SKIPPER-METZER INDIA LLPActivity: Manufacture of machinery and equipment N.E.C. in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 2 Available. Click Here. |
PAN No ADPFS6498A |
|||||||||||
CIN AAM-2052 |
ROC RoC-Kolkata |
Incorporation Date 09-03-2018 |
||||||||||
Class |
Category |
Sub-Category |
||||||||||
Listed --- |
Suspended at Exchange --- |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 560,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address investor.relations@skipperlimited.com |
Registered Address 3A, Dr. U. N. Brahmachari Street (Loudon Street) Mayur Apartment, 2nd Floor KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 1 marks found. |
skipper metzer, Class 11, Registered |
Some PAST Judgements / Case Laws similar to SKIPPER-METZER INDIA LLPLast Checked Past / Closed Litigation On 27-09-2023 10:36
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SKIPPER-METZER INDIA LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for SKIPPER-METZER INDIA LLP |
||
TELANGANA | 36ADPFS6498A1ZK | |
GUJARAT | 24ADPFS6498A1ZP |
Directors |
||
DIN | Name | Since |
00063481 | SHARAN BANSAL | 09-03-2018 |
00162513 | DEVESH BANSAL | 09-03-2018 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report