SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Tamil Nadu.Active |
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GST Number(s) 33AAACS5060R1Z2 |
PAN No AAACS5060R |
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CIN U27209TN1962PTC004940 |
ROC RoC-Chennai |
Incorporation Date 04-12-1962 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004940 |
Registration Date 04-12-1962 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 15,00,000 |
Contact Information |
E-Mail Address accounts@southernalloy.org |
Registered Address 1 B JVL TOWERS 117 NELSONMANICKAM RD AMINJIKARI CHENNAI 29 AMINJIKARI CHENNAI 29 TN 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-07-2022 13:40
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28-01-2019 | M/s. Southern Alloy Foundries Private Limited Versus The Collector of Chennai & Others | High Court of Judicature at Madras |
20-09-2018 | Southern Alloy Foundries (P) Ltd., Rep. by its Chairman S. Thiagharajan Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply (Election) Department, Chennai & Others | High Court of Judicature at Madras |
20-12-2011 | Southern Alloy Foundries Pvt. Ltd. Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), rep. by its Chairman and Managing Director & Others | High Court of Judicature at Madras |
01-09-1980 | Regional Commissioner, Epf, Tamil Nadu and Pondicherry Versus Management of Southern Alloy Foundries Private Limited | High Court of Judicature at Madras |
GST Number(s) for SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITED |
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TAMIL NADU | 33AAACS5060R1Z2 |
Directors |
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DIN | Name | Since |
00052307 | MEENAKSHI THIAGARAJAN | 22-03-1986 |
00097080 | RAMANATHAN THIAGARAJAN | 25-03-1992 |
00052293 | THIAGHARAJAN SUNDARESAMUDALIAR | 04-12-1962 |
00052326 | KANDASWAMY THIAGHARAJAN | 30-12-1985 |
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