SPE DUBBING INDIA PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Strike Off |
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CIN U92114DL1997PTC091407 |
ROC RoC-Delhi |
Incorporation Date 30-12-1997 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 091407 |
Registration Date 30-12-1997 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2011 |
Last Balance Sheet Date 31-03-2011 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,020 |
Contact Information |
E-Mail Address prudent999@gmail.com |
Registered Address 40/135 CHITTARANJAN PARK NEW DELHI DL 110019 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SPE DUBBING INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-02-2023 11:31
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SPE DUBBING INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00358658 | TAMALI SENGUPTA | 30-12-1997 |
01057948 | SAMIRAN GUPTA | 31-07-1998 |
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