SOFTWARE INDIA PRIVATE LIMITED

Activity: Business Services in Rajasthan.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
29 Available. Click Here. 		PAN No
AAECN3788K
CIN
U72200RJ1995PTC010577 		ROC
RoC-Jaipur 		Incorporation Date
22-08-1995
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
010577 		Registration Date
22-08-1995 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 3,15,500



Contact Information
E-Mail Address
cnetrupesh@hotmail.com
Registered Address
H-1-57 RIICO INDUSTIRIAL AREA, BINADAYKA,, JAIPUR RJ 000000 IN



TradeMarks

Total 1 marks found.
SIP, Class 9, Registered




Some PAST Judgements / Case Laws similar to SOFTWARE INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-04-2022 23:15
01-04-2022 Sunil Chajed & Another Versus H P Software Company Pvt Ltd (Hewlett Packard (India) Software Operations Private Limited) Having Registered Office That Mahadevapura, Bengaluru High Court of Karnataka
07-02-2022 Newgen Software Technologies Limited Versus Oxygen Business Park Private Limited High Court of Delhi
11-01-2022 SVAM Software Ltd. & Others Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-01-2022 Oracle Financial Services Software Limited Versus Deputy Commissioner of India Tax Circle 13(1) (1) & Others High Court of Judicature at Bombay
29-11-2021 M/s. Creative Decision Systems & Software Pvt. Ltd., Represented by its Managing Director, Suresh Kumar Mathur, Bangalore & Others Versus The Debt Recovery Tribunal-1, Represented by its Recovery Officer-1, Bengaluru & Others High Court of Karnataka
01-10-2021 Vishwa Travels and Courier, Through Sunil Bapurao Deshpande Versus Amazing Software Agencies, Through Sameer Ganpati Padwal In the High Court of Bombay at Aurangabad
31-08-2021 Surendar Chitoor Pandarirao Versus EPIKInDiFi Software & Solutions Pvt. Ltd., Rep. by its Directors Rajendra Awasthi & Malavika Awasthi, Chennai High Court of Judicature at Madras
13-08-2021 YENNES Infotech (P) Ltd., Rep. by its Director, Sales and Strategy S. Saiseshan Versus The Managing Director, eNoah Solution Pvt. Ltd., Elnet Software City, Chennai & Another High Court of Judicature at Madras
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
17-02-2021 Principal Commissioner of Income Tax, Chennai Versus M/s. SRM Systems & Software P. Ltd., Chennai High Court of Judicature at Madras
25-01-2021 M/s. Palpap Ichinichi Software International Limited, Rep. by its Chairman cum CEO Senthilkumar, Chennai & Another Versus The Assistant Director High Court of Judicature at Madras
04-01-2021 D. Vigneshwara Aithal Versus Krishna Automation & Software Solutions Pvt. Ltd. & Others High Court of Karnataka
17-08-2020 Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. High Court of Delhi
02-01-2020 Gemini Software Solutions Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore
15-11-2019 Securities & Exchange Board of India, Represented by its Chariman Versus DSQ Software Limited, Chennai & Another High Court of Judicature at Madras
01-10-2019 Axestrack Software Solutions Pvt. Ltd. Versus Harman Singh Arora National Company Law Appellate Tribunal
12-09-2019 FFR Software Pvt. Ltd. & Others Versus Union Of India & Others High Court of Gujarat At Ahmedabad
04-09-2019 M/s. Kone Elevator India Pvt. Ltd., Rep. by its Company Secretary, C.V.S. Krishna Kumar, Aynambakkam, Chennai Versus M/s.Indo Pacific Software and Entertainment Limited, Nagpur & Another High Court of Judicature at Madras
08-08-2019 Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another High Court of Judicature at Madras
05-08-2019 Commissioner of Income Tax, Chennai Versus M/s. Pentafour Software Employees' Welfare Foundation, Chennai High Court of Judicature at Madras
09-07-2019 Nirmal Software Services Pvt. Ltd. Versus Dr. Babasaheb Ambedkar Marathwada University & Others Supreme Court of India
22-04-2019 Maars Software International Ltd. & Another Versus Union of India & Others Supreme Court of India
29-01-2019 Pr. Commissioner of Income Tax -16 Versus UTV Software Communication Ltd. High Court of Judicature at Bombay
02-01-2019 M/s. Consolidated Construction Consortium Ltd. Versus Software Technology Parks of India, Chennai & Another High Court of Judicature at Madras
30-11-2018 HDB Financial Services Limited Versus M/s. Remo Software Pvt. Ltd. & Others High Court of Karnataka
30-11-2018 HDB Financial Services Limited Versus M/s. Remo Software Pvt. Ltd. & Others High Court of Karnataka
20-11-2018 MSC Software Corporation & Another Versus S. Ramanathan & Another High Court of Delhi
25-10-2018 Acit, Circle-52(1), New Delhi Versus N.S. Software, New Delhi Income Tax Appellate Tribunal Delhi
23-10-2018 M/s. Polaris Consulting & Services Ltd, Formerly known as M/s. Polaris Software Lab Limited), Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
05-10-2018 Fortune Pai Software Private Limited, Bangalore & Another Versus Karnataka Industrial Area Development Board, Bangalore & Another High Court of Karnataka
10-09-2018 M/s. Academic Centre of Software & Management Excellence Pvt. Ltd. Rep. by its Director Rafat Siddiqui & Another Versus Registrar of Companies, Chennai High Court of Judicature at Madras
03-07-2018 The Pr. Commissioner of Income Tax CIT(A) & Another Versus M/s. Ketera Software India Pvt. Ltd. High Court of Karnataka
18-04-2018 PR. Commissioner of Income Tax Versus M/s. N.S. Software (Firm) High Court of Delhi
22-03-2018 Assistant Commissioner of Income Tax Circle-16(1), Mumbai Versus Shri Shrey Sharma Guleri Prime Channel Software Communications (P.) Ltd. Income Tax Appellate Tribunal Mumbai
20-03-2018 In the matter of: Pratham Software Private Limited Versus Pratham Solutions Private Limited National Company Law Tribunal New Delhi
28-11-2017 Bank of New York Mellon Versus Cranes Software International Ltd. High Court of Karnataka
16-10-2017 Svam Software Ltd. Versus Securities & Exchange Board of India SEBI Bhavan & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
21-09-2017 Mobilox Innovations Private Limited V/S Kirusa Software Private Limited Supreme Court of India
29-08-2017 Bhash Software Labs Pvt. Ltd. Versus Mobme Wireless Solutions Ltd. National Company Law Appellate Tribunal
23-08-2017 Vasanth Guruvayur Balakrishnan having residence at 27/11, 1st Seaward Road Versus Velankani Software Private Limited & Another High Court of Judicature at Madras
10-08-2017 Integra Software Services Pvt. Ltd V/S CCE & ST, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-08-2017 M/s. Remo Software Pvt. Ltd Having regd. Office at Saleh Center & Others Versus HDB Financial Services Ltd. Registered Officer at Radhika & Others High Court of Karnataka
23-06-2017 Pecon Software Ltd V/S Commissioner of Service Tax-II, Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
24-05-2017 Kirusa Software P. Ltd. Versus Mobilox Innovations P. Ltd. National Company Law Appellate Tribunal
24-05-2017 Kirusa Software Private Ltd. Versus Mobilox Innovations Private Ltd. NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
13-04-2017 Integra Software Services Pvt. Ltd V/S CCE, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-04-2017 Pr. Commissioner of Income Tax, Vadodara Versus Nexus Software Ltd. High Court of Gujarat At Ahmedabad
28-02-2017 Raftaar Media Pvt Ltd. Versus Noida Software Technology Park Ltd. Supreme Court of India
14-02-2017 M/s. Angel Admark Pvt. Limited, New Delhi represented by its Board of Resolution Holder C. Sudhakaran Versus M/s. Noida Software Technology Park Ltd. (NSTPL), New Delhi & Others High Court of Kerala
27-01-2017 Kirusa Software Pvt. Ltd Versus Mobilox Innovations Pvt. Ltd National Company Law Tribunal Mumbai
27-01-2017 Kirusa Software P. Ltd Versus Mobilox Innovations P. Ltd National Company Law Tribunal Mumbai
27-01-2017 Kirusa Software Pvt. Ltd. Versus Mobilox Innovations Pvt. Ltd. NATIONAL COMPANY LAW TRIBUNAL (MUMBAI BENCH)
12-01-2017 Thought Works Inc Versus Super Software Pvt. Ltd & Others High Court of Delhi
02-01-2017 Sai Software and Informatics V/S Commr. of Cus., C. Ex. & S.T., Guntur Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
25-10-2016 Financial Software and Systems (P) Ltd. Versus S. Pawan Kumar Gupta & Another In the High Court of Judicature at Hyderabad
17-10-2016 Symantec Software Solutions Pvt. Ltd. & Others Versus R. Modi & Others High Court of Delhi
28-09-2016 M/s. Cambridge Solutions Limited, Bangalore Versus Global Software Limited, Chennai & Others High Court of Judicature at Madras
07-09-2016 Integra Software Services Pvt. Ltd. Versus Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
31-08-2016 Securities & Exchange Board of India Versus DSQ Software Ltd. & Another Supreme Court of India
01-06-2016 State of Keralarep. by The Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus M/S. Techsmith Software (P) Ltd. High Court of Kerala
18-02-2016 In Re: Rishabh Software Private Limited High Court of Gujarat At Ahmedabad
19-01-2016 Financial Software & Systems Private Ltd. Versus Brilliant Tutorials Private Limited High Court of Judicature at Madras
07-12-2015 M/s. Noida Software Technology Park Ltd. Versus M/s Media Pro Enterprise India Pvt. Ltd. & Others Telecom Disputes Settlement Appellate Tribunal New Delhi
07-12-2015 M/s. UTV Motion Pictures Corporate Office : UTV Software Communications Ltd. & Others Versus M/s. Murphy Enterprises In the High Court of Bombay at Goa
03-12-2015 Assisstant Commissioner of Income-tax, Circle -17(1), Hyderabad Versus D.E. Shaw India Software (P.) Ltd. Income Tax Appellate Tribunal Hyderabad
07-10-2015 Sandesh Limited Versus Transmedia Software Limited, Through Jasmin B Shah High Court of Gujarat At Ahmedabad
11-09-2015 The Bank of New York Mellon, London Branch, By its Constituted Attorney, Aneish Kumar Versus M/s. Cranes Software International Limited High Court of Karnataka
11-09-2015 Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai Income Tax Appellate Tribunal Chennai
25-08-2015 M/s. Transvision Software & Data Solutions Pvt.Ltd. & Another Versus The State of Karnataka, Rep. By Energy Department & Others High Court of Karnataka
29-07-2015 Commissioner of Income Tax III, Central Revenue Buildings, Bangalore & Another Versus Mphasis Software & Service India Pvt. Ltd. High Court of Karnataka
30-06-2015 Aquila Software Services Hyderabad (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle-10 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
16-06-2015 Deputy Commissioner of Income-tax, Circle 1(1), Pune Versus BMC Software India (P.) Ltd. Income Tax Appellate Tribunal Pune
02-06-2015 Gbots Software Development Centre Pvt. Ltd. (PCS India) Kochi & Another Versus IBS Software Services Pvt. Ltd. Thiruvanathapuram represented by its Company Secretary Ramesh Babu Madhanagopal High Court of Kerala
01-06-2015 Mallikarjunaiah Hire Matta Versus Logipro Software Private Limited, Bengaluru & Others High Court of Karnataka
27-05-2015 Noida Software Technology Park Ltd. Versus Ministry of Information & Broadcasting Telecom Disputes Settlement Appellate Tribunal New Delhi
17-04-2015 Sysarris Software (India) (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle 12 (3), Bangalore Income Tax Appellate Tribunal Bangalore
20-03-2015 IBS Software Services (P.) Ltd. Versus Union of India High Court of Kerala
27-02-2015 M/s. Global Software Ltd., Chennai rep. by its Authorised Signatory Y.V. Murali Babu Versus The Secretary Housing & Urban Development Chennai & Another High Court of Judicature at Madras
23-02-2015 Adobe Systems Software Ireland Ltd. Versus Assistant Director of Income-tax (International Taxation), Circle (1), New Delhi Supreme Court of India
04-02-2015 Triniti Advanced Software Labs (P.) Ltd. Versus Income-tax Officer, Ward 2 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
27-01-2015 Symantec Software Solutions Pvt. Ltd. & Others Versus R. Modi & Others High Court of Delhi
27-01-2015 Symantec Software Solutions Pvt. Ltd. & Others Versus R. Modi & Others High Court of Delhi
21-01-2015 DE Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle -1(2), Hyderabad Income Tax Appellate Tribunal Hyderabad
05-01-2015 Commissioner of Income-tax Versus Rational Software Corpn. India (P.) Ltd. High Court of Karnataka
28-11-2014 Siemens Industry Software Pte Ltd. Versus Lion Global Offshore Pte Ltd. Supreme Court of Singapore
28-11-2014 X-Procure Software Sa (Pty) Ltd. Versus Sutherland, Terry Linda Supreme Court of Appeal of South Africa
14-11-2014 Quality Engineering & Software Technologies (P.) Ltd. Versus Deputy Commissioner of Income Tax, Bangalore Income Tax Appellate Tribunal Bangalaore
15-10-2014 Noida Software Technology Park, Ltd. Versus Sindhi Kachchhi Entertainment Corporation Ltd. Telecom Disputes Settlement Appellate Tribunal New Delhi
13-10-2014 D.E. Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 1 (2), Hyderabad Income Tax Appellate Tribunal Hyderabad
23-09-2014 Oracle Financial Services Software Limited Versus Securities & Exchange Board of India SEBI Bhavan & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-09-2014 Commissioner of Income Tax, Chennai III Versus M/s. Soffia Software Limited High Court of Judicature at Madras
25-08-2014 Commissioner of Income Tax Versus M/s. Live Connection Software Solutions Pvt. Ltd High Court of Judicature at Madras
14-08-2014 Success Software Versus The Director of Rural Development & Others Before the Madurai Bench of Madras High Court
14-08-2014 Success Software Versus The Director of Rural Development & Others Before the Madurai Bench of Madras High Court
30-07-2014 M/s. Wiltech Software Solutions Pvt. Ltd. represented by Ashok Mammen General Manager Versus Abbf Bau Soft AG & Another High Court of Kerala
25-07-2014 Commissioner of Income-tax, Bangalore Versus Relq Software (P.) Ltd. High Court of Karnataka
02-07-2014 California Software Company Ltd. Versus Roxanne Research Pvt. Ltd. High Court of Judicature at Madras
30-04-2014 M/s. Noida Software Technology Park Ltd., Versus M/o Information and Broadcasting, New Delhi & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
23-04-2014 CG-Vak Software and Exports Limited Versus Securities and Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal



GST Number(s) for SOFTWARE INDIA PRIVATE LIMITED
DELHI 07AAECN3788K1ZX  
TAMIL NADU 33AAACE9981H1ZF  
MAHARASHTRA 27AAECE3749H1ZI  
KARNATAKA 29AAFCV3547F1Z4  
KARNATAKA 29AAFCG2096Q1ZU  
KARNATAKA 29AADCT0349K1Z3  
DELHI 07AAMCA9541K1Z7  
DELHI 07AAECT9201B1ZQ  
DELHI 07AAHCA6549G1ZJ  
KARNATAKA 29AAGCC0289E2ZM  
KARNATAKA 29AAACQ2677A1ZJ  
DELHI 07AADCE7960K1Z9  
MAHARASHTRA 27AABCB6110E1Z9  
MAHARASHTRA 27AACCD3602Q1ZI  
MAHARASHTRA 27AACCV4573E2Z8  
MAHARASHTRA 27AAACI7598A1ZH  
MAHARASHTRA 27AAACV6015F1ZK  
MAHARASHTRA 27AABCO2035P1Z9  
MAHARASHTRA 27AABCN3175H1ZG  
KARNATAKA 29AABCL8896K1ZL  
MAHARASHTRA 27AABCC8964D1ZK  
KARNATAKA 29AAQCS1942Q1ZE  
KARNATAKA 29AAGCA0409E1Z3  
MAHARASHTRA 27AABCE5660N1ZA  
MAHARASHTRA 27AABCI0613D1Z8  
KARNATAKA 29AACCK3825E1ZN  
KARNATAKA 29AACCP7154M1ZV  
KARNATAKA 29AAACE9981H1Z4  
KARNATAKA 29AADCE7812J1ZE  



Directors
DIN Name Since
02584928 LAXMIKANT PRABHUDAYAL KEDIA 22-08-1995
02584936 RUPESH LAXMIKANT KEDIA 22-08-1995

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