SKIPPER INFRASTRUCTURE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.Amalgamated |
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CIN U27109WB2003PLC096409 |
ROC RoC-Kolkata |
Incorporation Date 17-06-2003 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 096409 |
Registration Date 17-06-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 20-09-2008 |
Last Balance Sheet Date 31-03-2008 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 27,04,000 |
Contact Information |
E-Mail Address mail@skipperlimited.com |
Registered Address 3A, LOUDON STREET 1ST FLOOR KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SKIPPER INFRASTRUCTURE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 22:00
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11-07-2016 | Skipper Limited Versus Sewerage & Infrastructure Development Corporation Ltd. | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
00063481 | SHARAN BANSAL | 17-06-2003 |
00063555 | SAJAN KUMAR BANSAL | 17-06-2003 |
00162513 | DEVESH BANSAL | 17-06-2003 |
00063541 | SADHURAM BANSAL | 01-02-2008 |
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