SKIPPER REALTIES LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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GST Number(s) 19AACCB4783C1ZQ |
PAN No AACCB4783C |
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CIN U70102WB2003PLC096549 |
ROC RoC-Kolkata |
Incorporation Date 10-07-2003 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 096549 |
Registration Date 10-07-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 174,68,285 |
Contact Information |
E-Mail Address skipperrealties@gmail.com |
Registered Address 3A, LOUDON STREET 1ST FLOOR, BLOCK-A KOLKATA WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SKIPPER REALTIES LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:10
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SKIPPER REALTIES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SKIPPER REALTIES LIMITED |
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WEST BENGAL | 19AACCB4783C1ZQ |
Directors |
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DIN | Name | Since |
00162513 | DEVESH BANSAL | 10-07-2003 |
00063555 | SAJAN KUMAR BANSAL | 10-07-2003 |
00063481 | SHARAN BANSAL | 10-07-2003 |
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