SOUTH CITY PROJECTS (KOLKATA) LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U21019WB1995PLC071252
ROC
RoC-Kolkata
Incorporation Date
27-04-1995
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
071252
Registration Date
27-04-1995
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
11-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 450,07,000



Contact Information

E-Mail Address
secretarial@southcityprojects.com
Registered Address
375 PRINCE ANWAR SHAH ROADWEF 15/10/2004 JADAVPUR KOLKATA WB 700068 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SOUTH CITY PROJECTS (KOLKATA) LIMITED

Last Checked Past / Closed Litigation On 14-03-2023 22:59
07-04-2021 South City Projects (Kolkata) Ltd., Versus Ideal Real Estates Pvt. Ltd. High Court of Judicature at Calcutta
03-02-2021 Kolkata Metropolitan Development Authority Versus South City Projects (Kolkata) Ltd. & Another High Court of Judicature at Calcutta
03-02-2021 Kolkata Metropolitan Development Authority Versus South City Projects (Kolkata) Ltd. & Another High Court of Judicature at Calcutta
04-04-2017 Jugal Kishore Sadani Versus South City Projects (Kolkata) Limited High Court of Judicature at Calcutta
26-05-2014 Utpal Basu & Another Versus South City Projects (Kolkata) Limited West Bengal State Consumer Disputes Redressal Commission Kolkata
31-01-2012 Ghanshyam Sharma & Another Versus South City Projects (Kolkata) Limited High Court of Judicature at Calcutta
15-09-2010 South City Projects (Kolkata) Limited Versus Jugal Kishore Sadani & Others High Court of Judicature at Calcutta



Directors

DIN Name Since
00049639 PRADEEP KUMAR SUREKA 21-01-2004
00080388 RAVI TODI 30-09-2016
00416964 RAM KRISHNA AGARWAL 07-07-2014
00855466 HARI MOHAN MARDA 07-07-2014
AEEPB5055J MAN MOHAN BAGREE 18-03-2016
AFRPD2851A NIKHIL CHANDRA DAS 18-03-2016
00920819 JUGAL KISHORE KHETAWAT 24-11-2001
00128637 RAJENDRA KUMAR BACHHAWAT 24-11-2001
AFQPA8865A PARIMAL GUNVANTRAI AJMERA 20-11-2006
00627506 SUSHIL KUMAR MOHTA 24-11-2001

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