI (ACB), Chennai |
High Court of Judicature at Madras |
| 07-01-2021 |
M/s. Sri Gopikrishna Infrastructure Pvt.Ltd. Versus The State of Tripura & Others |
High Court of Tripura |
| 23-12-2020 |
S.P.S. Nathan Alies Amurdeswaranathan President Parambarai Sthanigar Sangam (Hereditary Sthanigar Society for Shree Darbaneeswarar WSwamy Devasthanam and Sri Saneeswara Bagavan Versus The Secretary, Hindu Regligious and Charitable Endowment Department , Government of Puducherry & Others |
High Court of Judicature at Madras |
| 14-12-2020 |
T.A. Ranganathan & Another Versus N. Thiagarajan, Executive Trustee/Assistant Commissioner, Sri Devaraja Swamy Devasthanam, Kanchipuram & Others |
High Court of Judicature at Madras |
| 10-12-2020 |
Meyyappan Subramanian Versus Sri Ramachandra University represented by its Dean of Faculties, Sri Ramachandra University, Porur |
High Court of Judicature at Madras |
| 02-12-2020 |
The Management, Sri Parameswari Spinning Mill (P) Ltd., Virudhunagar & Others Versus The Presiding Officer, Labour Court, Madurai & Others |
Before the Madurai Bench of Madras High Court |
| 01-12-2020 |
National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others |
High Court of Gauhati |
| 01-12-2020 |
M/s. Sri Lakshmi & Co., Rep. by its Partner V.P. Nandakumar Versus The Commercial Tax Officer, Cuddalore Taluk, Cuddalore District |
High Court of Judicature at Madras |
| 23-11-2020 |
Sri Jai Maruthi Traders, a firm rep. By its partner M. Balaji & Others Versus D. Murugesan & Others |
High Court of Judicature at Madras |
| 20-11-2020 |
M/s. Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, Anasuya Ramakrishna & Others Versus Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, S. Jagadeesh & Others |
High Court of Karnataka |
| 19-11-2020 |
Sri Ram General Insurance Company Ltd. E-8 EPIP, RIICO Industrial Area, Jaipur, Rajasthan Versus Bhagwat Mehto & Others |
High Court of Chhattisgarh |
| 09-11-2020 |
Sri Ratia Bordoloi Versus The State of Assam represented by the Commissioner and Secretary to the Government of Assam, WPT and BC Department, Guwahati & Others |
High Court of Gauhati |
| 09-11-2020 |
Sri Pankaj Prakash Deka Versus State of Assam Represented By The Commissioner & Secy. to the Govt. of Assam, Deptt. of Science Technology & Environment Dispur, Guwahati & Others |
High Court of Gauhati |
| 04-11-2020 |
Arulmighu Sri Ramalinga , Represented by its Trustees P.N. Krishnamoorthy & Others Versus |
High Court of Judicature at Madras |
| 04-11-2020 |
M/s. Sree Murugan Paper Mills P Ltd., Now known as M/s. Sri Satya Sai Paper and Board Mills Pvt Ltd., Represented by its Authorized Signatory M. Samayakaruppasamy Versus The Chairman, Tamil Nadu Generation & Distribution Corporation Limited, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 04-11-2020 |
C. Guna Sekar & Others Versus Sri Yogamuneeswarar Temple Endowment, Rep. by its Chairman M. Suryamoorthy & Another |
High Court of Judicature at Madras |
| 02-11-2020 |
M/s. Sri Venkateswara Creations, Rep. by its Managing Partner, Venkata Ramana Reddy & Another Versus M/s. Sun TV Network Limited, Rep. by its Authorised Signatory M. Jyothi Basu & Others |
High Court of Judicature at Madras |
| 02-11-2020 |
M/s. Sri Vigneswara Steels (P) Ltd., Rep. by the Managing Director, Salem Versus The State of Tamil Nadu, Rep. by the Secretary, Department of Energy, Chennai & Others |
High Court of Judicature at Madras |
| 29-10-2020 |
The Joint Commissioner/Executive Officer, Arulmighu Sri Ranganathaswamy Thirukoil, Srirangam, Trichy Versus The Principal Secretary and Commissioner of Land Reforms, Ezhilagam, Chennai & Another |
High Court of Judicature at Madras |
| 28-10-2020 |
Sri Arunachala Mudaliar Charities, Kanchipuram Represented by its Hereditary Managing Trustee V. Kuppusamy Versus Subburaya Mudaliar High School, Kanchipuram & Another |
High Court of Judicature at Madras |
| 16-10-2020 |
Sri Manakula Vinayagar Medical College & Hospital Rep. by its Secretary Dr. K. Narayanasamy Kalitheerthalkuppam Versus The Executive Officer Town Panchayat Thiruvennainallur Villupuram District |
High Court of Judicature at Madras |
| 14-10-2020 |
Sri Karpaga Vinayagar Temple, Represented by its Hereditary Trustee, PL. Palaniappan Chettiar Versus The State Information Commissioner, Tamilnadu Information Commission, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 14-10-2020 |
M/s. Bawa Masala Company & Others Versus M/s. P.A. Associates Represented By Its Sole Proprietor, Sri Pankakj Baid, Assam |
High Court of Gauhati |
| 14-10-2020 |
C/M Sri Durga Ji Purva Madhyamik Balika Jamin & Another Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
| 12-10-2020 |
M/S. Renuka Poultry Farm Rep. By Its Managing Partner, Sri Badraiah, Karnataka Versus M/s. State Bank of India Rep By Its Assistant General Manager A Rajendra Prasad |
National Consumer Disputes Redressal Commission NCDRC |
| 12-10-2020 |
M/s. Sri Abhisek India, Rep. by its Proprietor Ramdev Purba Versus The Commissioner of Customs, Custom House & Others |
Before the Madurai Bench of Madras High Court |
| 12-10-2020 |
Swastik Filaments Private Limited, Rep. by its Manager G. Chandrassekhar, Chennai Versus Sri Narayana Industrial Yarns Private Limited, Rep. by its Board of Directors, Trichy, Tamilnadu |
High Court of Judicature at Madras |
| 07-10-2020 |
M/s. Sri Amman Chemicals, Karur Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority Ministry of Commerce & Industry Department of Industrial Policy & Promotion Udyog Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
| 07-10-2020 |
TUV SUD South Asia Private Ltd., represented by its authorized Signatory Sri Narayan Krishnan Versus Union of India, Ministry of Steel |
High Court of Andhra Pradesh |
| 01-10-2020 |
The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others |
High Court of Judicature at Madras |
| 30-09-2020 |
The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others |
High Court of Judicature at Madras |
| 29-09-2020 |
D. Sasikala Versus Sri Uma Maheshwari Modern Rice Mill, Through its Managing Partner K. Balasubramanian, Trichirappalli |
Before the Madurai Bench of Madras High Court |
| 17-09-2020 |
M/s. Sri Chakrapani Dall Mill Contractors Sri Chakra Dall Producers, Partners P. Naga Surya Sasidhara Rao and P.Sai Venkata Subba Rao & Others Versus The Hon'ble Chief Judicial Magistrate-cum-Principal Assistant Sessions Judge, Guntur, Guntur District & Others |
High Court of Andhra Pradesh |
| 14-09-2020 |
The Chairman, Sri Venkateshwaraa Medical College Hospital & Research Centre Versus Dr. S.R. Keerthanaa & Others |
High Court of Judicature at Madras |
| 02-09-2020 |
His Holiness Sri Sadagopa Ramanuja Pedda Jeeyangar, Tirupati, Andra Pradesh, Rep. by His Power Agent Versus The Public Information Officer, Office of the Joint Commissioner, Department of Hindu Religious & Charitable Endowment, Vellore District & Others |
High Court of Judicature at Madras |
| 01-09-2020 |
Indian National Trust For Art and Cultural Heritage (INTACH) Patna Chapter, through its Convener Sri Jatindra Kumar Lall, Patna, Bihar Versus The State of Bihar Through the Chief Secretary, Patna, Bihar & Others |
High Court of Judicature at Patna |
| 18-08-2020 |
Sri Nandhanam Educational & Social Welfare Trust Vellore District rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The Reserve Bank of India, rep. by its General Manager, Banking Ombudsman, Chennai & Others |
High Court of Judicature at Madras |
| 14-08-2020 |
Venus Enterprises, Represented by its Managing Partner B.V. Ayyappan & Others Versus Sri Moogambigai Constructions India Pvt. Ltd., Represented by its Managing Director K.M. Velumanie |
High Court of Judicature at Madras |
| 13-08-2020 |
Sri Sai Rama Tractors, Anakapalli, Visakhapatnam rep. by its Partner Versus State Bank of India, rep. by its Authorised Officer, Visakhapatnam Dist. |
High Court of Andhra Pradesh |
| 10-08-2020 |
Sri Kalakuteers Apartment Flat Owners Maintenance Mutually Aided Co-operative Society Limited, rep. by its Chief Promoter & Another Versus The State of Telangana, rep. by its Prl. Secretary Cooperation Dept., Secretariat, Hyd. & Others |
High Court of for the State of Telangana |
| 03-08-2020 |
Sri Selva Vignesh Matriculation School Rep by its Correspondent V. Kailasam Versus The Government of Tamil Nadu Rep. By its Principal Secretary to Government Labour and Employment Department, Chennai & Others |
High Court of Judicature at Madras |
| 26-06-2020 |
Sri Ananta Das, Assam & Others Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Agriculture, New Delhi & Others |
High Court of Gauhati |
| 19-06-2020 |
Sri Bhagavathy Dyes & Chemicals, Kochi, Represented by Its Proprietor, B. Ravindranath Versus Alleppey Parcel Service, Alappuzha, Represented by T.T. Kuruvila, Proprietor & Others |
High Court of Kerala |
| 19-06-2020 |
Jitumoni Das Versus Sri Hirakjyoti Das |
High Court of Gauhati |
| 19-06-2020 |
Sri Bhaskar Das Versus Renu Das |
High Court of Gauhati |
| 19-06-2020 |
Sri Bhaskar Das Versus Renu Das |
High Court of Gauhati |
| 17-06-2020 |
Sri Dhiren Chandra Borah Versus Smti Pallavi Kalita |
High Court of Gauhati |
| 08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal |
High Court of Judicature at Madras |
| 08-06-2020 |
K. Balasubramaniam & Others Versus Sri Vinayagar Finance, Namakkal (A registered Partnership firm by its Managing Partner N.K. Natarajan) |
High Court of Judicature at Madras |
| 03-06-2020 |
Sri Rupam Paul Versus State of Assam & Another |
High Court of Gauhati |
| 01-06-2020 |
Sri Vinayaka Caterors & Consultants, Partnership Firm, Represented by its Partners, K. Eshwar Versus The Executive Warden, International Hostels, Anna University, Chennai & Others |
High Court of Judicature at Madras |
| 19-05-2020 |
Sri Adinath Traders, Represented by its Proprietor, Kailash Kumar Versus The Commercial Tax Officer, Roving Squad, (Enforcement), O/o.The Deputy Commissioner (CT), (Enf.) Villupuram & Another |
High Court of Judicature at Madras |
| 19-05-2020 |
Sri Venkateshwara Agencies, represented by its proprietor K. Somasundar Versus The Commercial Tax Officer, Check Post Officer, Thoppur Inward, Kurinji Nagar & Another |
High Court of Judicature at Madras |
| 19-05-2020 |
M. Weerasinghe & Others Versus P.S.M Charles, Director – General of Customs, Sri Lanka Customs Department,Colombo 11 & Others |
Supreme Court of Sri Lanka |
| 12-05-2020 |
Sri Rama Enterprises Versus State Bank of India |
High Court of Andhra Pradesh |
| 12-05-2020 |
M/s. Auromira, Partnership Firm, Rep. by its Managing Parter Veerapaneni Ravikanth Versus The Idol of Sri Patteswara Swamy, Perur, Coimbatore District, Rep. by its Executive Officer / Assistant Commissioner & Others |
High Court of Judicature at Madras |
| 30-04-2020 |
Rakhi Paul Versus Sri Amit Paul |
High Court of Gauhati |
| 19-03-2020 |
Branch Manager, Indusind Bank Ltd. Represented By Its Constituted Attorney Sri Souptik Bose Versus Abdul Rajek Khan |
National Consumer Disputes Redressal Commission NCDRC |
| 13-03-2020 |
Baluudayar Ramanathan, Prop. Sri Vinayaka Traders, Krishnagiri Versus Principal Commissioner of Income Tax, Salem & Another |
High Court of Judicature at Madras |
| 06-03-2020 |
Sri Munish Jain Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
| 05-03-2020 |
Arulmigu Velukkai Sri Azhagiya, Singaperumal Devasthanam, Rep. by its Trustees A. Venkatarayalu & Others Versus G.K. Kannan (Deceased) & Others |
High Court of Judicature at Madras |
| 28-02-2020 |
State of Odisha & Others Versus Sri Satya Narayan Behura |
Supreme Court of India |
| 25-02-2020 |
Pulakhanadam Phani Raja Kumari Versus M/s Aliens Developers Pvt. Ltd., Reptd. by its Managing Director Sri N. Ashok Kumar & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
| 24-02-2020 |
T.A. Ranganathan Versus N. Thiyagarajan Executive Trustee / Assistant Commissioner, Sri Devaraja Swamy Devasthanam, Kanchipuram |
High Court of Judicature at Madras |
| 21-02-2020 |
Batliboi Renewable Energy Solutions Pvt. Ltd., (Formerly known as Batliboi EnXco Pvt. Ltd.,) Represented by Rajiv, Senior Manager (Accounts) Versus M/s. Sri Vinayaga Enterprises, Represented by its Proprietor R. Ganesan |
High Court of Judicature at Madras |
| 21-02-2020 |
Chandra & Others Versus Sri Kakumani Adikesavalu Chetty Charities, Rep. by its Managing Trustees, Madras & Others |
High Court of Judicature at Madras |
| 20-02-2020 |
M/s. Sri Muni Pachaiyappan Textiles Pvt. Ltd, Represented by A.M. Munusamy Mudaliyar, Managing Director Versus Customs & Central Excise Settlement Commission, Additional Bench & Others |
High Court of Judicature at Madras |
| 19-02-2020 |
The Idol of Sri Renganathaswamy Represented By Its Executive Officer, Joint Commissioner Versus P K Thoppulan Chettiar, Ramanuja Koodam Anandhana Trust, Rep. By Its Managing Trustee & Others |
Supreme Court of India |
| 18-02-2020 |
Sri Venkateswara Agency, Rep.by its Managing Partner V. Muthuganesan V/S The General Manager, Southern Railway, Madras & Another |
High Court of Judicature at Madras |
| 10-02-2020 |
Punjab National Bank V/S Sri Vaishnodevi Cashew Processing (P) Ltd. and Others. |
Debts Recovery Tribunal Cuttack |
