SREI INFRASTRUCTURE FINANCE LIMITED

Activity: Manufacturing (Machinery & Equipments) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
9 Available. Click Here.
PAN No
AAACS1425L
CIN
L29219WB1985PLC055352
ROC
RoC-Kolkata
Incorporation Date
29-03-1985
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
055352
Registration Date
29-03-1985
 
   



Listing Info

National Stock Exchange (NSE) listing as SREINFRA since 20-12-1995.

  ISIN Number: INE872A01014 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as SREINFRA with code 523756 .

  ISIN Number: INE872A01014 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Finance (including NBFCs).



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 150000,00,000
Paid Up Capital
Rs. 50308,63,330



Contact Information

E-Mail Address
secretarial@srei.com
Registered Address
VISHWAKARMA,86C,TOPSIA ROAD (SOUTH), KOLKATA WB 700046 IN







Some PAST Judgements / Case Laws similar to SREI INFRASTRUCTURE FINANCE LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 15:55
29-07-2021 Srei Infrastructure Finance Limited & Another Versus Union of India & Others High Court of Judicature at Calcutta
24-08-2020 National Highways Authority of India & Others Versus Srei Infrastructure Finance Limited & Others High Court of Judicature at Calcutta
02-09-2019 Srei Infrastructure Finance Limited Versus Candor Gurgaon Two Developers & Projects Pvt. Ltd. High Court of Judicature at Calcutta
12-07-2018 Srei Infrastructure Finance Limited Versus Candor Gurgaon Two Developers & Projects Pvt. Ltd. High Court of Judicature at Calcutta
17-05-2018 Candor Gurgaon Two Developers & Projects Pvt. Ltd. Versus Srei Infrastructure Finance Ltd. High Court of Judicature at Calcutta
26-04-2018 Aditya Kumar Jajodia Versus Srei Infrastructure Finance Ltd. & Others National Company Law Appellate Tribunal
20-09-2017 Srei Infrastructure Finance Limited Versus Tuff Drilling Private Limited Supreme Court of India
20-09-2017 Srei Infrastructure Finance Limited V/S Tuff Drilling Private Limited Supreme Court of India
02-08-2016 Amrit Jal Ventures Private Limited Versus Srei Infrastructure Finance Limited. High Court of Judicature at Calcutta
13-01-2014 Srei Infrastructure Finance Ltd. Versus Violet Arch Capital Advisors Pvt. Ltd & Others High Court of Judicature at Calcutta
17-09-2012 SREI Infrastructure Finance Ltd. Versus Fitch Ratings India Pvt. Ltd. & Another High Court of Judicature at Calcutta
01-04-2011 Srei Infrastructure Finance Ltd., & Others Versus S.Natarajan Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-05-2010 Rasal Dilip Damodar Versus Srei Infrastructure Finance Limited & Another High Court of Judicature at Calcutta
30-06-2009 The SREI Infrastructure Finance Ltd., (Thru its Chief Executive Officer/Managing Director), Kolkata & Another Versus Dr. Dilip Damodar Rasal & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
02-03-2009 D.V.M. Construction Versus Srei Infrastructure Finance Ltd High Court of Judicature at Calcutta
12-10-2007 Srei Infrastructure Finance Limited Versus Union of India High Court of Judicature at Calcutta



GST Number(s) for SREI INFRASTRUCTURE FINANCE LIMITED

HARYANA 06AAACS1425L1ZI  
TAMIL NADU 33AAACS1425L1ZL  
WEST BENGAL 19AAACS1425L1ZB  
JHARKHAND 20AAACS1425L1ZS  
ANDHRA PRADESH 37AAACS1425L1ZD  
WEST BENGAL 19AAACS1425L2ZA  
MAHARASHTRA 27AAACS1425L1ZE  
DELHI 07AAACS1425L1ZG  
RAJASTHAN 08AAACS1425L1ZE  



Directors

DIN Name Since
ALWPS5812P SANDEEP KUMAR SULTANIA 05-07-2018
ADPPB9322E RAKESH KUMAR BHUTORIA 16-11-2018
02272425 MALAY MUKHERJEE 26-10-2017
00022609 SRINIVASACHARI RAJAGOPAL 25-01-2003
00193015 HEMANT KANORIA 30-10-1990
00358658 TAMALI SENGUPTA 04-02-2019
00421564 SUNIL KANORIA 05-07-1989
05229262 PUNITA KUMAR SINHA 20-05-2013
AAXPL4123C SANDEEP KUMAR LAKHOTIA 01-02-2005
00416964 RAM KRISHNA AGARWAL 12-05-2016
00048249 SHYAMALENDU CHATTERJEE 29-04-2009

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