SOLAR HOUSING & INFRASTRUCTURE LIMITEDActivity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Uttar Pradesh.Amalgamated |
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CIN U21011UP1983PLC006304 |
ROC RoC-Kanpur |
Incorporation Date 29-10-1983 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006304 |
Registration Date 29-10-1983 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 60,01,400 |
Contact Information |
E-Mail Address solarhousinginfrastructureltd@gmail.com |
Registered Address FLAT NO. 101, "RATAN BIHARI" PREMISES NO. 20/204, CHATAI MOHAL, KANPUR UP 208001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOLAR HOUSING & INFRASTRUCTURE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SOLAR HOUSING & INFRASTRUCTURE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00130986 | CHANDRA KISHORE ARORA | 03-08-1998 |
00159563 | ATUL BAGLA | 03-11-2014 |
00131096 | ASHOK KAPUR | 28-12-1998 |
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