SOON-N-SURE HOLDINGS LTDActivity: Finance in Maharashtra.Active |
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CIN U65990MH1981PLC024643 |
ROC RoC-Mumbai |
Incorporation Date 18-06-1981 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024643 |
Registration Date 18-06-1981 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 315,00,000 |
Contact Information |
E-Mail Address pic.secretarial@gmail.com |
Registered Address 701, 7th Floor, Mangal Kutir, Arya Vidya Mandir Road, Juhu Mumbai Mumbai City MH 400049 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOON-N-SURE HOLDINGS LTDLast Checked Past / Closed Litigation On 08-02-2023 00:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SOON-N-SURE HOLDINGS LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00066896 | SHAKTI RANI SHARMA | 21-08-1995 |
01396540 | RAJA HARBINDER SINGH CHOPRA | 22-10-1997 |
00129891 | HARVINDER SINGH CHOPRA | 22-03-2014 |
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