SOUTHERN HILLS DEVELOPERS PRIVATE LIMITEDActivity: Real Estate and Renting in Karnataka.Active |
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CIN U70102KA2006PTC040789 |
ROC RoC-Bangalore |
Incorporation Date 26-10-2006 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 50 |
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Registration Number 040789 |
Registration Date 26-10-2006 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address ganapathi.joshy@niteshgroup.com |
Registered Address NO. 107, 1ST FLOOR, ANDREWS BUILDING M.G ROAD BANGALORE KA 560001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOUTHERN HILLS DEVELOPERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-03-2023 14:28
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SOUTHERN HILLS DEVELOPERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00304652 | LALGUDI SAPTHARISHI VAIDYANATHAN | 26-10-2006 |
00304555 | NITESH SHETTY | 26-10-2006 |
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