SKIPPER LIMITED

Activity: Electricity, Gas & Water companies in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
17 Available. Click Here.
PAN No
AADCS7272A
CIN
L40104WB1981PLC033408
ROC
RoC-Kolkata
Incorporation Date
05-03-1981
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
033408
Registration Date
05-03-1981
 
   



Listing Info

National Stock Exchange (NSE) listing as SKIPPER since 27-05-2015.

  ISIN Number: INE439E01022 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1




Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
12-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 4100,00,000
Paid Up Capital
Rs. 1026,70,212



Contact Information

E-Mail Address
investor.relations@skipperlimited.com
Registered Address
3A, LOUDON STREET, 1ST FLOOR KOLKATA WB 700017 IN







Some PAST Judgements / Case Laws similar to SKIPPER LIMITED

Last Checked Past / Closed Litigation On 19-03-2023 23:58
12-07-2022 Skipper Foods Private Limited Versus Hindustan Unilever Limited High Court of Judicature at Bombay
10-10-2019 M.S. Banga & Others Versus Pawan Gulzarilal Chopra Director of Skipper Foods Pvt. Ltd. & Another High Court of Judicature at Bombay
09-08-2017 Skipper Limited Versus Akash Bansal & Others High Court of Judicature at Calcutta
12-04-2017 Commissioner of Central Excise, Jaipur-I V/S Skipper Electrical (I) Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-02-2017 Skipper Electricals India Ltd V/S C.C.E., Jaipur I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-07-2016 Skipper Limited Versus Sewerage & Infrastructure Development Corporation Ltd. High Court of Judicature at Calcutta
08-02-2016 Skipper Ltd. Versus Akash Bansal & Others High Court of Judicature at Calcutta
10-11-2014 CCE, Delhi Versus M/s. Skipper Electricals India Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
13-05-2014 Skipper Sales Pvt. Ltd. Versus Punjab & Sind Bank & Others Debts Recovery Appealate Tribunal at Delhi
15-04-2013 Gene Skipper Versus The Queen Court of Appeal of New Zealand
03-06-2011 Floyd Kingi Skipper Versus The Queen Court of Appeal of New Zealand
29-06-2007 The Queen Versus Daniel Wayne Skipper Court of Appeal of New Zealand
18-08-2006 Skipper Properties P. Ltd. Versus Bses Rajdhani Power Ltd. High Court of Delhi
20-03-2006 Delhi Development Authority Versus Skipper Construction & Another Supreme Court of India
16-02-2006 Mr. Rajeev Kumar Setia & Others Versus M/s. Skipper Construction Limited & Another High Court of Delhi
08-11-2005 Delhi Development Authority Versus Skipper Construction & Another Supreme Court of India
17-08-2005 Delhi Development Authority Versus Skipper Construction & Another Supreme Court of India
07-04-2005 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
16-09-2004 Skipper Beverages Pvt. Ltd V/S Industrial Finance Corporation of India Debt Recovery Appellate Tribunal At Delhi
21-07-2003 Delhi Development Authority Versus Skipper Construction & Another Supreme Court of India
01-07-2003 Skipper Beverages Pvt. Ltd. and Oyhers V/S State Bank of India Debt Recovery Appellate Tribunal At Delhi
13-11-2002 Delhi Development Authorit Versus Skipper Construction Co. (Pvt.) Ltd. and Another Supreme Court of India
01-05-2002 Kirpal Chand Versus Skipper Construction Company (Private) Limited High Court of Delhi
23-11-2001 Skipper Bhawan Flat Buyers Assotiation Versus Skipper Tower Private Limited High Court of Delhi
17-07-2001 Skipper Tower Private Limited Versus Skipper Bhawan Flat Buyers' Assn. Supreme Court of India
24-04-2001 Skipper Beverages Private Limited Versus State of Delhi High Court of Delhi
30-03-2001 Delhi Development Authority Versus Skipper Construction Supreme Court of India
07-01-2000 Delhi Development Authority Versus Skipper Construction Company Private Limited Supreme Court of India
17-12-1999 Delhi Development Authority Versus Skipper Construction Co. (P) Ltd. Supreme Court of India
04-11-1999 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
01-07-1999 Surendra M. Mittal Versus Skipper Builders Pvt. Ltd. Monopolies and Restrictive Trade Practices Commission New Delhi
11-05-1999 Satjitsingh Versus Skipper Tower Private Limited High Court of Delhi
05-04-1999 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
15-03-1999 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
10-02-1999 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
09-03-1998 Otis Elevators Company India Limited Versus Skipper Tower Private Limited High Court of Delhi
09-03-1998 Otis Elevators Company India Limited Versus Skipper Construction Company (Private) Limited High Court of Delhi
01-09-1997 William Jacks And Company India Limited Versus Skipper Sales Private Limited High Court of Delhi
11-02-1997 Delhi Development Authority Versus Skipper Construction Co. Supreme Court of India
17-10-1996 Shikha Gupta & Another Versus Skipper Construction Co. Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
08-05-1996 Akhilesh Kumar Verma & Others Versus M/S. Skipper Builders (P) Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
06-05-1996 Delhi Development Authority Versus Skipper Construction Company Private Limited and Another Supreme Court of India
29-11-1995 Delhi Development Authority Versus Skipper Construction and Another Supreme Court of India
01-11-1995 Raj Kumar Sareen Versus Skipper Towers (P) Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
19-10-1995 AKHILESH KUMAR VERMA VERSUS SKIPPER BUILDERS PVT. LTD. National Consumer Disputes Redressal Commission NCDRC
19-10-1995 AKHILESH KUMAR VERMA VERSUS SKIPPER BUILDERS PVT. LTD National Consumer Disputes Redressal Commission NCDRC
08-02-1995 Delhi Development Authority Versus Skipper Construction Supreme Court of India
13-01-1995 Skipper Bhawan (22 Barakhamba Road) Flats Buyers Association (Regd.) Versus Skipper Sales (Pvt.) Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
10-01-1995 SKIPPER TOWERS PVT. LTD. VERSUS A.P. GUPTA & OTHERS National Consumer Disputes Redressal Commission NCDRC
14-09-1994 Skipper Versus Atma Ram Properties Private Limited High Court of Delhi
10-05-1994 SWAGTHAM INVESTMENT LIMITED & OTHERS VERSUS SKIPPER CONSTRUCTION CO. PVT. LTD. National Consumer Disputes Redressal Commission NCDRC
05-05-1994 CHANDER KANT PURI VERSUS M/S. SKIPPER TOWERS PVT. LTD. National Consumer Disputes Redressal Commission NCDRC
13-01-1994 INDIAN PLYWOOD MANUFACTURING CO. LTD. VERSUS SKIPPER CONSTRUCTION CO. LTD. National Consumer Disputes Redressal Commission NCDRC
08-10-1993 Shikha Gupta & Another Versus Skipper Construction Co. Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
16-10-1992 M/s. Skipper Construction Co. (P) Ltd. Versus S.C. Munjal Delhi State Consumer Disputes Redressal Commission New Delhi
29-05-1992 Skipper Construction Company Private Limited and Another Versus Union of India and Others High Court of Delhi
31-05-1991 SKIPPER TOWERS PRIVATE LIMITED VERSUS DELHI DEVELOPMENT AUTHORITY High Court of Delhi
28-01-1991 Virender Bahri Versus Skipper Towers Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
14-01-1991 Skipper Construction Company Private Limited Versus Delhi Development Authority High Court of Delhi



GST Number(s) for SKIPPER LIMITED

ODISHA 21AADCS7272A1ZT  
JHARKHAND 20AADCS7272A1ZV  
MAHARASHTRA 27AADCS7272A1ZH  
HARYANA 06AADCS7272A1ZL  
HIMACHAL PRADESH 02AADCS7272A1ZT  
PUNJAB 03AADCS7272A1ZR  
RAJASTHAN 08AADCS7272A1ZH  
TAMIL NADU 33AADCS7272A1ZO  
UTTAR PRADESH 09AADCS7272A1ZF  
TELANGANA 36AADCS7272A1ZI  
KERALA 32AADCS7272A1ZQ  
DELHI 07AADCS7272A1ZJ  
ASSAM 18AADCS7272A6ZB  
ASSAM 18AADCS7272A5ZC  
ASSAM 18AADCS7272A1ZG  
ASSAM 18AADCS7272A2ZF  
WEST BENGAL 19AADCS7272A2ZD  



Directors

DIN Name Since
00016663 YASH PALL JAIN 06-09-2017
00063481 SHARAN BANSAL 02-04-2002
00063555 SAJAN KUMAR BANSAL 26-10-1984
00162513 DEVESH BANSAL 05-04-2002
00462925 MAMTA BINANI 12-02-2015
00012210 ASHOK BHANDARI 06-09-2017
02374358 JOGINDER PAL DUA 01-02-2016
02947929 SIDDHARTH BANSAL 10-03-2010
AHXPA8328B MANISH AGARWAL 08-02-2017
AEWPA6446E SANJAY KUMAR AGRAWAL 12-08-2014
00343256 PRAMOD KUMAR SHAH 30-09-2018
02107792 AMIT KIRAN DEB 28-01-2010

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