SOUTH INDIA COMPANY LIMITED

Activity: Business Services in Kerala.
Dissolved
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74900KL1952PLC001113 		ROC
RoC-Ernakulam 		Incorporation Date
28-08-1952
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001113 		Registration Date
28-08-1952 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
ALLEPPEY Alappuzha KL 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SOUTH INDIA COMPANY LIMITED

Last Checked Past / Closed Litigation On 28-03-2021 06:15
22-02-2021 Parameswari & Another Versus The Union of India owning, South Central Railway, Rep.by its General Manager, Chennai High Court of Judicature at Madras
05-02-2021 Edwin Dias e Gama (Ex-parte) & Others Versus Administrator of Communidade, South zone, Communidade Bldg & Others In the High Court of Bombay at Goa
04-02-2021 M/s. GM Infinite Dwelling India Pvt. Ltd., Represented by its Managing Director, Gulam Mustafa Versus The Special Tahsildar, Bangalore South Taluk, Bangalore & Another High Court of Karnataka
01-02-2021 Church of South India Trust Association, Represented by its Honorary Treasurer, C. Robert Bruce & Another Versus The Union of India, represented by the Secretary to the Government, Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
29-01-2021 Dr. R. Christian Ebenezer Versus The Church of South India, Kanyakumari Diocese, Rep by its Moderator & Bishop incharge, Kanyakumari & Others High Court of Judicature at Madras
22-01-2021 Dhariniben Pareshbhai Doshi Versus Veer Narmad South Gujarat University High Court of Gujarat At Ahmedabad
22-01-2021 Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai High Court of Judicature at Madras
20-01-2021 Munnibai Versus Union of India, (Original Respondent) Through The General Manager, South East Central Railway, Bilaspur (C.G.) In the High Court of Bombay at Nagpur
19-01-2021 The Special Tahsildar (LA), South Neighbourhood Scheme, Unit-I, Madurai Versus M. Mahadevan & Another Before the Madurai Bench of Madras High Court
23-12-2020 Aneesh Sekhar, Commissioner, Madurai Municipal Corporation, Madurai Versus J. Vijayakumar Assistant (Rtd), South Zone, Madurai Municipal Corporation Madurai Before the Madurai Bench of Madras High Court
04-12-2020 Vinay Ganesh Prabhu Dessai Versus Government of Goa, through its Dy. Conservator of Forest South Goa Division & Others In the High Court of Bombay at Goa
03-12-2020 Surendra Singh Versus South Eastern Coalfields Limited Through Chief General Manager, S.E.C.L. Chhattisgarh & Others High Court of Chhattisgarh
23-11-2020 M/s. Balamurugan Stores, Rep. by its Partner - N. Mohan Sah Versus The Assistant Commissioner (CT)(FAC), Vellore (South) Assessment Circle, Vellore & Another High Court of Judicature at Madras
09-11-2020 Mani Kumar Rai @ Tere Naam Upper Wok, South Sikkim, at present State Central Prisons, Rongyek, East Sikkim Versus State of Sikkim High Court of Sikkim
06-11-2020 Sanjiv Kumar Mittal Versus Deputy Commissioner (TRC), CGST Commissionerate Delhi South & Others High Court of Delhi
04-11-2020 CUSB Alumni Association through its Convenor Vivek Raj Aaryan @ Aaryan, Bihar Versus Central University of South Bihar through its Registrar, Central University of South Bihar & Others High Court of Judicature at Patna
07-10-2020 TUV SUD South Asia Private Ltd., represented by its authorized Signatory Sri Narayan Krishnan Versus Union of India, Ministry of Steel High Court of Andhra Pradesh
04-09-2020 D.B. Power Ltd., District Janjgir Champa (CG) Versus South Eastern Coalfields Limited (SECL) Through its Chairman-cum-Managing Director, District Bilaspur Chhattisgarh & Others High Court of Chhattisgarh
28-08-2020 Saravanan Versus State Represented By The Inspector of Police, Karaikudi South Police Station, Sivagangai Before the Madurai Bench of Madras High Court
04-08-2020 M/s. South India Road Milk Transport, Rep. by its Proprietor N. Vaidhyananathan Versus The Government of Tamil Nadu, Rep. by the Secretary to the Government, Department of Animal Husbandry, Chennai & Others High Court of Judicature at Madras
04-08-2020 The Commissioner of GST & Central Excise, Chennai South Commissinerate, Chennai Versus M/s. Saksoft Ltd., Perungudi, Chennai High Court of Judicature at Madras
31-07-2020 M/s. The Ramco Cements Ltd., Cement Grinding Unit, Kancheepuram Versus Customs, Excise and Service Tax Appellate Tribunal (South Zonal Bench), Chennai & Another High Court of Judicature at Madras
17-07-2020 South Eastern Coalfields Ltd., Through the Chief General Manager, Chhattisgarh & Another Versus State of Chhattisgarh, Through Secretary, Ministry, D.K.S. Bhawan, Raipur, Chhattisgarh & Others High Court of Chhattisgarh
30-06-2020 S. Santhoshkumar & Another Versus Church of South India, South Kerala Diocese (Siuc), Palayam, Represented by its Secretary & Others High Court of Kerala
25-06-2020 Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another High Court of Delhi
25-06-2020 Tshaka N O & Others Versus Standard Bank of South Africa Limited & Another Supreme Court of Appeal of South Africa
18-06-2020 M/s. CSK Technologies, Hydrabad (Telangana) Versus South Eastern Coalfields Limited, Chhattisgarh & Another High Court of Chhattisgarh
17-06-2020 Commissioner of Customs, Cochin Versus Konkan Storage Systems Kochi Pvt. Ltd., South End Reclamation, Mastyapuri, Willingdon Island High Court of Kerala
12-06-2020 Md Kameual Islam & Others Versus The State, rep.by the Inspector of Police, Dindigul Town South Police Station, Dindigul & Others Before the Madurai Bench of Madras High Court
03-06-2020 Iveco South Africa (Pty) Ltd Versus Centurion Bus Manufacturers (Pty) Ltd Supreme Court of Appeal of South Africa
29-05-2020 The South African History Archive Trust Versus The South African Reserve Bank & Another Supreme Court of Appeal of South Africa
29-05-2020 The South African History Archive Trust & Another The Governor of The South African Reserve Bank, L Kganyago Supreme Court of Appeal of South Africa
20-05-2020 M/s. Prithvi Singh Versus Asst. Commissioner (South), Govt of NCT of Delhi High Court of Delhi
19-05-2020 Tvl.M.R. Motor Company, Represented by its Managing Partner, N. Rajagopal Versus The Assistant Commissioner (CT), (FAC), Salem Town (South) Circle, Salem High Court of Judicature at Madras
19-05-2020 Brij Kishore Dwivedi Versus Union of India, represented by and through the Secretary to the Government of India, New Delhi in the Ministry of Home Affairs, South Block, New Delhi & Others High Court of Tripura
15-05-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
27-04-2020 PKSS Infrastructure Private Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
20-04-2020 MEP Infrastructure Developers Ltd. Versus South Delhi Municipal Corporation & Others High Court of Delhi
17-04-2020 South Durban Community Environmental Alliance Versus MEC For Economic Development, Tourism And Environmental Affairs Kwazulu-Natal Provincial Government & Another Supreme Court of Appeal of South Africa
15-04-2020 Union of India, through General Manager, South East Central Railway, Bilaspur (C.G.) & Another Versus Ganeshibai @ Sunderibai In the High Court of Bombay at Nagpur
16-03-2020 Selvakumar Versus State represented by, The Deputy Superintendent of Police, Thoothukudi City, Thoothukudi South PS, Thoothukudi & Others Before the Madurai Bench of Madras High Court
13-03-2020 Arun Kumar Agarwal Versus South Central Railway & Others High Court of for the State of Telangana
11-03-2020 South Delhi Municipal Corporation of Delhi Through its Commissioner, Delhi Versus M/s. Sawhney Export House Pvt. Ltd. Through its Managing Director, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
10-03-2020 Ashok Kumar Versus The Intelligence Officer, Narcotics Control Bureau, South Zonal Unit, Chennai – 90 High Court of Judicature at Madras
06-03-2020 South Eastern Coalfields Limited Versus Ashok Kumar Thakur High Court of Chhattisgarh
27-02-2020 K. Maharaja Versus The Regional Transport officer, The Regional Transport Office, Madurai South, Madurai & Another Before the Madurai Bench of Madras High Court
27-02-2020 Tvl. Trust Metal, Rep. by its Proprietrix Bhagwanti Devi Versus Assistant Commissioner (CT), Moore Market (South) Assessment Circle High Court of Judicature at Madras
27-02-2020 Vincent @ Deva Sagayam Versus State Rep. by the Inspector of Police, Thanjavur South Police Station, Thanjavur District Before the Madurai Bench of Madras High Court
27-02-2020 D. Soundararajapandian, Joint Commissioner (ST), Chennai(south), Commercial Taxes Department, Chennai & Others V/S The State of Tamil Nadu, Rep.by its Secretary, Commercial Taxes & Registration Department, Chennai & Others High Court of Judicature at Madras
18-02-2020 Principal Commissioner Goods & Service Tax Delhi South Versus Premium Real Estate Developers High Court of Delhi
17-02-2020 Friends of Rajouri Garden Environment (Regd.) & Another Versus South Delhi Municipal Corporation High Court of Delhi
10-02-2020 M/s. Pacific Development Corporation Ltd. V/S South Delhi Municipal Corporation & Another High Court of Delhi
06-02-2020 South Eastern Coalfield Limited, Chhattisgarh & Versus Anil Kumar, Chhattisgarh High Court of Chhattisgarh
31-01-2020 The South India Cine and Television Setting Workers Union Rep.by its President K.G.Jeevanandam (a) K.G.Jeeva Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
30-01-2020 Chandra Ratan Bajaj V/S PIO/Dy. Chief General Manager (South), Delhi Transport Corporation (Govt. of NCT of Delhi) & Others Central Information Commission
24-01-2020 South Indian Artistes' Association, Rep. by its General Secretary, T. Nagar Versus The Registrar of Societies, South Chennai, District Registrar (Admin), Guindy Industrial Estate, Guindy & Others High Court of Judicature at Madras
22-01-2020 M/s. IRCON International Limited, (A Government of India Undertaking), Rep. by its Joint General Manager(South), Bangalore Versus The Government of Tamil Nadu, Rep. by the Superintending Engineer(H), Villupuram High Court of Judicature at Madras
21-01-2020 N. Pandu Versus The Zonal Manager, LIC of India, South Central Zonal Office, Jeevan Bhagya, Saifabad, Hyderabad Telangana State Consumer Disputes Redressal Commission Hyderabad
16-01-2020 Sudarshan & Others Versus South Eastern Coalfields Limited Through Chairman-Cum- Managing Director SECL, Chhattisgarh & Others High Court of Chhattisgarh
14-01-2020 State of Karnataka by Mysuru South Police, Represented by State Public Prosecutor, Bengaluru Versus Nagesha High Court of Karnataka
06-01-2020 S.K. Sarawagi & Co. Private Limited V/S Commissioner of CGST & CX, Kolkata South Commissionerate Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
03-01-2020 Ginni Rajeswari & Others Versus South Central Railway High Court of for the State of Telangana
20-12-2019 Union of India Rep. by its General Manager, South Central Railways, Secunderabad Versus Razia Sulthana & Others High Court of for the State of Telangana
12-12-2019 Tularam @ Khamman Sai Versus South Eastern Coalfields Limited, through its Chairman-cum-Managing Director, Seepat Road, Bilaspur (CG) & Others High Court of Chhattisgarh
10-12-2019 The Assistant Executive Engineer, Kerala State Electricity Board Ltd. Kanjirappally Versus The Consumer Grievance Redressal Forum (South), Kottarakkara, Represented by Its Chairman & Another High Court of Kerala
10-12-2019 Joseph Charles & Others Versus State, Rep. by Inspector of Police, All Women Police Station-South, Madurai & Another Before the Madurai Bench of Madras High Court
25-11-2019 Shanmugam & Others Versus The Executive Magistrate Cum Revenue Divisional Officer, Coimbatore South, Coimbatore & Others High Court of Judicature at Madras
18-11-2019 Nigappa Madivala Versus State by Mysuru South Police High Court of Karnataka
13-11-2019 R. Dharmalingam Versus State by Inspector of Police, CBCID (South) Coimbatore & Others High Court of Judicature at Madras
11-11-2019 Malati Mondal & Another Versus The Chairman South Dum Dum Municipality & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
07-11-2019 Central Board of Trustees EPFO Through APFC Delhi (South) Versus Kendriya Bhandar High Court of Delhi
21-10-2019 Coimbatore South Sarvodaya Sangam, Represented by its Secretary P. Velusamy, Erode Versus Assistant Commissioner of Labour, (Authority under the Payment of Gratuity Act, 1972), Salem & Another High Court of Judicature at Madras
16-10-2019 Kenneth Stanley (alias) Ken Male (South African National, bearing Passport No.408381458) Versus Intelligence Officer, Narcotics Control Bureau, Chennai Zonal Unit, Chennai High Court of Judicature at Madras
10-10-2019 Ajay Kumar & Others Versus South Delhi Municipal Corporation, Through its Commissioner, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
01-10-2019 The Church of South India Trust Association, Tiruchirappalli Thanjavur Diocese, Rep.by its Power Agents & Another Versus M. Ramesh Before the Madurai Bench of Madras High Court
30-09-2019 S. Santhoshkumar & Another Versus Church of South India, District Church (CSI District Church), Thiruvananthapuram, Represented by Its Secretary & Others High Court of Kerala
19-09-2019 Chetan Bagga Versus The Commissioner South Delhi Municipal Corporation & Another High Court of Delhi
18-09-2019 N. Seshaiah Versus South Central Railway Rep. by Its General Manager, Secunderabad & Another High Court of Andhra Pradesh
30-08-2019 Front Line Marketing Kachipukur(South) Versus United India Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
29-08-2019 Rajangam Versus The State, Represented by The Assistant Commissioner of Police, South Range, Tiruppur High Court of Judicature at Madras
21-08-2019 C.G. Babu Versus The South Indian Bank Ltd., Regional Office, Thrissur Represented by its Authorized Officer & Others High Court of Kerala
20-08-2019 The South Indian Bank Ltd., rep., by its Chief Manager, Main Branch, Madurai Versus C. Samson Advocate & Sole Arbitrator & Others Before the Madurai Bench of Madras High Court
19-08-2019 South Delhi Municipal Corporation & Another Versus M/s. Today Homes And Infrastructure Pvt. Ltd. & Others Supreme Court of India
16-08-2019 M.K. Ramakrishnan Versus The Management of Express Carriers Ltd., South India House, Chennai & Another High Court of Judicature at Madras
16-08-2019 M/s Jalan Polytubes Private Limited, Patna & Another Versus The South Bihar Power Distribution Company Limited, Patna & Others High Court of Judicature at Patna
06-08-2019 Rajendra Kumar Goyal & Another Versus South City Project (Kolkata) Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
06-08-2019 Sudhamoy Goutam & Another Versus General Manager, South Eastern Railway West Bengal State Consumer Disputes Redressal Commission Kolkata
05-08-2019 St. Alphonsa Transport, Represented by Its Partner, M.K. Biju, Thrissur & Another Versus Chief Transport Manager (Retail)South, Bharath Petroleum Corporation Limited, Chennai & Others High Court of Kerala
25-07-2019 M/s Shivam Coal Carriers Private Limited, New Delhi Versus South Eastern Coalfields Limited, Chhattisgarh & Others High Court of Chhattisgarh
23-07-2019 M/s. N.L. Technologies Pvt. Ltd., Ernakulam South, Represented by C.V. Varghese, Director, Irinjalakuda Versus Commissioner of Customs, Cochin High Court of Kerala
22-07-2019 CESC Limited & Another Versus The Appellate Authority & The Superintendent Engineer & Circle Manager, 24-Parganas (South) Distriution Circle, Wbsedcl & Others. High Court of Judicature at Calcutta
12-07-2019 The Government of Tamil Nadu rep. by its Principal Secretary to Government Public Works Department Secretariat, Chennai Versus National Green Tribunal South Zone, Kamarajar Salai Chennai & Others High Court of Judicature at Madras
26-06-2019 M/s. Mehrotra Buildicon (P) Ltd., M.P Versus Deputy Chief Engineer (Con.), South East Central Railway, Raipur & Others High Court of Chhattisgarh
11-06-2019 The Chief Engineer/CN/South/Ms, Southern Railway, Chennai & Another Versus M/s. Rail One Projects Pvt. Ltd., Rep. by K. Kotiredddy, Managing Director High Court of Judicature at Madras
07-06-2019 Union of India, Owning South Central Railway, Rep. by its General Manager, Secunderabad Versus S. Janaki & Another High Court of Judicature at Madras
06-06-2019 M/s. Bishan Saroop Kishan Agro Industries (P) Ltd., SLV Industrial Estate, Bangalore & Others Versus The Customs, Excise and Service Tax, Appellate Tribunal, South Zonal Bench, Chennai & Another High Court of Judicature at Madras
04-06-2019 South India Minerals Corporation, Chennai Versus The Assistant Commissioner of Income Tax, Chennai High Court of Judicature at Madras
03-06-2019 Tvl.Duracon Automation Represented by its Proprietor, Hosur Versus Assistant Commissioner(ST) Hosur(South) High Court of Judicature at Madras



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