SM CROP CARE BIO-TECH PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Active |
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GST Number(s) 27AAJCS3893B1Z6 |
PAN No AAJCS3893B |
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CIN U24200MH2005PTC155325 |
ROC RoC-Mumbai |
Incorporation Date 12-08-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 155325 |
Registration Date 12-08-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address cs@sulphurmills.com |
Registered Address 605 349-BUSINESS POINTANDHERI EAST MUMBAI MH 400069 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SM CROP CARE BIO-TECH PRIVATE LIMITEDLast Checked Past / Closed Litigation On 07-02-2023 13:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SM CROP CARE BIO-TECH PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SM CROP CARE BIO-TECH PRIVATE LIMITED |
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MAHARASHTRA | 27AAJCS3893B1Z6 |
Directors |
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DIN | Name | Since |
00864335 | DEEPAK PRANJIVANDAS SHAH | 12-08-2005 |
00506415 | BIMAL DEEPAK SHAH | 12-08-2005 |
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