SKIPPER TELELINK LIMITEDActivity: Transport, storage and Communications in West Bengal.Active |
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GST Number(s) 19AACCB4297R1ZU |
PAN No AACCB4297R |
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CIN U64202WB1994PLC063002 |
ROC RoC-Kolkata |
Incorporation Date 22-04-1994 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 063002 |
Registration Date 22-04-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 127,06,464 |
Contact Information |
E-Mail Address skippertelelink@gmail.com |
Registered Address 3A LOUDON STREET 5th FLOOR, KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SKIPPER TELELINK LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:29
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SKIPPER TELELINK LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SKIPPER TELELINK LIMITED |
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WEST BENGAL | 19AACCB4297R1ZU |
Directors |
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DIN | Name | Since |
00162513 | DEVESH BANSAL | 29-06-2004 |
00063555 | SAJAN KUMAR BANSAL | 22-04-1994 |
00063481 | SHARAN BANSAL | 29-06-2004 |
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