SOMASUNDARAM CORPORATION PRIVATE LIMITED

Activity: Community, personal & Social Services in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U93090TN1956PTC002521 		ROC
RoC-Chennai 		Incorporation Date
01-04-1956
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002521 		Registration Date
01-04-1956 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
19, MARTHANDAPURAM II STREET PUDUKOTTAI Chennai TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SOMASUNDARAM CORPORATION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 24-04-2022 18:55
17-02-2022 M/s. Sri Meenakshi Traders, Rep. by its proprietor, M. Somasundaram & Another Versus The Secretary to Government Agriculture Department, Chennai & Others High Court of Judicature at Madras
09-02-2022 Sivaraj Versus Somasundaram High Court of Judicature at Madras
06-12-2021 K. Somasundaram Versus The Superintending Engineer, Tamil Nadu Electricity Board, CEDC/West Thirumangalam, Chennai & Others High Court of Judicature at Madras
31-08-2021 Somasundaram Balu & Another Versus Green Avenue Homes & Gardens Represented by its proprietor & Managing Director & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
23-08-2021 Management, Central Cooperative Bank Ltd., Coimbatore, Rep. by Its General Manager A. Muthusamy, Versus N. Somasundaram & Others High Court of Judicature at Madras
13-07-2021 S. Jagan Somasundaram Versus The Commissioner, Hindu Religious and Charitable Endowments, Adminstration Department, Madras & Another High Court of Judicature at Madras
24-03-2021 M/s. Yarn Distributors, Rep. by its partner, Gopalal Mundra, Calcutta Versus National Textile Corporation (Tamil Nadu & Pondicherry) Ltd., Coimbatore, Unit : Somasundaram Mills, Coimbatore & Others High Court of Judicature at Madras
17-02-2021 Somasundaram Versus Parameswariammal (Deceased), Represented by her Legal Representatives & Others High Court of Judicature at Madras
17-02-2021 Somasundaram Versus Parameswariammal (Deceased), Represented by her Legal Representatives & Others High Court of Judicature at Madras
17-02-2021 Somasundaram Versus Parameswariammal (Deceased), Represented by her Legal Representatives & Others High Court of Judicature at Madras
16-12-2020 N. Somasundaram Versus The Superintending Engineer, Dindigul Electricity Board Distribution Circle, Tamil Nadu Distribution and Distribution Corporation Limited, Dindigul & Another Before the Madurai Bench of Madras High Court
30-11-2020 A/m. Mela Mari Amman Temple, Rep.by its Hereditary Trustee, R. Somasundaram Versus he Deputy Superintendent of Police, Vedaranyam, Nagapattinam & Another High Court of Judicature at Madras
28-10-2020 S. Somasundaram (deceased) & Others Versus Government of India, Rep. by Under Secretary, Ministry of Home Affairs, New Delhi & Others High Court of Judicature at Madras
09-10-2020 Somasundaram Versus The Senior Regional Manager, Agriculture Insurance Company of India Ltd. & Others Before the Madurai Bench of Madras High Court
01-09-2020 Karthik Versus Somasundaram & Another High Court of Judicature at Madras
03-06-2020 Somasundaram @ Somu Versus The State Rep. By The Deputy Commissioner of Police Supreme Court of India
10-01-2020 A. Somasundaram & Another Versus The Inspector General of Registration & Others High Court of Judicature at Madras
18-12-2019 Somasundaram Chettiar Primary School V/S The District Educational Officer, Sivagangai & Another High Court of Judicature at Madras
28-11-2019 V.R. Somasundaram Versus The Commissioner, Hindu Religious & Charitable Endowment Board, Chennai & Others High Court of Judicature at Madras
18-10-2019 C. Somasundaram Versus The Assistant Commissioner (CT) (FAC), Sankagiri & Another High Court of Judicature at Madras
18-10-2019 C. Somasundaram Versus The Assistant Commissioner (CT) (FAC), Sankagiri & Another High Court of Judicature at Madras
27-09-2019 State Rep. by the Public Prosecutor & Another V/S Somu @ Somasundaram & Others Before the Madurai Bench of Madras High Court
09-07-2019 State Bank of India, Represented by its Branch Manager, Arasaradi Branch, Somasundaram Colony, Maduari Versus K.Thakshinamurthy & Others Before the Madurai Bench of Madras High Court
26-04-2019 C. Somasundaram Versus The Inspector of Police, Trichy & Others Before the Madurai Bench of Madras High Court
26-04-2019 M. Somasundaram Versus The Director of Pension & Others High Court of Judicature at Madras
26-03-2019 M/s. Shri Lakshmi Dhall Mill, Rep. by its Partner, S. Somasundaram Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
25-03-2019 Somasundaram Versus Parameswari Ammal (Deceased) & Others High Court of Judicature at Madras
22-01-2019 PR. Somasundaram & Others Versus The District Collector, Sivagangai District & Others Before the Madurai Bench of Madras High Court
22-01-2019 P.R. Somasundaram & Others Versus The District Collector, Collector Officer, Sivagangai & Others Before the Madurai Bench of Madras High Court
03-12-2018 Mannammal Versus Somasundaram Varalaksmi High Court of Judicature at Madras
24-07-2018 The Annamalai University, Rep. By its Registrar, Cuddalore & Another Versus M. Somasundaram High Court of Judicature at Madras
22-06-2018 V. Muthu Veera Surili Ammal Versus Somasundaram & Others Before the Madurai Bench of Madras High Court
28-03-2018 The Secretary to Government, School Education Department, Chennai & Others Versus The Tamil Nadu Higher Secondary Vocational Teachers Welfare Association rep. by its State President Thiru V. Somasundaram, Kondithope High Court of Judicature at Madras
08-12-2017 Somasundaram Versus R. Malliga & Others High Court of Judicature at Madras
04-12-2017 Minor Ulagammal @ Kanthimathi Versus S. Somasundaram & Others Before the Madurai Bench of Madras High Court
23-11-2017 G. Somasundaram & Others Versus Union of India, rep. by The Chairman, Railway Board, New Delhi & Others High Court of Judicature at Madras
09-11-2017 The Board of Directors, The Tamil Nadu Industrial Investment Corporation Ltd., Rep. by its Chairman, Chennai & Others Versus N. Somasundaram High Court of Judicature at Madras
30-10-2017 A. Somasundaram Versus Thirulochani Devi High Court of Judicature at Madras
12-10-2017 Alagu Somasundaram & Others Versus The State rep. by The Inspector of Police, District Crime Branch, Sivagangai & Another Before the Madurai Bench of Madras High Court
07-09-2017 P. Somasundaram & Another Versus State Rep. by The Inspector of Police, District Crime Branch, Thoothukudi & Another Before the Madurai Bench of Madras High Court
22-08-2017 Somu @ Somasundaram & Others Versus The Commissioner, Tamil Nadu Hindu Religious and Charitable Endowment Board & Others High Court of Judicature at Madras
24-07-2017 Somasundaram Versus The Chief Commissioner of Income Tax & Others High Court of Kerala
01-06-2017 Avani Versus Somasundaram & Others High Court of Judicature at Madras
22-03-2017 K.S. Somasundaram & Others Versus M. Chitra High Court of Judicature at Madras
21-02-2017 Somasundaram Memorial Social Education Rural Development Society V/S Commr. of C. Ex., Cus. & S.T., Hyderabad-III Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
20-02-2017 A. Somasundaram Versus The Secretary to Government Home Department, Government of Tamil Nadu & Others High Court of Judicature at Madras
20-02-2017 A. Somasundaram Versus The Secretary to Government Home Department, Government of Tamil Nadu & Others High Court of Judicature at Madras
11-01-2017 M.V. Somasundaram Versus Tamizharasi & Others High Court of Judicature at Madras
16-12-2016 Somasundaram Versus Kathalingam High Court of Judicature at Madras
02-12-2016 S.A. Zahir Hussain & Another Versus T. Somasundaram High Court of Judicature at Madras
23-11-2016 Somasundaram Versus The Managing Director, Tamilnadu State Transport Corporation Ltd., Before the Madurai Bench of Madras High Court
10-11-2016 K. Somasundaram Versus S. Sundaramoorthy & Another High Court of Judicature at Madras
29-09-2016 A. Somasundaram, Deputy Superintendent of Police, Chennai Versus The Secretary to Government, Home Department, Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
28-09-2016 Somasundaram @ Somu Versus State Rep. By Dy. Comm. of Police Supreme Court of India
13-07-2016 M. Somasundaram & Others Versus Vetrivel High Court of Judicature at Madras
21-06-2016 K.C. Somasundaram & Others Versus Dr.T.G. Prabhakar High Court of Judicature at Madras
28-01-2016 M.K. Muthu Versus Somasundaram, The Inspector of Police (Crime), Tirunelveli Before the Madurai Bench of Madras High Court
14-10-2015 K. Muniappan Versus K.T. Somasundaram & Another High Court of Judicature at Madras
08-10-2015 M. Somasundaram Versus Kamali Before the Madurai Bench of Madras High Court
07-09-2015 The Thyagaraya Nagar Social Club by its Secretary Somasundaram & Another Versus The Woodlands Tiffin Room rep by K. Krishnamoorthy & Another High Court of Judicature at Madras
01-09-2015 Somasundaram Versus Rajeswari & Others High Court of Judicature at Madras
27-04-2015 C. Somasundaram Versus The Director General of Police & Another Before the Madurai Bench of Madras High Court
17-04-2015 C. Somasundaram Versus S. Rukmini High Court of Karnataka
02-03-2015 S. Somasundaram Versus The State Rep. by The Inspector of Police, TVMCH Police Station, (Tirunelveli Medical College Hospital Police Station), Tirunelveli & Another Before the Madurai Bench of Madras High Court
16-02-2015 Somasundaram Versus The Inspector of Police, Aranthangi Police Station, Pudukottai & Another Before the Madurai Bench of Madras High Court
13-10-2014 Amaravathy Somasundaram Versus Chief Commissioner of Income-tax High Court of Kerala
04-07-2014 S. Somasundaram Versus The Superintendent of Police, CBCID Wing, SIPCO Campus, Chennai & Others Before the Madurai Bench of Madras High Court
09-01-2014 The Branch Manager, Punjab National Bank, (Old Nedungadi Bank) Thrikkannapuram, Kuttippuram Versus P.R. Somasundaram & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-11-2013 The Management of ABT Parcel Service Versus Somasundaram & Another High Court of Judicature at Madras
02-08-2013 Dr. M. Somasundaram Versus The Special Officer The Tamil Nadu Apex Co-op. Bank Ltd. Chennai & Others High Court of Judicature at Madras
24-07-2013 Kandasamy & Others Versus A/M. Ekambareshwarar & Kamatchiamman Deity & Temple, Thuraiyur, rep. by its Trustee Somasundaram, Thuraiyur & Another Before the Madurai Bench of Madras High Court
13-07-2013 S. Kandhan Versus Somasundaram & Another High Court of Judicature at Madras
03-07-2013 S. Kandhan Versus Somasundaram (remained ex-parte before the trial Court) & Others High Court of Judicature at Madras
02-04-2013 M. Somasundaram Versus The Principal Chief Conservator of Forests, Chennai & Another Before the Madurai Bench of Madras High Court
15-03-2013 R. Thangaraj Versus A.S. Somasundaram & Others Before the Madurai Bench of Madras High Court
01-03-2013 D. Somasundaram Versus The Director General of Prisons, Tamil Nadu, Chennai & Another High Court of Judicature at Madras
13-02-2013 G. Somasundaram & Another Versus The Tamil Nadu Industrial Co-operative Bank Ltd. High Court of Judicature at Madras
31-01-2013 A. Somasundaram Versus R. Balaganesan Before the Madurai Bench of Madras High Court
06-12-2012 N. Thirumal represented by his Power Agent T.R. Krishnan Versus K. Somasundaram & Another Before the Madurai Bench of Madras High Court
11-10-2012 The Branch Manager, Oriental Insurance Company Limited Versus Minor Chakaravarthy, rep. by his father and natural guardian Somasundaram & Others Before the Madurai Bench of Madras High Court
08-08-2012 Kaliappan (Died) & Others Versus A.K. Somasundaram (Died) & Others High Court of Judicature at Madras
10-07-2012 K. Somasundaram & Others Versus Arumugam (Deceased) & Others High Court of Judicature at Madras
27-04-2012 Kousalya Somasundaram Versus The Commissioner of Customs (Imports) Customs House Central Administrative Tribunal Madras Bench
24-04-2012 Somasundaram Super Spinning Mills, Muthanenthan Post, Sivagangai District, (Unit of Tamil Nadu Textiles Corporation), through its Managing Director Versus The Presiding Officer, Employees Provident Fund Appellate Tribunal & Another Before the Madurai Bench of Madras High Court
14-03-2012 Somasundaram & Others Versus P. Pavayee & Another High Court of Judicature at Madras
06-02-2012 Somasundaram Versus The Secretary to Government Education Department & Another High Court of Judicature at Madras
18-01-2012 C. Somasundaram Versus The Director General of Police & Others Before the Madurai Bench of Madras High Court
30-11-2011 Somasundaram Versus Indian Oil Corporation & Others High Court of Judicature at Madras
18-11-2011 P.S.S. Somasundaram Chettiar Managing Director, Somasundaram Mills (Pvt.) Ltd. & Others Versus Union of India, Rep. by: The Secretary, Ministry of Textiles & Others High Court of Judicature at Madras
05-11-2011 Somasundaram Memorial Social, Educational Rural Development Society, Represented by its President V.S. Chandra Sekhar Versus The A.P. State Road Transport Corporation, Represented by its Regional Manager High Court of Andhra Pradesh
10-10-2011 Lovato Gas G.P.A. Strada Communale Castle Versus S.C. Somasundaram M/s. Raajan Automobiles Private Limited & Another Intellectual Property Appellate Board
28-09-2011 Arun Suri Versus Somasundaram Ramkumar Intellectual Property Appellate Board
06-09-2011 Authorized Signatory, ICICI Lombard General Insurance Co.Ltd., Versus N. Somasundaram & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
14-07-2011 S.K. Somasundaram Versus The Assistant Director of Land Survey Records, Virudhunagar & Others Before the Madurai Bench of Madras High Court
24-06-2011 The Management, The Coimbatore District Central Co-operative Bank Ltd, Coimbatore Versus N. Somasundaram & Others High Court of Judicature at Madras
15-02-2011 Tamil Nadu Higher Secondary School Head Masters Association rep. By State Legal Secretary V.P. Somasundaram Versus Special Secretary to Government, Chennai & Another High Court of Judicature at Madras
07-02-2011 TEXMAK Engineers represented by its Partner, B. Somasundaram Versus The Government of Tamil Nadu represented by its Secretary to Government, Chennai & Others High Court of Judicature at Madras
19-11-2010 K.K.A. Somasundaram Versus The Secretary, Government of Tamilnadu, Fisheries Department, Chennai & Another Before the Madurai Bench of Madras High Court
16-11-2010 M/s. Shri Amman Steel and Allied Industries, Represented by its Director M. Somasundaram, Trichy & The Appellate Deputy Commissioner, (Commercial Taxes) (FAC), Trichy & Another Before the Madurai Bench of Madras High Court
29-10-2010 K. Karmegam Versus S. Somasundaram Before the Madurai Bench of Madras High Court



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