SOFTWARE CONSORTIUM (INDIA) PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
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CIN U72200DL1996PTC083512 |
ROC RoC-Delhi |
Incorporation Date 28-11-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 083512 |
Registration Date 28-11-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,02,000 |
Contact Information |
E-Mail Address NA |
Registered Address 1056, SECTOR-A, POCKET-A, VASANT KUNJ, NEW DELHI DL 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOFTWARE CONSORTIUM (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-05-2022 11:57
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08-08-2019 | Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another | High Court of Judicature at Madras |
02-01-2019 | M/s. Consolidated Construction Consortium Ltd. Versus Software Technology Parks of India, Chennai & Another | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
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