SPECIAL MINES & MINERALS PRIVATE LIMITEDActivity: Mining & Quarrying in West Bengal.Active |
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CIN U13100WB2011PTC160038 |
ROC RoC-Kolkata |
Incorporation Date 01-03-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 160038 |
Registration Date 01-03-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 25-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 146,60,900 |
Contact Information |
E-Mail Address finance@indochains.com |
Registered Address 126, Mahatma Gandhi Road Kolkata WB 700007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SPECIAL MINES & MINERALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-06-2022 14:02
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23-08-2021 | Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others | High Court of Andhra Pradesh |
Directors |
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DIN | Name | Since |
00469018 | MANOJ PARASRAMPURIA | 01-03-2011 |
02601910 | RAHUL GUPTA | 01-03-2011 |
00469033 | MANISH PARASRAMPURIA | 01-03-2011 |
01117481 | MUKESH KUMAR GUPTA | 01-03-2011 |
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