SOUTHERN INDUSTRIES PVT LTDActivity: Trading in West Bengal.Strike Off |
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CIN U51909WB1947PTC015335 |
ROC RoC-Kolkata |
Incorporation Date 09-05-1947 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 015335 |
Registration Date 09-05-1947 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. 5,00,000 |
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Paid Up Capital Rs. 25,000 |
Contact Information |
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E-Mail Address NA |
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Registered Address 13 MANDEVILLE GARDENS KOLKATA WB 700019 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
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