SOUTHERN HOLDINGS PVT LTDActivity: Finance in Kerala.Under Process of Striking Off |
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CIN U67120KL1991PTC006227 |
ROC RoC-Ernakulam |
Incorporation Date 23-10-1991 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006227 |
Registration Date 23-10-1991 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 29-09-2018 |
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Last Balance Sheet Date 31-03-2018 |
Financials |
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Authorized Capital Rs. 10,00,000 |
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Paid Up Capital Rs. 5,00,000 |
Contact Information |
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E-Mail Address kochi@shettyandthomas.com |
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Registered Address 36/501 MUNDUKOTTACKALKATHRIKADAVU KALOOR KOCHI ERNAKULAM KL 682017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOUTHERN HOLDINGS PVT LTDLast Checked Past / Closed Litigation On 20-05-2022 01:19
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| 01-10-2014 | Avonside Holdings Limited Versus Southern Response Earthquake Services Limited | Court of Appeal of New Zealand |
| 04-06-2014 | Avonside Holdings Limited Versus Southern Response Earthquake Services Limited | Court of Appeal of New Zealand |
| 11-03-2013 | Dengetenge Holdings (PTY) LTD Versus Southern Sphere Mining & Development Company Limited & Others | Supreme Court of Appeal of South Africa |
| 29-09-2009 | Southern Agrifurane Industries Limited, Chennai Versus M/s. Yessir Holdings and Investments Private Limited, Chennai & Another | High Court of Judicature at Madras |
Directors |
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| DIN | Name | Since |
| 00797581 | MUNDUKOTTACKAL THANKACHEN JOY | 08-09-1999 |
| 00685779 | MERCY SHAJI EDACHERIL | 30-08-2001 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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