SOCIAL SWAG METAVERSE PRIVATE LIMITEDActivity: Business Services in Maharashtra.Active |
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CIN U72900MH2022PTC380631 |
ROC RoC-Mumbai |
Incorporation Date 18-04-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 380631 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address surya@swagfashionshub.com |
Registered Address 1001 10TH FLR, LOTUS GRANDEUR, OFF. VEERA DESAI ROAD, NR. COUNTRY CLUB, ANDHERI (WEST) MUMBAI Mumbai City MH 400053 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOCIAL SWAG METAVERSE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-03-2023 14:29
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SOCIAL SWAG METAVERSE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01603093 | MAHESH BHUPATHI | 18-04-2022 |
09255916 | Sameer Hakim Pitalwalla | 18-04-2022 |
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