SREI EQUIPMENT FINANCE LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 12 Available. Click Here. |
PAN No AAKCS3431L |
|||||||||||
CIN U70101WB2006PLC109898 |
ROC RoC-Kolkata |
Incorporation Date 13-06-2006 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 109898 |
Registration Date 13-06-2006 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100000,00,000 |
Paid Up Capital Rs. 5966,00,000 |
Contact Information |
E-Mail Address secretarial.sefl@srei.com |
Registered Address 'VISHWAKARMA', 86C, TOPSIA ROAD, KOLKATA WB 700046 IN |
TradeMarksTotal 0 marks found. |
GST Number(s) for SREI EQUIPMENT FINANCE LIMITED |
||
UTTARAKHAND | 05AAKCS3431L1Z8 | |
ASSAM | 18AAKCS3431L1Z1 | |
UTTAR PRADESH | 09AAKCS3431L1Z0 | |
JHARKHAND | 20AAKCS3431L1ZG | |
KARNATAKA | 29AAKCS3431L1ZY | |
GOA | 30AAKCS3431L1ZF | |
CHATTISGARH | 22AAKCS3431L1ZC | |
RAJASTHAN | 08AAKCS3431L1Z2 | |
TAMIL NADU | 33AAKCS3431L1Z9 | |
MAHARASHTRA | 27AAKCS3431L1Z2 | |
TELANGANA | 36AAKCS3431L1Z3 | |
MADHYA PRADESH | 23AAKCS3431L1ZA |
Directors |
||
DIN | Name | Since |
00193015 | HEMANT KANORIA | 12-05-2007 |
00358658 | TAMALI SENGUPTA | 13-08-2019 |
00421564 | SUNIL KANORIA | 12-05-2007 |
05103064 | SURESH KUMAR JAIN | 25-10-2017 |
AMOPB0746N | RITU BHOJAK | 27-11-2017 |
00651362 | DEVENDRA KUMAR VYAS | 01-02-2019 |
ADPPB9745H | MANOJ KUMAR BERIWALA | 03-11-2016 |
02870681 | ASHWANI KUMAR | 01-02-2019 |
India's most comprehensive litigation gathering and reporting.